High Courts22 Dec 1982Allowed
Lingaraj Paikaray and Others Vs Raghunath Chhotray and Others
Orissa High Court · AIR 1983 Ori 146 : (1983) 55 CLT 352
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Orissa High Court judgments, 1982
207 judgments · page 1 of 11
High Courts22 Dec 1982Allowed
Durga Prasad Sao Vs State of Orissa
Orissa High Court · (1983) 55 CLT 129
Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(1), 397(2), 437(5), 439(2)
High Courts21 Dec 1982Allowed
Munir Mohammed Vs Md. Abdul Hamid
Orissa High Court · (1983) 55 CLT 189
Penal Code, 1860 (IPC) — Section 425, 426, 506
High Courts21 Dec 1982Dismissed
Gayasundari Devi and Another Vs Jagannath Nayak and Another
Orissa High Court · (1983) 55 CLT 110
Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts21 Dec 1982Allowed
Hindusthan Commercial Corporation and Another Vs Bank of Baroda
Orissa High Court · (1983) 55 CLT 219
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2
High Courts20 Dec 1982Allowed
Tila Gouda and Tarsus Lakra Vs State of Orissa
Orissa High Court · (1983) 55 CLT 145
Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Dec 1982
Mitu Khadia Vs State of Orissa
Orissa High Court · (1983) CriLJ 1385
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 84
High Courts17 Dec 1982
Commissioner, N.C.C. Group Vs Smt. Nirmala Moharana and Others
Orissa High Court · AIR 1983 Ori 193
Motor Vehicles Act, 1939 — Section 110B, 110CCC
High Courts16 Dec 1982Dismissed
Smt. Manohari Devi and Others Vs Choudhury Sibanava Das and Others
Orissa High Court · AIR 1983 Ori 135 : (1983) 55 CLT 153
High Courts13 Dec 1982Allowed
Miss Krishna Kaveri Patnaik Vs Director of Medical Education and Training-cum-Chairman M.B.B.S., Selection Board and Others
Orissa High Court · AIR 1983 Ori 182
Constitution of India, 1950 — Article 226
High Courts13 Dec 1982Dismissed
Nityananda Guru and Vs State of Orissa and Others
Orissa High Court · AIR 1983 Ori 54 : (1983) 55 CLT 41
Constitution of India, 1950 — Article 245, 31BOrissa Land Reforms Act, 1960 — Section 3, 37, 37B
High Courts10 Dec 1982Dismissed
Sarat Chandra Panda Vs Hari Das and Others
Orissa High Court · AIR 1983 Ori 196 : (1983) 55 CLT 95
Specific Relief Act, 1963 — Section 36
High Courts09 Dec 1982Allowed
Sadhu Das and Another Vs Kaluni Bewa
Orissa High Court · (1983) 55 CLT 63
Criminal Procedure Code, 1973 (CrPC) — Section 14(6), 145, 366, 482
High Courts07 Dec 1982
Dr. Bimal Chandra Kar Vs State of Orissa and Another
Orissa High Court · (1983) 55 CLT 1
Constitution of India, 1950 — Article 16, 226, 309Orissa Medical and Health Services (Promotion to Senior Teaching Posts in Medical Colleges) Rules, 1970 — Rule 4Orissa Medical and Health Services (Recruitment and Promotion to Teaching Posts in the Medical Colleges) Rules, 1973 — Rule 11, 2, 5, 5(1), 5(2)
High Courts06 Dec 1982Partly Allowed
The Land Acquisition Officer Vs Tarini Charan Patnaik and Others
Orissa High Court · AIR 1983 Ori 98
Land Acquisition Act, 1894 — Section 23
High Courts03 Dec 1982Allowed
Md. Mirza Vs State of Orissa
Orissa High Court · (1983) 55 CLT 38
Penal Code, 1860 (IPC) — Section 201, 302
High Courts24 Nov 1982Dismissed
Dipak Kumar Parija Vs Chancellor, Utkal University and Others
Orissa High Court · AIR 1983 Ori 101 : (1983) 55 CLT 102
Utkal University Act, 1966 — Section 10(1), 11(1), 9(1)
High Courts23 Nov 1982
Ichhabati Mohanty and Another Vs Bishnu Charan Paital and Others
Orissa High Court · AIR 1983 Ori 59
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts22 Nov 1982Allowed
Miss. Shantipriya Kar Vs Director of Public Instruction (Schools) and Others
Orissa High Court · (1983) 55 CLT 132
Constitution of India, 1950 — Article 226 , 311(2)Penal Code, 1860 (IPC) — Section 34, 341, 353, 506
High Courts22 Nov 1982Dismissed
Sankar Adabaria Vs Chaturbhuj Patel and Others
Orissa High Court · (1983) 56 CLT 19
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(6)