COURT ARCHIVE

Orissa High Court judgments, 1976

206 judgments · page 11 of 11

High Courts08 Jan 1976Allowed

Mahani Dibya Vs Prahallad Swain

Orissa High Court · (1976) 42 CLT 473

Specific Relief Act, 1963 — Section 10, 16, 24

High Courts08 Jan 1976Dismissed

Orissa High Court · (1976) 42 CLT 288

Penal Code, 1860 (IPC) — Section 102, 109, 467

High Courts07 Jan 1976Dismissed

Orissa High Court · (1976) 42 CLT 353

Constitution of India, 1950 — Article 226Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 13, 16

High Courts07 Jan 1976Dismissed

Orissa High Court · (1976) 42 CLT 228

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 34, 379, 411

High Courts07 Jan 1976Dismissed

Orissa High Court · AIR 1976 Ori 191

Constitution of India, 1950 — Article 226

High Courts05 Jan 1976

Orissa High Court · (1976) 01 OHC CK 0011