COURT ARCHIVE

Orissa High Court judgments, 1976

206 judgments · page 10 of 11

High Courts16 Feb 1976

Rajanikanta Meheta Vs State of Orissa

Orissa High Court · (1976) 42 CLT 292 : (1976) CriLJ 1674

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 228, 397, 401, 482Essential Commodities Act, 1955 — Section 7

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High Courts09 Feb 1976Dismissed

Mathuri Sahu and Others Vs Secretary, Prajatantra Prachar Samity

Orissa High Court · AIR 1976 Ori 186 : (1976) 42 CLT 597

Constitution of India, 1950 — Article 226

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High Courts09 Feb 1976Allowed

Bibhutibhusan Sahu and Another Vs Nandakishore Sahu and Others

Orissa High Court · (1976) 42 CLT 880

Transfer of Property Act, 1882 — Section 10, 11, 126

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High Courts09 Feb 1976

Dasa Kandha Vs The State

Orissa High Court · (1976) 42 CLT 499 : (1976) CriLJ 2010

Penal Code, 1860 (IPC) — Section 299, 302, 304, 86

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High Courts06 Feb 1976Dismissed

Fakir Charan Behera Vs Brundaban Behera and Others

Orissa High Court · (1976) 42 CLT 495

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High Courts06 Feb 1976Dismissed

Banchhanidhi Mohapatra and Others Vs Basudev Das

Orissa High Court · (1976) 42 CLT 488

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Orissa Estates Abolition Act, 1951 — Section 39, 5, 7

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High Courts06 Feb 1976

Mohammad Nakir Vs Hasratunnisa Bibi

Orissa High Court · AIR 1976 Ori 239 : (1976) 42 CLT 435

Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3(1)

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High Courts03 Feb 1976Dismissed

Rajkishore Sahu Vs Khitish Chandra Sahu

Orissa High Court · (1976) 42 CLT 553

Evidence Act, 1872 — Section 91Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 35, 41

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High Courts02 Feb 1976Dismissed

Government of Orissa Vs Narayan Patnaik

Orissa High Court · (1977) ACJ 41

Motor Vehicles Act, 1988 — Section 110A

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High Courts28 Jan 1976Dismissed

The Orissa Cooperative Insurance Society Ltd. Vs Adar Dei and Others

Orissa High Court · (1976) ACJ 189

Motor Vehicles Act, 1939 — Section 110A, 110C, 96(2)

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High Courts27 Jan 1976Dismissed

National Coal Development Corporation Ltd. Vs State of Orissa and Others

Orissa High Court · AIR 1976 Ori 159 : (1976) 42 CLT 580

Mines and Minerals (Development and Regulation) Act, 1957 — Section 9

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High Courts23 Jan 1976Allowed

The Orissa Cooperative Insurance Society Ltd. Vs Manabendra Moharatha and Others

Orissa High Court · (1976) ACJ 453

Motor Vehicles Act, 1988 — Section 110A

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High Courts23 Jan 1976Dismissed

Chakradhar Mohapatra Vs State of Orissa Tilottama Bewa Vs Chakradhar Mohapatra and Others including State of Orissa

Orissa High Court · (1976) 42 CLT 611

Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 212

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High Courts22 Jan 1976Dismissed

Jagteswar Singh Banga Vs State of Orissa and Another

Orissa High Court · AIR 1977 Ori 30

Constitution of India, 1950 — Article 226, 29(2)

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High Courts21 Jan 1976

Rabi Das and Others Vs State of Orissa

Orissa High Court · (1976) CriLJ 2004

Criminal Procedure Code, 1973 (CrPC) — Section 337, 428Evidence Act, 1872 — Section 114, 133Penal Code, 1860 (IPC) — Section 396, 412

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High Courts21 Jan 1976Dismissed

Binod Bihari Rout Vs The Member, Board of Revenue and Another

Orissa High Court · AIR 1976 Ori 189

Constitution of India, 1950 — Article 372Orissa Public Demands Recovery Act, 1962 — Section 9Public Accountants Defaults Act, 1850 — Section 3

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High Courts19 Jan 1976

Joseph Niranjan Kumar Pradhan Vs Presiding Officer, Industrial Tribunal and Others

Orissa High Court · (1976) 42 CLT 439 : (1977) 1 LLJ 36

Industrial Disputes Act, 1947 — Section 2, 2A

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High Courts19 Jan 1976

Ranganath Misra Vs State of Orissa and Others

Orissa High Court · (1976) 42 CLT 319

Orissa Education (Amendment) Act, 1974 — Section 10A, 7Orissa Education Code — Article 312

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High Courts14 Jan 1976Partly Allowed

Sindhu Mohanty and Another Vs Gourkrushna Mohanty and Another

Orissa High Court · AIR 1976 Ori 213

Evidence Act, 1872 — Section 114Motor Vehicles Act, 1939 — Section 110B

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High Courts09 Jan 1976Dismissed

Ajib Chandra Mohanty Vs Maheswar Routra and Others

Orissa High Court · (1976) 42 CLT 363

Transfer of Property Act, 1882 — Section 106

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