High Courts18 Dec 1951
Nitya Gauda Vs Mongala Bagdefia
Orissa High Court · AIR 1953 Ori 61 : (1953) 19 CLT 92
Orissa Tenants Protection Act, 1948 — Section 2
COURT ARCHIVE
Orissa High Court judgments, 1951
64 judgments · page 1 of 4
High Courts13 Dec 1951
Monahar Naik and Another Vs Brajamohan Bhoi and Another
Orissa High Court · AIR 1952 Ori 239 : (1952) 18 CLT 161 : (1952) 18 CLT 160
Central Provinces Tenancy Act, 1883 — Section 46(1)General Clauses Act, 1897 — Section 3(2)Limitation Act, 1963 — Section 2(7)
High Courts10 Dec 1951Dismissed
Api Samal and Others Vs Bisi Mallik
Orissa High Court · AIR 1953 Ori 83 : (1952) 18 CLT 158 : (1952) 18 CLT 157
Criminal Procedure Code, 1898 (CrPC) — Section 162, 190(1), 202, 537
High Courts05 Dec 1951Dismissed
Bodo Annanda Podhano Vs Dondo Naiko (since deceased) and Others
Orissa High Court · AIR 1952 Ori 307 : (1953) 19 CLT 238
High Courts03 Dec 1951Allowed
Jadumani Behera Vs Jadumani Sahu
Orissa High Court · AIR 1952 Ori 244
Constitution of India, 1950 — Article 226, 227, 227(1), 245(1)Election Rules, 1950 — Rule 23(1), 53(1), 60Orissa Municipal Act, 1950 — Section 12(2), 12(3), 21, 22, 23
High Courts02 Dec 1951Dismissed
Raghu Patro Apparao Patnaik Vs The State of Orissa and Another
Orissa High Court · (1958) 24 CLT 237
Constitution of India, 1950 — Article 226, 311
High Courts30 Nov 1951Dismissed
Jaganath Vs Tirthananda Das
Orissa High Court · AIR 1952 Ori 312
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8, Order 21 Rule 22, Order 22 Rule 4, Order 32 Rule 3
High Courts29 Nov 1951Dismissed
Ramkrishna Pradhan Vs State of Orissa and Others
Orissa High Court · AIR 1952 Ori 231
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 10, 60, 62, 64Constitution of India, 1950 — Article 226, 227
High Courts28 Nov 1951Allowed
Liquidator of Dhabaleshwar Co-operative Society Vs Hadibandhu Behera and Another
Orissa High Court · AIR 1953 Ori 300
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts21 Nov 1951Allowed
Nityananda Kanango Vs Sm. Pala Dei
Orissa High Court · AIR 1952 Ori 120 : (1952) 18 CLT 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 58, Order 21 Rule 95, Order 21 Rule 97, 151
High Courts19 Nov 1951
Arjun Padhi Vs State of Orissa
Orissa High Court · AIR 1952 Ori 237 : (1952) 18 CLT 818 : (1952) 18 CLT 318
Criminal Procedure Code, 1898 (CrPC) — Section 350, 561A
High Courts19 Nov 1951Dismissed
Jalumuru Kamaraju Vs Kenguva Suryanarayana and Another
Orissa High Court · AIR 1953 Ori 99 : (1952) 18 CLT 207
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(2), 145(8), 517
High Courts19 Nov 1951
Narayan Das and Another Vs State of Orissa
Orissa High Court · AIR 1952 Ori 149 : (1953) 19 CLT 127
Penal Code, 1860 (IPC) — Section 298, 415, 417
High Courts08 Nov 1951Dismissed
Bharat Padhan and Others Vs State of Orissa
Orissa High Court · AIR 1952 Ori 142 : (1952) 18 CLT 197
Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 241, 251, 439Penal Code, 1860 (IPC) — Section 352, 379
High Courts29 Oct 1951Dismissed
Mahadeo Ram Bhimeswar, Firm and Others Vs The Union of India (UOI)
Orissa High Court · AIR 1952 Ori 126
Railways Act, 1890 — Section 72
High Courts22 Oct 1951Allowed
Biswambhar Singh and Another Vs Secretary to the Government of Orissa, Revenue Department and Others
Orissa High Court · AIR 1952 Ori 28 : (1952) 18 CLT 336
Forest Act, 1927 — Section 80, 80(1)
High Courts26 Sept 1951Dismissed
Shree Chand Agrawalla Vs Bhagawan Das
Orissa High Court · AIR 1952 Ori 85
Sales of Goods Act, 1930 — Section 36
High Courts25 Sept 1951Allowed
Ratikanta Padhi and Others Vs Ramesh Chandra Mohanty and Others
Orissa High Court · AIR 1953 Ori 85
Limitation Act, 1908 — Article 182, 182(3)
High Courts25 Sept 1951Allowed
Orient Fast Colour Dye Works Vs Commissioner of Income Tax
Orissa High Court · AIR 1953 Ori 293 : (1953) 19 CLT 338
Income Tax Act, 1922 — Section 10(4), 66(2)
High Courts18 Sept 1951Allowed
Parsuram Das and others Vs State of Orissa
Orissa High Court · AIR 1952 Ori 208
Constitution of India, 1950 — Article 21, 22, 22(4)(a), 226