Orissa High Court Judgments 1994

High Courts22 Dec 1994Allowed

Sri Narayan Prasad Vs The State of Orissa and Others

Orissa High Court · (1995) 2 OLR 361

Bihar and Orissa Excise Act, 1915 — Section 2, 27, 29, 89Constitution of India, 1950 — Article 226, 227Orissa Excise (Exclusive Privilege) Rules, 1970 — Rule 6A(3)

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High Courts22 Dec 1994

Guru Charan Singh Vs Commissioner of Income Tax

Orissa High Court · (1995) 79 TAXMAN 147

Income tax Act, 1922 — Section 16(3)Income Tax Act, 1961 — Section 143(3), 256(1), 60, 61, 62

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High Courts21 Dec 1994

Guru Charan Singh Vs Commissioner of Income Tax

Orissa High Court · (1994) 12 OHC CK 0021

Income Tax Act, 1961 — Section 64, 64(1)

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High Courts20 Dec 1994

Nabaghana Das Vs State of Orissa and Others

Orissa High Court · (1995) 2 OLR 281

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High Courts20 Dec 1994

P.K. Sarangi Vs State of Orissa and Another

Orissa High Court · (1995) 1 OLR 319

Criminal Procedure Code, 1973 (CrPC) — Section 195, 319Penal Code, 1860 (IPC) — Section 176, 202

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High Courts19 Dec 1994

National Insurance Company Limited Vs Golap Barik and Others

Orissa High Court · (1995) 2 ACC 330

Employees Compensation Act, 1923 — Section 20

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High Courts19 Dec 1994Allowed

National Insurance Company Ltd. Vs Colap Parik and Others

Orissa High Court · (1995) 2 LLJ 1232 : (1995) 1 OLR 668

Workmens Compensation Act, 1923 — Section 20(1)

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High Courts19 Dec 1994

Laxmi Agency and Patheria Sivalingam Vs The State of Orissa and Others

Orissa High Court · (1995) 1 OLR 671

Orissa Sales Tax Act, 1947 — Section 12(8)

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High Courts17 Dec 1994

Commissioner of Income Tax Vs Sri Popsingh Rice Mill

Orissa High Court · (1994) 12 OHC CK 0016

Income Tax Act, 1961 — Section 240, 244

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High Courts17 Dec 1994

Jagannathram Gangaram Vs Commissioner of Income Tax

Orissa High Court · (1994) 12 OHC CK 0013

Income Tax Act, 1961 — Section 244, 256

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High Courts13 Dec 1994

Kanhu Charan Patra Vs State of Orissa

Orissa High Court · (1996) CriLJ 1151

Penal Code, 1860 (IPC) — Section 34, 354, 457

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High Courts13 Dec 1994

Commissioner of Income Tax Vs Dr. Usharani Panda

Orissa High Court · (1995) 129 CTR 388 : (1995) 212 ITR 119

Income Tax Act, 1961 — Section 80C

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High Courts12 Dec 1994

Pitabash Sahoo Vs Sri G.R. Mohanty and Another

Orissa High Court · (1995) 1 OLR 203

Contempt of Courts Act, 1971 — Section 19(1), 2, 23Orissa High Court Rules, 1948 — Rule 1

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High Courts12 Dec 1994Dismissed

Somanath Mahaswara and Others Vs Orissa State Road Transport Corporation and Another

Orissa High Court · AIR 1995 Ori 186 : (1995) 1 OLR 96

Contract Act, 1872 — Section 21, 65, 72Motor Vehicles Act, 1988 — Section 59

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High Courts12 Dec 1994Allowed

Narayan Bagh Vs State of Orissa

Orissa High Court · (1995) 1 OLR 443

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

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High Courts09 Dec 1994

Sambar Malik and Others Vs Gopala Malik and Others

Orissa High Court · (1995) CriLJ 3064

Criminal Procedure Code, 1973 (CrPC) — Section 432Penal Code, 1860 (IPC) — Section 120B, 390, 391, 395, 396

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High Courts08 Dec 1994Allowed

Rama Chandra Mishra Vs State and Another

Orissa High Court · (1995) 2 ALT(Cri) 21 : (1995) 1 OLR 390

Civil Procedure Code Amendment Act, 1994 — Order 5 Rule 15Criminal Procedure Code, 1973 (CrPC) — Section 64General Clauses Act, 1897 — Section 13

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High Courts07 Dec 1994Dismissed

Ranjan Kumar Pati Vs State of Orissa and Others

Orissa High Court · (1995) 1 OLR 326

Evidence Act, 1872 — Section 24

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High Courts07 Dec 1994

Commissioner of Income Tax Vs Sardar Gurudev Singh Gill

Orissa High Court · (1995) 212 ITR 85

Income Tax Act, 1961 — Section 68

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High Courts07 Dec 1994Allowed

Sarala Distributors Vs Collector and Others

Orissa High Court · (1995) 2 OLR 290

Orissa Kerosene Control Order, 1962 — Rule 10, 11

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Orissa High Court judgments, 1994