COURT ARCHIVE

Orissa High Court judgments, 1977

231 judgments · page 11 of 12

High Courts25 Feb 1977Allowed

Gourishankar Mishra Vs Sugribar Khati (dead) and after him Aswini Khati and Others

Orissa High Court · (1977) 44 CLT 1

Orissa Land Reforms Act, 1960 — Section 10, 12, 9, 9(1), 9(1A)Transfer of Property Act, 1882 — Section 106

High Courts25 Feb 1977Dismissed

Parbati Sham Achary Vs Smt. Manasi Devi

Orissa High Court · AIR 1977 Ori 139

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Evidence Act, 1872 — Section 45Limitation Act, 1963 — Article 64 , 65

High Courts25 Feb 1977

B.D. Jhunjhunwalla and Another Vs The State

Orissa High Court · (1977) 43 CLT 440 : (1977) CriLJ 1390

Criminal Procedure Code, 1973 (CrPC) — Section 26Factories Act, 1948 — Section 105, 92

High Courts24 Feb 1977

Karunakar Pradhan alias Karunakar Behera Pradhan Vs Tahasildar and Others

Orissa High Court · (1977) 43 CLT 437

Limitation Act, 1908 — Section 10, 11, 12, 13, 14Limitation Act, 1963 — Section 29(2)Orissa Land Reforms Act, 1960 — Section 44(2), 63

High Courts23 Feb 1977

RADHESHYAM AGARWALLA Vs COMMISSIONER OF Income Tax, ORISSA, AND OTHERS.

Orissa High Court · (1977) 43 CLT 393 : (1978) 113 ITR 196

Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 6Income Tax Act, 1961 — Section 253, 264, 271, 274

High Courts23 Feb 1977

Gopinath Jew Vs Rahas Mohanty

Orissa High Court · AIR 1977 Ori 181 : (1977) 43 CLT 476

Orissa Land Reforms Act, 1960 — Section 67

High Courts23 Feb 1977

Radheshyam Agarwalla Vs Commissioner of Income Tax and Others

Orissa High Court · (1977) 43 CLT 393 : (1978) 113 ITR 196

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 274(2)

High Courts18 Feb 1977Dismissed

Jagannath Sinha and Others Vs Khirodini and Others

Orissa High Court · (1977) ACJ 196

Motor Vehicles Act, 1988 — Section 110A

High Courts18 Feb 1977Dismissed

Harekrushna Patnaik and Another Vs Damodar Biswal and Others

Orissa High Court · AIR 1978 Ori 118 : (1977) 43 CLT 498

Limitation Act, 1963 — Article 47Transfer of Property Act, 1882 — Section 55(1)

High Courts15 Feb 1977Allowed

Badhoram Mistri @ Lohari Vs Dandapani Sahu

Orissa High Court · (1977) 43 CLT 584

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 41 Rule 21, Order 5 Rule 20, Order 5 Rule 20(2), 106Limitation Act, 1963 — Article 123

High Courts15 Feb 1977Dismissed

Somanath Misra Vs Narahari Das and Others

Orissa High Court · (1977) 44 CLT 26

High Courts15 Feb 1977Dismissed

The Managing Committee of Bhagabati Middle English School Vs Baikunthanath Mohapatra and Others Baikunthanath Mohapatra Vs Managing Committee, Bhagabati M.E. School and Others

Orissa High Court · (1977) 43 CLT 445

Orissa Education (Amendment) Act, 1974 — Section 7, 7(2), 7(3), 7(4), 7(5)

High Courts14 Feb 1977Dismissed

Harabati and Others Vs Jasodhara Debi and Others

Orissa High Court · AIR 1977 Ori 142 : (1977) 43 CLT 524

Hindu Succession Act, 1956 — Section 14(1)Hindu Widows Remarriage Act, 1856 — Section 2

High Courts08 Feb 1977Dismissed

Radhanath Rath and Another Vs Sub-divisional Judicial Magistrate and Another

Orissa High Court · (1977) 43 CLT 469

All India Services (Discipline and Appeal) Rules, 1969 — Rule 14Constitution of India, 1950 — Article 311Criminal Procedure Code, 1973 (CrPC) — Section 397(2)

High Courts07 Feb 1977Dismissed

Smt. Sogra Khatun Vs Bhagaban Das Khandelwal

Orissa High Court · AIR 1977 Ori 146 : (1977) 44 CLT 82

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 100Transfer of Property Act, 1882 — Section 3

High Courts03 Feb 1977Dismissed

Lokanath Maharana Vs Dr. A.B. Mohanty

Orissa High Court · AIR 1977 Ori 182 : (1977) 43 CLT 520

Provincial Small Cause Courts Act, 1887 — Section 25

High Courts02 Feb 1977Allowed

Pravat Kumar Misra Vs Prafulla Chandra Misra and Another

Orissa High Court · AIR 1977 Ori 183 : (1977) 43 CLT 510

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

High Courts27 Jan 1977Dismissed

Orissa Co-operative Insurance Company (now) New India Assurance Company Ltd. Vs Subashini Pradhan and Others

Orissa High Court · (1977) ACJ 283

Civil Procedure Code, 1908 (CPC) — Section 110, 110(3), 115, 80, 92Motor Vehicles Act, 1939 — Section 110D, 2, 48, 57, 96(2)

High Courts22 Jan 1977Allowed

Sri. Harihar Rout Vs State of Orissa

Orissa High Court · (1978) 45 CLT 124

Criminal Procedure Code, 1973 (CrPC) — Section 221(2), 237Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 380, 411

High Courts20 Jan 1977Allowed

Arjun Behera Vs State of Orissa

Orissa High Court · (1977) 43 CLT 365

Forest Act, 1927 — Section 21, 29, 30, 31, 31(1)Orissa Forest Act, 1972 — Section 21, 22, 27(3)