High Courts28 Dec 2011
Shri Sujit Kumar Chatterjee, IPS. (Retd.) Vs Chairman-cum-Managing Director, United India Insurance Co. Ltd. and Others
Orissa High Court · (2012) 114 CLT 773
COURT ARCHIVE
Orissa High Court judgments, 2011
457 judgments · page 1 of 23
High Courts23 Dec 2011
Dr. Barada Kanta Mishra Vs State of Orissa
Orissa High Court · (2012) 133 FLR 444
Air (Prevention and Control of Pollution) Act, 1981 — Section 5
High Courts23 Dec 2011Allowed
OrissaJob.Com Vs State of Orissa and Others
Orissa High Court · (2011) 12 OHC CK 0005
Constitution of India, 1950 — Article 14, 19(1), 226, 227Contract Labour (Regulation and Abolition) Act, 1970 — Section 12(1)Right to Information Act, 2005 — Section 8(1)
High Courts23 Dec 2011
M/s. Cover Age Vs Rourkela Municipality and Another
Orissa High Court · (2011) 12 OHC CK 0003
Constitution of India, 1950 — Article 14, 19(1)Orissa Kendu Leaves (Control of Trade) Act, 1961 — Section 10
High Courts22 Dec 2011Allowed
Smt. Ratan Devi Tapadia Vs State of Orissa and others
Orissa High Court · (2011) 12 OHC CK 0018
Constitution of India, 1950 — Article 14, 19, 21
High Courts22 Dec 2011Allowed
Bilasini Behera Vs State of Orissa and others
Orissa High Court · (2011) 12 OHC CK 0015
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 47Penal Code, 1860 (IPC) — Section 302, 34, 457
High Courts21 Dec 2011Allowed
Ranjita Kahali Vs State of Orissa and others
Orissa High Court · (2011) 12 OHC CK 0020
Constitution of India, 1950 — Article 14, 19, 19(1)(C), 19(4), 21Orissa Co-operative Societies (Amendment) Act, 2011 — Section 2, 28, 28(1), 28(2), 28AOrissa Co-operative Societies Act, 1962 — Section 134(1), 134(2), 16, 16(1), 20
High Courts19 Dec 2011Allowed
Bainsi Mohakud Vs State of Orissa
Orissa High Court · (2011) 12 OHC CK 0023
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 323
High Courts16 Dec 2011
Ratnamanjari Swain Vs Ritanjali Pattanaik and Another
Orissa High Court · (2011) 12 OHC CK 0019
Hindu Succession Act, 1956 — Section 22Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4(4), 41(1)
High Courts16 Dec 2011
Pratima Kumari Das and Others Vs Laxmi Kanta Sabat and Another
Orissa High Court · (2011) 12 OHC CK 0017
High Courts16 Dec 2011Allowed
Kshnaprava Mohanty Vs State of Orissa and Others
Orissa High Court · (2011) 12 OHC CK 0014
Orissa Education Act, 1969 — Section 10A, 3
High Courts15 Dec 2011Dismissed
Orissa Rural Housing Development Corporation Ltd. Vs Assistant Commissioner of Income Tax
Orissa High Court · (2012) 247 CTR 137 : (2012) 343 ITR 316 : (2012) 204 TAXMAN 673
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 139, 139(1), 139(5), 139(9), 142(1)
High Courts14 Dec 2011
Madan Mohan Behera Vs State of Orissa
Orissa High Court · (2012) 113 CLT 968
Criminal Procedure Code, 1973 (CrPC) — Section 161, 438Penal Code, 1860 (IPC) — Section 34, 407, 408, 420
High Courts13 Dec 2011
Orissa State Financial Corporation Vs Soumendra Narayn Mohanty and Others
Orissa High Court · (2012) 114 CALLT 81
High Courts12 Dec 2011Dismissed
Amit Toppo Vs None
Orissa High Court · AIR 2012 Ori 123 : (2012) 113 CLT 1033
Guardians and Wards Act, 1890 — Section 7Lunacy Act, 1912 — Section 3(5)Mental Health Act, 1987 — Section 2, 2(1), 52, 53, 98
High Courts09 Dec 2011Allowed
Tulsi Prasad Agarwala Vs Narayan Das and Another
Orissa High Court · (2012) 3 TAC 837
High Courts08 Dec 2011Dismissed
Niranjan Tripathy Vs State of Orissa and others
Orissa High Court · (2011) 12 OHC CK 0006
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 19 Rule 3, Order 6 Rule 15, 80Constitution of India, 1950 — Article 121, 124, 14, 15, 226Orissa High Court Public Interest Litigation Rules, 2010 — Rule 3, 5, 6, 7, 8
High Courts07 Dec 2011Allowed
Pashupati Acharya Vs Dipali Acharya
Orissa High Court · (2011) 12 OHC CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2)
High Courts07 Dec 2011
Raju @ Rajendra Kumar Sahu Vs State of Orissa
Orissa High Court · (2011) 12 OHC CK 0013
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts06 Dec 2011Allowed
Jugal Kishore Nayak Vs State of Orissa and Others
Orissa High Court · (2011) 12 OHC CK 0012