High Courts27 Dec 2017
Musa Pradhan & Another Vs State of Orissa
Orissa High Court · (2017) 12 OHC CK 0046
Code of Criminal Procedure, 1973, Section 482, Section 323, Section 164, Section 319, Section 322, Section 209
COURT ARCHIVE
Orissa High Court judgments, 2017
478 judgments · page 1 of 24
High Courts22 Dec 2017
Jadunath Jena Vs Hiramani Bewa & others
Orissa High Court · (2017) 12 OHC CK 0045
Code of Civil Procedure, 1908, Order 1Rule 13 -Specific Relief Act, 1963, Section 31 - When cancellation may be orderedHindu Successio
High Courts22 Dec 2017
Jaimani Dei and others Vs Draupadi Bewa and others
Orissa High Court · (2017) 12 OHC CK 0044
High Courts22 Dec 2017
Dhruba Pradhan Vs Gupta Pradhan & others
Orissa High Court · (2017) 12 OHC CK 0043
Hindu Succession Act, 1956, Section 15(2) - General rules of succession in the case of female Hindus
High Courts22 Dec 2017
Nainalu Krishna Vs K. Debraj @ K. Debraj Patra
Orissa High Court · (2017) 12 OHC CK 0042
Hindu Marriage Act, 1955, Section 11 - Void marriagesHindu Succession Act, 1956, Section 15 - General rules of succession in the case of female Hindus
High Courts20 Dec 2017
Himanshu Bhusan Panigrahi Vs State of Odisha,Vigilance
Orissa High Court · (2017) 12 OHC CK 0041
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtPrevention of Corruption Act, 1988, Section 13, Section 7 - Cr
High Courts20 Dec 2017
Sarat Chandra Nayak and another Vs Rama Chandra Nayak and others
Orissa High Court · (2017) 12 OHC CK 0040
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972, Section 9
High Courts20 Dec 2017
R. Narsama Vs Dasari Hari Babu and others
Orissa High Court · (2017) 12 OHC CK 0039
Orissa Prevention of Land Encroachment Act, 1954, Section 6, Section 7
High Courts20 Dec 2017
Gopabandhu Panda Vs Chairman, Orissa State Electricity Board, Bhubaneswar and others
Orissa High Court · (2017) 12 OHC CK 0038
Limitation Act, 1963, Article 72, Article 55
High Courts20 Dec 2017
Durga Charan Roul and others Vs Bhagirathi Roul and others
Orissa High Court · (2017) 12 OHC CK 0037
Limitation Act, 1963, Section 5 - Extension of prescribed period in certain casesOrissa Survey and Settlement Act, 1958, Section 12B, Section 15(b)
High Courts19 Dec 2017
Ram Chandra Sabat Vs Chairman, Notified Area Council
Orissa High Court · (2017) 12 OHC CK 0036
Orissa Municipal Act, 1950, Section 295
High Courts19 Dec 2017
Sri Prasanna Kumar Swain Vs Director General of Police (DGP) & others.
Orissa High Court · (2017) 12 OHC CK 0035
Indian Penal Code, 1860, Section 34, Section 506, Section 436 - Acts done by several persons in furtherance of common intention - Punishment for criminal ,intimidation - Mi
High Courts19 Dec 2017
Chhabi Bagh Vs Saila Bagh (dead) & others
Orissa High Court · (2017) 12 OHC CK 0034
High Courts19 Dec 2017
Binod Commercial Company Vs Executive Engineer (Electrical) Western Electricity Supply Company of Orissa Ltd., Rajgangpur Electrical Division, Rajgangpur and others
Orissa High Court · (2017) 12 OHC CK 0033
State Financial Corporations Act, 1951, Section 29 - Right of Financial Corporation incase of default
High Courts19 Dec 2017
Prashant Kumar Dash Vs State of Odisha
Orissa High Court · (2017) 12 OHC CK 0032
Indian Penal Code, 1860, Section 120B, Section 420, Section 468, Section 471, Section 467, Section 34,
High Courts18 Dec 2017Dismissed
Bimbadhara Pradhan Vs Bhramarabar Mohanty & another
Orissa High Court · (2017) 12 OHC CK 0088
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972, Section 32, Section 41, Section 34, Section 34(3),
High Courts18 Dec 2017
Grama Devati, Satabhauni Thakurani & others Vs Ranga Bewa & others
Orissa High Court · (2017) 12 OHC CK 0087
Hindu Adoptions and Maintenance Act, 1956, Section 16 - Presumption as to registered documents relating to adoption
High Courts18 Dec 2017
Srikanta Naik and another Vs Kokila Bewa (since dead) through L.Rs.
Orissa High Court · (2017) 12 OHC CK 0086
Hindu Adoptions and Maintenance Act, 1956, Section 16 - Presumption as to registered documents relating to adoption
High Courts18 Dec 2017
Subal Chandra Jena and others Vs Gopal Mohapatra and others
Orissa High Court · (2017) 12 OHC CK 0085
Orissa Prevention of Land Encroachment Act, 1972, Section 6
High Courts18 Dec 2017Allowed
Anirudha Panda (dead) through his L.Rs Vs Jyotshnamayee Panda and other
Orissa High Court · (2017) 12 OHC CK 0084