High Courts24 Dec 2015Disposed Off
Sanghamitra Dash and Others Vs State of Orissa and Others
Orissa High Court · (2016) 1 OLR 536
Constitution of India, 1950 - Article 14, 19(1)(g), 47
COURT ARCHIVE
Orissa High Court judgments, 2015
639 judgments · page 1 of 32
High Courts24 Dec 2015Allowed
Sankar Prasad Padhy Vs State of Orissa and Others
Orissa High Court · (2015) 12 OHC CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 248(2), 374(2)Penal Code, 1860 (IPC) - Section 34, 409, 477-APrevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19(c), 7
High Courts24 Dec 2015Dismissed
Sarat Kumar Panda and Others Vs Ajit Kumar Adhikar and Others
Orissa High Court · (2015) 12 OHC CK 0032
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts24 Dec 2015Disposed Off
Hrushikesh Panda and Others Vs State of Orissa
Orissa High Court · (2015) 12 OHC CK 0031
Penal Code, 1860 (IPC) - Section 147, 148, 149, 294, 323
High Courts24 Dec 2015Disposed Off
Kadambini Satapathy Vs Commissioner, Land Records & Settlement, Odisha, Cuttack and Others
Orissa High Court · (2015) 12 OHC CK 0020
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 - Section 17, 22(1), 22(2), 34(2), 36Orissa Land Reforms Act, 1960 - Section 8(1)(A)
High Courts24 Dec 2015Dismissed
The Executive Engineer, Electrical (NESCO), Keonjhar Electrical Division, Keonjhar Vs President Grievance Redressal Forum, Jajpur and Others
Orissa High Court · (2015) 12 OHC CK 0008
Electricity Act, 2003 - Section 181, 42(5)
High Courts24 Dec 2015Disposed Off
Arnab Nayak Vs Odisha University of Agriculture & Technology and Others
Orissa High Court · (2015) 12 OHC CK 0007
High Courts23 Dec 2015Allowed
Santosh Kumar Sahu Vs State of Orissa
Orissa High Court · (2015) 12 OHC CK 0022
Penal Code, 1860 (IPC) - Section 349, 360, 361, 362, 363Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xv)
High Courts22 Dec 2015Dismissed
Jajati Keshari Ray and Others Vs Collector, Khurda, Bhubaneswar and Others
Orissa High Court · (2015) 12 OHC CK 0044
ORISSA ESTATES ABOLITION ACT, 1951 - Section 8
High Courts22 Dec 2015Allowed
Nakula Sahoo and Others Vs Durpadi Singh and Others
Orissa High Court · (2015) 12 OHC CK 0043
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Coal Bearing Areas (Acquisition and Development) Act, 1957 - Section 14, 26, 6, 7Constitution of India, 1950 - Article 227
High Courts22 Dec 2015Partly Allowed
Ranjana Rani Panda and Others Vs Sanjay Kumar Panda
Orissa High Court · (2015) 12 OHC CK 0040
Criminal Procedure Code, 1973 (CrPC) - Section 127Family Courts Act, 1984 - Section 19, 7Hindu Marriage Act, 1955 - Section 10, 11, 12, 13, 13(1)(i-a)
High Courts22 Dec 2015Partly Allowed
Madrasi Champia Vs State of Orissa
Orissa High Court · (2015) 12 OHC CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106, 27Penal Code, 1860 (IPC) - Section 300, 302, 304
High Courts22 Dec 2015Dismissed
Panchanan Pradhan Vs Ram Kishan Agrawal
Orissa High Court · (2015) 12 OHC CK 0009
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 7
High Courts22 Dec 2015Dismissed
Kabita Pradhan Vs Pramila Kabita Nayak (Orissa)
Orissa High Court · (2016) sup1 CutLTCriminal 821
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts18 Dec 2015Allowed
The Co-operative Sugar Industries Ltd. Vs Dharani Sugar and Chemicals Ltd.
Orissa High Court · (2015) 12 OHC CK 0037
Civil Procedure Code, 1908 (CPC) - Order 33 Rule 1, Order 33 Rule 33, Order 7 Rule 11, 115, 151Constitution of India, 1950 - Article 227Court Fees Act, 1870 - Section 12, 35
High Courts16 Dec 2015Partly Allowed
Yusuf Khan Vs Sk. Tobarak Ali and Others
Orissa High Court · (2015) 12 OHC CK 0035
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151
High Courts16 Dec 2015Dismissed
Mideast Integrated Steel Limited and Others Vs State of Odisha and Others
Orissa High Court · (2015) 12 OHC CK 0017
Forest (Conservation) Act, 1980 - Section 2Mines and Minerals (Development and Regulation) Act, 1957 - Section 18, 2, 24(2), 9
High Courts15 Dec 2015Allowed
Manoranjan Khadenga Vs Chairman Orissa Forest Development Corporation Ltd. and Others
Orissa High Court · (2015) 12 OHC CK 0015
High Courts11 Dec 2015Disposed Off
Kala Vikash Kendra Vs Regional Provident Fund Commissioner and Others
Orissa High Court · (2015) 12 OHC CK 0042
Constitution of India, 1950 - Article 226
High Courts11 Dec 2015Allowed
Basanti Paikaray Vs Prananath Paikaray and Others
Orissa High Court · (2015) 12 OHC CK 0038
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Transfer of Property Act, 1882 - Section 126