High Courts21 Dec 1977Allowed
Khetra Majhi Vs The State
Orissa High Court · (1978) 45 CLT 239
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Orissa High Court judgments, 1977
231 judgments · page 1 of 12
High Courts20 Dec 1977Dismissed
Sri. Jiban Sankhali Mohapatra Vs Orissa University of Agriculture and Technology
Orissa High Court · (1978) 45 CLT 303
Constitution of India, 1950 — Article 12, 311Orissa University of Agriculture and Technology Act, 1965 — Section 3(2)Specific Relief Act, 1877 — Section 21
High Courts20 Dec 1977Dismissed
T. Venkat Sitaram Rao and Another Vs T. Kamakshiamma and Others
Orissa High Court · AIR 1978 Ori 145 : (1978) 45 CLT 323
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts20 Dec 1977Partly Allowed
Dukhi Dibya and Others Vs Landi Dibya and Another
Orissa High Court · AIR 1978 Ori 182 : (1978) 45 CLT 409
High Courts19 Dec 1977
Bichitrananda Nayak Vs State of Orissa
Orissa High Court · (1978) 45 CLT 369 : (1978) CriLJ 1050
Penal Code, 1860 (IPC) — Section 95Prevention of Food Adulteration Act, 1954 — Section 13, 16
High Courts19 Dec 1977
Ghanashyam Das Vs Cuttack Municipality
Orissa High Court · (1978) 45 CLT 343 : (1978) CriLJ 1310
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 137Criminal Procedure Code, 1973 (CrPC) — Section 377, 378, 384, 393, 430
High Courts14 Dec 1977
Purnamasi Kar and Another Vs Purandar Kar
Orissa High Court · (1978) 45 CLT 288 : (1978) CriLJ 1052
Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts13 Dec 1977Allowed
Harekrushna Mohaptro Vs Padma Charan Biswal and Another
Orissa High Court · (1978) ACJ 213
Motor Vehicles Act, 1988 — Section 110A
High Courts12 Dec 1977
Baishnab Parida and Others Vs Subal Bhoi and Others
Orissa High Court · (1978) 45 CLT 297 : (1978) CriLJ 1312
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145
High Courts08 Dec 1977Allowed
Laxminarayan ' Laxmidhar Behera and Others Vs Tahetul Masjid and Others
Orissa High Court · (1978) 45 CLT 141
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 1 Rule 8(1), Order 41 Rule 27
High Courts07 Dec 1977
Basanti Kumari Dei and Another Vs Rama Narayan and Another
Orissa High Court · (1978) ACJ 268
Motor Vehicles Act, 1988 — Section 110D
High Courts07 Dec 1977Allowed
Ramchandra Nanda Vs State of Orissa
Orissa High Court · (1978) 45 CLT 338
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 406, 477A
High Courts05 Dec 1977
Land Reforms Commissioner Vs Additional District Magistrate and Others
Orissa High Court · (1978) 45 CLT 181
Orissa Land Reforms (Amendment) Act, 1973 — Section 39Orissa Land Reforms Act, 1960 — Section 19, 37, 37B, 40A, 40B
High Courts05 Dec 1977
Mayadhar Paik and Others Vs State of Orissa
Orissa High Court · (1978) 45 CLT 102 : (1978) CriLJ 1054
Cattle Trespass Act, 1871 — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 360, 361, 484
High Courts05 Dec 1977Dismissed
Collector Vs Binodbihari Panda and Others
Orissa High Court · (1977) 44 CLT 671
Orissa Land Reforms Act, 1960 — Section 19, 37, 37B, 39, 59(1)
High Courts02 Dec 1977Dismissed
Chowdhury and Co. Vs Government of Orissa
Orissa High Court · AIR 1978 Ori 149 : (1978) 45 CLT 293
Arbitration Act, 1940 — Section 13, 16, 39(1)Civil Procedure Code, 1908 (CPC) — Section 34
High Courts30 Nov 1977
Satyanarayan Agarwalla Vs The State
Orissa High Court · (1978) 45 CLT 194 : (1978) CriLJ 1315
Essential Commodities Act, 1955 — Section 6A
High Courts29 Nov 1977
Ranjit Kumar Samantray and Others Vs State of Orissa
Orissa High Court · (1977) 44 CLT 659 : (1978) CriLJ 687
Criminal Procedure Code, 1973 (CrPC) — Section 107, 397, 401, 482Penal Code, 1860 (IPC) — Section 500
High Courts29 Nov 1977Partly Allowed
Gava Dei and Another Vs Gangadhar Mallik and Others
Orissa High Court · AIR 1978 Ori 107
High Courts26 Nov 1977
Land Reforms Commissioner Vs Revenue Officer and Others
Orissa High Court · (1978) 45 CLT 98
Orissa Land Reforms (Amendment) Act, 1973 — Section 18, 37, 37A, 37B, 39