High Courts21 Dec 1976Allowed

State of Orissa Vs D.M. Sahu and Another

Orissa High Court · (1977) 43 CLT 196

Criminal Procedure Code, 1973 (CrPC) — Section 262Essential Commodities Act, 1955 — Section 3, 3(2), 7Probation of Offenders Act, 1958 — Section 4
High Courts15 Dec 1976

State Vs Mitu

Orissa High Court · (1977) CriLJ 1018

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 366Evidence Act, 1872 — Section 27, 29Penal Code, 1860 (IPC) — Section 201, 302