High Courts23 Dec 1983Allowed
Narasingha Charan Acharya Vs State of Orissa
Orissa High Court · AIR 1985 Ori 62
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Orissa High Court judgments, 1983
204 judgments · page 1 of 11
High Courts23 Dec 1983Allowed
Bauribandhu Patra Vs Biswanath Behera and Others
Orissa High Court · AIR 1984 Ori 118 : (1984) 1 OLR 276
Orissa Money Lenders (Amendment) Ordinance, 1975 — Section 2(1)Orissa Money Lenders Act, 1939 — Section 18B, 18B(2), 18B(3)
High Courts23 Dec 1983Allowed
Dayanidhi Naik Vs Mangala Thakurani and Another
Orissa High Court · (1984) 1 OLR 186
Orissa Hindu Religious Endowments Act, 1951 — Section 41
High Courts23 Dec 1983Dismissed
Radha Govinda Swamy and Others Vs State of Orissa and Others
Orissa High Court · (1984) 57 CLT 188 : (1984) 1 OLR 168
Constitution of India, 1950 — Article 14, 25, 26Orissa Estates Abolition (Amendment) Act, 1963 — Section 13KOrissa Estates Abolition (Amendment) Act, 1978 — Section 7
High Courts23 Dec 1983Dismissed
Santi Devi Vs Life Insurance Corporation of India
Orissa High Court · (1986) 59 CompCas 774 : (1984) 1 OLR 399
High Courts22 Dec 1983Allowed
Ramakrushna Swain and Others, Prafulla Kumar Mohanty and Others and R.N. Das and Others Vs State of Orissa and Others
Orissa High Court · (1984) 1 OLR 289
High Courts19 Dec 1983Dismissed
Judhistir Sahu and Others Vs Sesha Patra
Orissa High Court · AIR 1984 Ori 142 : (1984) 1 OLR 206
Hindu Succession Act, 1956 — Section 8
High Courts19 Dec 1983Allowed
Attadi Venketi Vs Bharatam Ramulu and Sons
Orissa High Court · AIR 1984 Ori 226 : (1984) 57 CLT 227 : (1984) 1 OLR 270
Limitation Act, 1963 — Article 1, 14, 26
High Courts17 Dec 1983Dismissed
Mohan Patra Vs Sumitra Sahu
Orissa High Court · (1984) 1 OLR 151
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 109
High Courts17 Dec 1983Allowed
Mahendra Mallik Vs Brundaban Das
Orissa High Court · AIR 1984 Ori 62 : (1984) 1 OLR 135
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 54, 58
High Courts16 Dec 1983
Property Association of Baptist Churches Private Limited and Another Vs State of Orissa and Others
Orissa High Court · (1984) 1 OLR 166
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, Order 13 Rule 3
High Courts15 Dec 1983Allowed
Makaradbwaja Bhoi and Another, Jogendra Sahu and Others and Jogendra Sahu Vs The State of Orissa
Orissa High Court · (1984) 1 OLR 122
Evidence Act, 1872 — Section 27
High Courts14 Dec 1983Allowed
Pranabandhu alias Panu Ojha Vs Bhikari Maharana alias Ojha
Orissa High Court · (1984) 57 CLT 65
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3, 4, 4(4), 5(1)
High Courts13 Dec 1983Allowed
Rusava Hota Vs State of Orissa and Others
Orissa High Court · (1984) 1 OLR 333
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4(4)
High Courts13 Dec 1983Allowed
Sudhansu Mishrani and Others Vs Subal Mishra
Orissa High Court · AIR 1984 Ori 205 : (1984) 1 OLR 348
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts08 Dec 1983Allowed
Md. Kamruddin Jamma Vs Ganga Prasad and Others
Orissa High Court · AIR 1984 Ori 207 : (1984) 57 CLT 153 : (1984) 1 OLR 239
Orissa House Rent Control Act, 1958 — Section 7
High Courts07 Dec 1983Allowed
Nirod Chandra Misra Vs Dijabara Swain
Orissa High Court · (1984) 57 CLT 124 : (1984) 1 OLR 117
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 204
High Courts07 Dec 1983Allowed
Kotari Suri Vs The State of Orissa
Orissa High Court · (1984) 1 OLR 199
Penal Code, 1860 (IPC) — Section 302
High Courts07 Dec 1983Allowed
Sri Brundaban Patra Vs Priyanath Acharya
Orissa High Court · (1984) 57 CLT 164 : (1984) 1 OLR 147
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4(4)
High Courts07 Dec 1983Allowed
Sridhar Mohanty Vs Kamal Kumar Agarwalla
Orissa High Court · (1984) 57 CLT 417
Hindu Religious Institutions Act — Section 41Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3, 3(1), 3(4), 4, 4(4)Orissa Survey and Settlement Act, 1958 — Section 15