High Courts04 May 1977Dismissed
Shanti and Another Vs The State
Orissa High Court · AIR 1978 Ori 19 : (1977) CriLJ 2053
Criminal Procedure Code, 1973 (CrPC) — Section 164, 164(3), 281, 364, 533Evidence Act, 1872 — Section 29, 3, 80
COURT ARCHIVE
Orissa High Court judgments, 1977
231 judgments · page 9 of 12
High Courts03 May 1977Allowed
Kamala Mundani and Others Vs Gandaram Munda and Others
Orissa High Court · AIR 1977 Ori 174 : (1977) 44 CLT 199
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Article 64 , 65
High Courts03 May 1977Allowed
Narayan Prasad Singh Samanta Vs Revenue Officer and Another
Orissa High Court · AIR 1977 Ori 157 : (1977) 44 CLT 10
Constitution of India, 1950 — Article 226, 226(1), 226(3)Orissa Land Reforms Act, 1960 — Section 40A
High Courts03 May 1977Allowed
Kaliprasad Das and Another Vs Gadadhar Sahu
Orissa High Court · AIR 1978 Ori 8 : (1977) 44 CLT 113
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Criminal Procedure Code, 1973 (CrPC) — Section 145Specific Relief Act, 1963 — Section 41
High Courts03 May 1977Allowed
Straw Products Limited Vs State of Orissa and Others
Orissa High Court · (1978) 42 STC 302
Central Sales Tax Act, 1956 — Section 2Constitution of India, 1950 — Article 14Sales of Goods Act, 1930 — Section 64A
High Courts02 May 1977
Nares Chandra Tripathy Vs Revenue Officer-cum-Additional Tahasildar, and Others
Orissa High Court · (1977) 44 CLT 449
Orissa Land Reforms (Amendment) Act, 1976 — Section 45AOrissa Land Reforms Act, 1960 — Section 39B, 40A, 44(3), 45, 51
High Courts30 Apr 1977Dismissed
Sradhakar Naik Vs State of Orissa and Another
Orissa High Court · (1977) 43 CLT 591
Orissa Merged Territories (Village Offices Abolition) Act, 1963 — Section 13(2), 5Orissa Merged Territories (Village Offices, Abolition) Amendment Act, 1976 — Section 2, 3
High Courts28 Apr 1977Allowed
Krishna Stores Vs Commissioner of Sales Tax and Others
Orissa High Court · (1979) 43 STC 64
Civil Procedure Code, 1908 (CPC) — Section 115Income Tax Act, 1961 — Section 264
High Courts27 Apr 1977
M.S. Jaggi Vs Subaschandra Mohapatra
Orissa High Court · (1977) 44 CLT 139 : (1977) CriLJ 1902
Criminal Procedure Code, 1973 (CrPC) — Section 451, 452, 457, 51
High Courts27 Apr 1977Allowed
Bishnu Charan Swain Vs District Magistrate and Collector and Another
Orissa High Court · (1977) 44 CLT 241
Constitution of India, 1950 — Article 311(2)Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 15Penal Code, 1860 (IPC) — Section 409
High Courts26 Apr 1977Allowed
P. Raghunath Patro Vs The State
Orissa High Court · (1977) 44 CLT 31
Penal Code, 1860 (IPC) — Section 405, 406
High Courts26 Apr 1977Dismissed
Ram Krushna Panda Vs The Sub-Divisional Officer and Others
Orissa High Court · AIR 1977 Ori 219 : (1977) 44 CLT 217
Orissa Land Reforms Act, 1960 — Section 23(2)
High Courts26 Apr 1977Dismissed
S. Appa Rao Vs Umakanta Tripathy and Others
Orissa High Court · AIR 1977 Ori 222 : (1977) 44 CLT 104
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 115
High Courts25 Apr 1977
Surendra Kumar Lath Vs State of Orissa
Orissa High Court · (1977) 43 CLT 671 : (1977) CriLJ 1399
Penal Code, 1860 (IPC) — Section 124A, 143, 17Police Act, 1861 — Section 34
High Courts12 Apr 1977Allowed
Sheik Khalilur Raheman Vs Estate Officer and Others
Orissa High Court · AIR 1977 Ori 201 : (1977) 43 CLT 622
Orissa Public Premises (Eviction of Unauthorised Occupants) Rules, 1988 — Rule 3, 4, 5(2)Constitution of India, 1950 — Article 226Orissa Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 4, 4(1), 4(2), 4(3)
High Courts12 Apr 1977
Mangobinda Swain and Others Vs State of Orissa
Orissa High Court · (1978) CriLJ 127
Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Apr 1977Allowed
Western Coal Fields Ltd. Vs Sales Tax Officer and Others
Orissa High Court · (1977) 43 CLT 648 : (1977) 40 STC 225
Coal Mines (Nationalisation) Act, 1973 — Section 20, 28, 3, 6, 7
High Courts07 Apr 1977
Khirod Chandra Das Vs State of Orissa and Another
Orissa High Court · (1977) 44 CLT 43 : (1978) 1 LLJ 137
High Courts05 Apr 1977Dismissed
Smt. Kamal Ray Vs Bhagabat Singh
Orissa High Court · AIR 1977 Ori 206 : (1977) 44 CLT 22
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 10, Order 9 Rule 13, Order 9 Rule 14Limitation Act, 1963 — Article 123
High Courts31 Mar 1977Allowed
Gangadhar Sahu and Others Vs Ramjilal Majhi and Others
Orissa High Court · (1977) 44 CLT 20
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146