High Courts06 Oct 1982Dismissed
Sulabha Gouduni and Others Vs Abhimanyu Gouda and Others
Orissa High Court · AIR 1983 Ori 71
Hindu Succession Act, 1956 — Section 14(1)Hindu Womens Right to Property Act, 1937 — Section 3
COURT ARCHIVE
Orissa High Court judgments, 1982
207 judgments · page 3 of 11
High Courts06 Oct 1982Allowed
Gopinath Deb Vs Budhia Swain and Others
Orissa High Court · AIR 1983 Ori 31 : (1982) 54 CLT 515
Civil Procedure Code, 1908 (CPC) — Section 151Orissa Estates Abolition Act, 1951 — Section 38A, 6, 7, 8A, 8A(2)
High Courts04 Oct 1982
State of Orissa Vs Orissa Steel Corporation
Orissa High Court · (1983) 54 STC 391
Orissa Sales Tax Act, 1947 — Section 24(1), 5(2)(A)(a)(ii)
High Courts28 Sept 1982Dismissed
Dasarathi Purohit Vs State of Orissa and Others
Orissa High Court · AIR 1983 Ori 73 : (1982) 54 CLT 506
Constitution of India, 1950 — Article 226Orissa Land Reforms Act, 1960 — Section 37, 37A
High Courts28 Sept 1982Dismissed
Secretary, Works Department, Govt. of Orissa and Another Vs Govinda Choudhury
Orissa High Court · AIR 1983 Ori 83
Arbitration Act, 1940 — Section 30, 33
High Courts27 Sept 1982Allowed
Gedela Sankaram Naidu Vs Kadraka Surana
Orissa High Court · (1983) 55 CLT 452
Bonded Labour System Abolition Act, 1976 — Section 16, 17, 18, 19, 2Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts27 Sept 1982
Orient Paper and Industries Ltd. Vs Assistant Collector of Central Excise and Others
Orissa High Court · (1983) ECR 226 : (1988) 35 ELT 624
High Courts27 Sept 1982
Straw Products Limited Vs Factory Officer, Central Excise and Others
Orissa High Court · (1983) 3 ECR 222 : (1986) 23 ELT 70
High Courts25 Sept 1982Allowed
Chakradhar Choudhury Vs Padmalav Das and Others
Orissa High Court · AIR 1983 Ori 184
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts25 Sept 1982Dismissed
K. Adikanda Patra and Others Vs Gandua and Others
Orissa High Court · AIR 1983 Ori 89 : (1982) 54 CLT 475
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 341, 342
High Courts23 Sept 1982Dismissed
State Vs Budu Gouda
Orissa High Court · (1982) 54 CLT 391
Penal Code, 1860 (IPC) — Section 380, 457
High Courts23 Sept 1982Allowed
N.P. Singh Deo Vs State of Orissa and Others
Orissa High Court · AIR 1983 Ori 39 : (1982) 54 CLT 577
Constitution of India, 1950 — Article 226Orissa Estates Abolition Act, 1951 — Section 2, 6, 7
High Courts23 Sept 1982
B. Dasso Patro and Others Vs B. Tariniga Patro and Another
Orissa High Court · (1982) 54 CLT 451 : (1983) CriLJ 121
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts22 Sept 1982Dismissed
State of Orissa Vs Kirtan Charan Mohanty
Orissa High Court · AIR 1983 Ori 170
Arbitration Act, 1940 — Section 30, 39
High Courts22 Sept 1982Allowed
Mahadev Acharya Vs Ch. Gagan Ch. Das and Others
Orissa High Court · AIR 1983 Ori 197 : (1982) 54 CLT 447
Orissa Hindu Religious Endowments Act, 1951 — Section 28(6), 35(4), 42(6)
High Courts21 Sept 1982Partly Allowed
Bhubaneswar Prasad Singh Deo Vs State of Orissa and Others
Orissa High Court · AIR 1983 Ori 159 : (1983) 55 CLT 31
Orissa Land Reforms Act, 1960 — Section 37, 42
High Courts21 Sept 1982Dismissed
Ratan Kharsel and Others Vs Basan Bag and Others
Orissa High Court · AIR 1983 Ori 149
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 41 Rule 24
High Courts21 Sept 1982Allowed
Rajkishore Das and Others Vs Ghanashyam Nayak
Orissa High Court · AIR 1983 Ori 42 : (1982) 54 CLT 412
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 96Orissa Estates Abolition Act, 1951 — Section 8A(2)
High Courts20 Sept 1982Allowed
Niranjan Swain Vs State of Orissa and Others
Orissa High Court · AIR 1983 Ori 10
Arbitration Act, 1940 — Section 11, 12, 20, 31(4), 5
High Courts20 Sept 1982
Raghunath Subudhi Vs Jagannath Panda and Others
Orissa High Court · (1983) 55 CLT 98
Criminal Procedure Code, 1973 (CrPC) — Section 108, 109, 110, 111, 116(1)