High Courts28 Jan 1983Allowed
Gola Bag Vs State of Orissa
Orissa High Court · (1983) 55 CLT 235
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
COURT ARCHIVE
Orissa High Court judgments, 1983
204 judgments · page 10 of 11
High Courts28 Jan 1983Allowed
D.B. Jena Vs Union of India (UOI) and Others
Orissa High Court · (1983) 55 CLT 290
All India Services Act, 1951 — Section 3(1)Police Service (Regulation of Seniority) Rules, 1954 — Rule 3, 3(3)Railway Establishment Code — Rule 137
High Courts21 Jan 1983Dismissed
State of Orissa Vs P. Bainstaba Senapati
Orissa High Court · (1983) 55 CLT 216
Essential Commodities Act, 1955 — Section 7Evidence Act, 1872 — Section 154
High Courts20 Jan 1983Allowed
Bibhudhendu Sarangi Vs Secretary, Board of Secondary Education and Another
Orissa High Court · AIR 1983 Ori 162 : (1983) 55 CLT 233
Orissa Secondary Education Act, 1953 — Section 21Orissa Secondary Education Regulations, 1953 — Regulation 39
High Courts20 Jan 1983
M. Apparao and Another Vs State of Orissa
Orissa High Court · (1983) 55 CLT 312 : (1983) CriLJ 953
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts19 Jan 1983Dismissed
Harihar Misra Vs Haripada Panigrahi (dead) and after him Sailabala Panigrahi and Others
Orissa High Court · (1983) 56 CLT 21
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 146, 151, 47Registration Act, 1908 — Section 75
High Courts19 Jan 1983
Makunda and Others Vs State of Orissa
Orissa High Court · (1983) CriLJ 1025
Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 302, 307, 320, 323, 325
High Courts19 Jan 1983
Tejuram Jain Vs Diwan Chand Chawala
Orissa High Court · (1983) 55 CLT 224 : (1984) CriLJ 779
Criminal Procedure Code, 1973 (CrPC) — Section 401, 454, 483, 484Penal Code, 1860 (IPC) — Section 406
High Courts18 Jan 1983Allowed
Udyogsilpa Pvt. Ltd. Vs State of Orissa and Others
Orissa High Court · AIR 1983 Ori 168 : (1983) 55 CLT 549
Specific Relief Act, 1963 — Section 41
High Courts17 Jan 1983Allowed
Shree Rani Sati Mining Traders Vs Sales Tax Officer and Others
Orissa High Court · (1983) 53 STC 322
Orissa Sales Tax Act, 1947 — Section 2(h), 5(2)(A)(a)(iii)
High Courts17 Jan 1983Allowed
Jajati Mineral Traders Vs Union of India (UOI) and Another
Orissa High Court · AIR 1983 Ori 179 : (1983) 55 CLT 193
Mineral Concession Rules, 1960 — Rule 24(3), 54, 55
High Courts17 Jan 1983Dismissed
Ganesh Swain and Others Vs Nakadi Swain and Others
Orissa High Court · AIR 1983 Ori 279
Evidence Act, 1872 — Section 35, 74(1)
High Courts12 Jan 1983Dismissed
Smt. Sashi Rout Vs Gopabandhu Sarangi
Orissa High Court · (1983) 55 CLT 200
Criminal Procedure Code, 1973 (CrPC) — Section 377, 378, 378(4), 394, 394(1)Penal Code, 1860 (IPC) — Section 34, 352, 448, 500
High Courts11 Jan 1983Dismissed
Surya Narayan Sahu Vs State of Orissa and Others
Orissa High Court · AIR 1983 Ori 131 : (1983) 55 CLT 267
Constitution of India, 1950 — Article 19(1), 245, 246Electricity Act, 1910 — Section 37Electricity Rules, 1956 — Rule 45, 45(1)
High Courts10 Jan 1983
The State Vs Makund Harijan and Another
Orissa High Court · (1983) CriLJ 1870
Evidence Act, 1872 — Section 11Penal Code, 1860 (IPC) — Section 302, 34, 394, 411
High Courts07 Jan 1983
Dhanar Vs State of Orissa
Orissa High Court · (1984) CriLJ 402
Penal Code, 1860 (IPC) — Section 149, 302, 307
High Courts07 Jan 1983Allowed
Dhusasan Nayak Vs Dhadi Nayak and Others
Orissa High Court · AIR 1983 Ori 127 : (1983) 55 CLT 148
Civil Procedure Code, 1908 (CPC) — Section 115, 47
High Courts03 Jan 1983Dismissed
State of Orissa Vs S.B. Joshi and Corporation Ltd. and Another
Orissa High Court · (1983) 55 CLT 184
Arbitration Act, 1940 — Section 11, 14, 14(1), 14(2), 38
High Courts03 Jan 1983Allowed
Brundaban Bisoyee and Others Vs Tahsildar and Others
Orissa High Court · AIR 1984 Ori 128
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 51Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973 — Rule 10(2)
High Courts03 Jan 1983Dismissed
State of Orissa Vs S.B. Joshi and Others
Orissa High Court · AIR 1983 Ori 125
Arbitration Act, 1940 — Section 11, 14, 14(2), 38, 5