High Courts21 Dec 1950
Siba Prasad Moda Vs State of Orissa
Orissa High Court · AIR 1951 Ori 259 : (1951) 17 CLT 215
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 53
COURT ARCHIVE
Orissa High Court judgments, 1950
100 judgments · page 1 of 5
High Courts19 Dec 1950Allowed
Chandramoni Badhei and after him Chanda Bewa and Others Vs Kshetramoni Dei and Others
Orissa High Court · (1951) 17 CLT 103
Orissa Tenancy Act, 1913 — Section 116, 166
High Courts05 Dec 1950
Raghunath Patnaik and Others Vs Dullabha Behera
Orissa High Court · AIR 1951 Ori 181 : (1952) 18 CLT 202
Easements Act, 1882 — Section 18
High Courts27 Nov 1950Allowed
Barju Das Vs Krishna Chandra Misra
Orissa High Court · AIR 1953 Ori 104 : (1951) 17 CLT 352
Negotiable Instruments Act, 1881 (NI) — Section 4
High Courts23 Nov 1950
Chiranji Lal Vs Jisuk Ram and Others
Orissa High Court · AIR 1953 Ori 105 : (1951) 17 CLT 184
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 55, 74Transfer of Property Act, 1882 — Section 55
High Courts21 Nov 1950Allowed
State of Orissa Vs Siba Prasad Moda
Orissa High Court · AIR 1952 Ori 180 : (1951) 17 CLT 160
Penal Code, 1860 (IPC) — Section 107, 116, 161
High Courts15 Nov 1950Dismissed
Commissioner of Hindu Religious Endowments Vs Batsa Patra and Others
Orissa High Court · AIR 1952 Ori 152 : (1951) 17 CLT 132
Evidence Act, 1872 — Section 115Orissa Hindu Religious Endowments Act, 1939 — Section 17(1), 6(14), 6(5), 64(2)
High Courts13 Nov 1950Dismissed
Panchu Rout Vs Lalmohan Pradhan and Another
Orissa High Court · (1951) 17 CLT 358
High Courts07 Nov 1950Allowed
Bholanath Panigrahi Vs Shyamsundra Bose and Others
Orissa High Court · AIR 1951 Ori 235 : (1951) 17 CLT 85
Limitation Act, 1908 — Article 142 , 144
High Courts03 Nov 1950Allowed
Keshab Chandra Choudhary Vs Lokenath Jena and Others
Orissa High Court · AIR 1951 Ori 186
Orissa Tenancy Act, 1913 — Section 197, 31, 31(2), 31(5), 31(6)
High Courts03 Nov 1950
Krishna Chandra Misra Vs Sushila Mitra
Orissa High Court · AIR 1951 Ori 105 : (1950) 16 CLT 249
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 33, 100 , 107Orissa House Rent Control Act, 1947 — Section 1(4), 13, 20, 21, 5Orissa House Rent Control Order, 1942 — Section 4
High Courts03 Nov 1950Dismissed
Abdul Hamid Vs Bora Tataya and Others
Orissa High Court · AIR 1951 Ori 153
Orissa Tenancy (Amendment) Act, 1946 — Section 3, 4Orissa Tenancy Act, 1913 — Section 236Transfer of Property Act, 1882 — Section 117
High Courts30 Oct 1950
Dinger Panda and Others Vs Bhima Padhan and Others
Orissa High Court · (1951) 17 CLT 120
Easements Act, 1882 — Section 15Evidence Act, 1872 — Section 35Limitation Act, 1963 — Section 26
High Courts12 Oct 1950Dismissed
Dake Bagarti and Others Vs Mukunda Khamari and Another
Orissa High Court · AIR 1951 Ori 101 : (1951) 17 CLT 27
Administration of Orissa States Order, 1948 — Section 10, 12Bhumi Bidhi Rules, 1939 — Rule 22, 23, 23(2)Orissa Tenancy Act, 1913 — Section 31
High Courts10 Oct 1950
Chairman, District Board and Others Vs C.H. Achaya
Orissa High Court · AIR 1951 Ori 124
High Courts03 Oct 1950Dismissed
Ramanarayana Vs Commr. of Income Tax
Orissa High Court · AIR 1952 Ori 112
Income Tax Act, 1922 — Section 10, 10(2), 42, 43
High Courts03 Oct 1950
RAMNARAYAN CHIRANJILAL Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Orissa High Court · (1951) 17 CLT 36 : (1950) 16 CLT 134 : (1951) 19 ITR 30
Income Tax Act, 1961 — Section 42
High Courts03 Oct 1950Allowed
Banamali Behera and Others Vs Padmalabha Misra
Orissa High Court · AIR 1951 Ori 262 : (1952) 18 CLT 117
Evidence Act, 1872 — Section 101, 102, 103, 35, 90Orissa Tenancy Act, 1913 — Section 236Transfer of Property Act, 1882 — Section 106, 117
High Courts29 Sept 1950
Bansidhar Patnaik and Others Vs Province of Orissa
Orissa High Court · AIR 1951 Ori 84 : (1951) 17 CLT 80
Criminal Law (Amendment) Act, 1932 — Section 10Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 145, 188
High Courts29 Sept 1950Allowed
Malla Sasirekhamma Vs Garbham Suramma
Orissa High Court · (1950) 09 OHC CK 0004
Transfer of Property Act, 1882 — Section 53A