COURT ARCHIVE

Orissa High Court judgments, 1946

1 judgments · page 1 of 1

High Courts10 Oct 1946

Nila Padhan and Others Vs Gokulananda Padhi and Others

Orissa High Court · AIR 1952 Ori 118

Central Provinces Tenancy Act, 1898 — Section 69Transfer of Property Act, 1882 — Section 53A