High Courts31 Dec 2025
Jaldhi Overseas Pte Ltd Vs MV The Patron
Orissa High Court · (2025) 12 OHC CK 1929
Orissa High Court Admiralty (Jurisdiction And Settlement Of Maritime Claims) Rules, 2020- Rule 38(2)
COURT ARCHIVE
Orissa High Court judgments, 2025
704 judgments · page 1 of 36
High Courts26 Dec 2025
Jaldhi Overseas Pte Ltd Vs MV The Patron
Orissa High Court · (2025) 12 OHC CK 1901
Code Of Civil Procedure, 1908- Order 2 Rule 2Orissa High Court Admiralty (Jurisdiction And Settlement Of Maritime Claims) Rules, 2020-Rule 2(1)(g)Admiralty (Jurisdiction And Settlement Of Maritime Claims) Act, 2017-Section 1(2), 3, 4(1)(h), 5
High Courts24 Dec 2025Disposed Of
Ashok Kumar Puala Vs State Of Odisha And Another
Orissa High Court · (2025) 12 OHC CK 1910
Constitution Of India, 1950-Article 226, 227Indian Succession Act, 1925-Section 57Orissa Survey And Settlement Act, 1958-Section 15(b)
High Courts24 Dec 2025Allowed
Gagan Chandra Rout Vs Minarva Nayak (Dead) Dushmanta Nayak & Others
Orissa High Court · (2025) 12 OHC CK 1916
Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908-Section 96
High Courts24 Dec 2025Allowed
Truptimayee Bastia And Ors Vs Subhalaxmi Mishra And Others
Orissa High Court · (2025) 12 OHC CK 1915
Code Of Civil Procedure, 1908- Order 41 Rule 27Transfer Of Property Act, 1882-Section 106Evidence Act, 1872-Section 21, 32, 32(2)
High Courts24 Dec 2025Dismissed
Gurubari Mahanandia Vs State Of Odisha & Others
Orissa High Court · (2025) 12 OHC CK 1914
High Courts24 Dec 2025Allowed
Dr. Subrat Jamadar Vs State Of Odisha & Others
Orissa High Court · (2025) 12 OHC CK 1913
Constitution Of India, 1950-Article 14, 15, 16, 17, 18, 309, 313, 372Government Of India Act, 1935-Section 241(2)(b)
High Courts24 Dec 2025Dismissed
Barsharani Sahoo And Another Vs State Of Odisha & Others
Orissa High Court · (2025) 12 OHC CK 1912
Indian Nursing Council Act, 1947-Section 16
High Courts24 Dec 2025Disposed Of
Biswanath Mishran Vs State Of Odisha & Others
Orissa High Court · (2025) 12 OHC CK 1911
Constitution Of India, 1950-Article 226, 227
High Courts24 Dec 2025Disposed Of
Arpit Mohanty Vs State Of Odisha & Others
Orissa High Court · (2025) 12 OHC CK 1909
Constitution Of India, 1950-Article 226, 227
High Courts24 Dec 2025Disposed Of
Jayashree Pradhan Vs State Of Odisha & Others
Orissa High Court · (2025) 12 OHC CK 1908
Constitution Of India, 1950-Article 226, 227
High Courts24 Dec 2025Disposed Of
Bijay Kumar Mohanty Vs State Of Odisha & Another
Orissa High Court · (2025) 12 OHC CK 1907
Constitution Of India, 1950-Article 226, 227Orissa Registration Rules, 1988-Rule 100, 147Registration Act, 1908-Section 71
High Courts24 Dec 2025Allowed
Arun Kumar Singh Vs State Of Odisha And Others
Orissa High Court · (2025) 12 OHC CK 1906
Constitution Of India, 1950-Article 226, 227
High Courts24 Dec 2025Disposed Of
Narfal Bag Vs State Of Odisha And Others
Orissa High Court · (2025) 12 OHC CK 1905
Constitution Of India, 1950-Article 226, 227
High Courts24 Dec 2025Disposed Of
Kailash Chandra Singh & Others Vs State Of Odisha And Others
Orissa High Court · (2025) 12 OHC CK 1904
Constitution Of India, 1950-Article 226, 227
High Courts24 Dec 2025Disposed Of
Srinivas Pathisharma Vs State Of Odisha & Others
Orissa High Court · (2025) 12 OHC CK 1903
Constitution Of India, 1950-Article 226, 227
High Courts24 Dec 2025Disposed Of
Rabindranath Behera Vs State Of Odisha And Others
Orissa High Court · (2025) 12 OHC CK 1902
Constitution Of India, 1950-Article 226, 227
High Courts24 Dec 2025
Khadija Bano Vs Union Of India And Others
Orissa High Court · (2025) 12 OHC CK 1895
Railways Act, 1989-Section 20H(4)
High Courts24 Dec 2025Disposed Of
Debendra Majhi Vs State Of Odisha
Orissa High Court · (2025) 12 OHC CK 1894
High Courts24 Dec 2025Disposed Of
Nagen Binayak Vs State Of Odisha
Orissa High Court · (2025) 12 OHC CK 1893