High Courts19 Jan 1977Allowed
Bisweswar Pattnaik Vs Rahas Bihari Naik
Orissa High Court · (1977) 43 CLT 411
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 146(1)
COURT ARCHIVE
Orissa High Court judgments, 1977
231 judgments · page 12 of 12
High Courts19 Jan 1977Allowed
Pranabandhu Pradhan Vs Collector and Another
Orissa High Court · (1977) 43 CLT 369
Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 2Orissa Service Code, 1939 — Rule 69
High Courts18 Jan 1977
Mahadeba Debata Vs Deenabandhu Debata and Others
Orissa High Court · AIR 1977 Ori 152 : (1977) 43 CLT 414
Specific Relief Act, 1963 — Section 38
High Courts14 Jan 1977
Bargarh Co-operative Land Development Bank Ltd. Vs Khetrapal Naik
Orissa High Court · (1977) 1 LLJ 403
Industrial Disputes Act, 1947 — Section 10, 2, 2A, 4
High Courts13 Jan 1977Dismissed
Indramani Tripathy Vs Pravakar Panda
Orissa High Court · (1977) 44 CLT 248
High Courts12 Jan 1977Dismissed
Jamuna Beharani etc. Vs Patarla Polayya Desibehera
Orissa High Court · AIR 1977 Ori 119 : (1977) 43 CLT 349
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13, 100
High Courts11 Jan 1977Allowed
Basanta Kumar Sahu Vs Shyamsunder Agarwalla and Others
Orissa High Court · (1977) ACJ 359
Motor Vehicles Act, 1939 — Section 110D
High Courts07 Jan 1977
N.R. Murty Vs Industrial Development Corporation of Orissa Ltd. and Others
Orissa High Court · (1977) 47 CompCas 389
Companies Act, 1956 — Section 284, 284(4), 397, 397(1), 398
High Courts05 Jan 1977Dismissed
Bhaskar Textile Mills Ltd. Vs Jharsuguda Municipality and Others
Orissa High Court · (1977) 43 CLT 537
Orissa Grama Panchayat Act, 1964 — Section 149, 149(1), 3, 3(2)Orissa Municipal Act, 1950 — Section 117, 131(1), 133(1), 3(1), 318
High Courts04 Jan 1977
Amrit Kumar Bose Vs State of Orissa and Others
Orissa High Court · (1977) 44 CLT 258 : (1977) 43 CLT 258 : (1977) CriLJ 1169
Criminal Law (Amendment) Act, 1908 — Section 17A(1)
High Courts04 Jan 1977Allowed
Madan ' Undu Barik Vs The State
Orissa High Court · (1977) 43 CLT 512
Evidence Act, 1872 — Section 25, 27Orissa Grama Rakshi Act, 1967 — Section 3, 6, 9Orissa Grama Rakshi Rules, 1969 — Rule 16 , 17, 18, 19, 20