High Courts21 Dec 1979Allowed
State of Orissa Vs Khetrabasi Biswal and Others
Orissa High Court · (1980) 49 CLT 203
Criminal Procedure Code, 1973 (CrPC) — Section 102, 200, 202, 202(2), 204Penal Code, 1860 (IPC) — Section 395
COURT ARCHIVE
Orissa High Court judgments, 1979
176 judgments · page 1 of 9
High Courts20 Dec 1979
Commissioner of Income Tax Vs Tara Trading Co.
Orissa High Court · (1980) 123 ITR 97
Income Tax Act, 1961 — Section 139(1), 271(1)
High Courts20 Dec 1979Allowed
S.K. Mohanty Vs Union of India (UOI) and Others
Orissa High Court · (1980) 49 CLT 382
All India Services Act, 1951 — Section 3(1)Police Service (Regulation of Seniority) Rules, 1954 — Rule 3, 3(3)
High Courts19 Dec 1979Allowed
Abas Ali Khan Vs Sahabuddin Khan and Another
Orissa High Court · (1980) 49 CLT 297
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3, 4(4)Transfer of Property Act, 1882 — Section 53A, 54, 60, 83
High Courts18 Dec 1979Allowed
Ram Kishan Agarwala Vs Collector of Central Excise and Customs and Others
Orissa High Court · (1981) 8 ELT 217
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 106A, 110, 113, 113(1), 114Gold (Control) Act, 1968 — Section 63
High Courts18 Dec 1979Allowed
Dharaoidhar Majhi Vs The State of Orissa
Orissa High Court · (1980) 49 CLT 211
Penal Code, 1860 (IPC) — Section 323, 354, 457
High Courts18 Dec 1979
Commissioner of Income Tax Vs Aloo Supply Co.
Orissa High Court · (1980) 121 ITR 680
Income Tax Act, 1961 — Section 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts17 Dec 1979
Ghana Bhoi and Others Vs Natha Bhoi and Others
Orissa High Court · (1980) 49 CLT 256 : (1980) CriLJ 536
Criminal Procedure Code, 1973 (CrPC) — Section 147
High Courts14 Dec 1979Dismissed
Chief Engineer, Rural Engineeing Organisation and Another Vs Ram Chandra Sahu and Another
Orissa High Court · (1980) 49 CLT 259
Arbitration Act, 1940 — Section 11, 12, 12(2), 5Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)
High Courts14 Dec 1979Allowed
Harihar Das Vs State of Orissa
Orissa High Court · (1980) 49 CLT 270
Essential Commodities Act, 1955 — Section 7
High Courts13 Dec 1979
Bhagaban Prasad Das Vs Narayan Prasad Das
Orissa High Court · AIR 1980 Ori 33 : (1980) 49 CLT 132
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3(1), 4(4)
High Courts13 Dec 1979Dismissed
Sonu Pujari Vs Arjun Bissoyi
Orissa High Court · (1980) 49 CLT 207
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 21, 58Penal Code, 1860 (IPC) — Section 408, 494, 498
High Courts12 Dec 1979
State of Orissa Vs Kalapana Jewellers
Orissa High Court · (1980) 45 STC 273
Orissa Sales Tax Act, 1947 — Section 24(1), 5(1)
High Courts10 Dec 1979Dismissed
P.K. Panda Vs Smt. Premalata Choudhury and Others
Orissa High Court · (1980) ACJ 213 : AIR 1980 Ori 102 : (1980) 49 CLT 285
Motor Vehicles Act, 1939 — Section 110, 22, 24, 24(2), 31Transfer of Property Act, 1882 — Section 123
High Courts10 Dec 1979Allowed
Badrinarayan Ray and Others Vs Principal, Narsingh Choudhury College and Others
Orissa High Court · (1980) 49 CLT 134
Constitution of India, 1950 — Article 226, 227, 309Disciplinary Proceedings (Administrative Tribunal) Rules, 1951 — Rule 4(1)Orissa Education Code — Article 113
High Courts04 Dec 1979Dismissed
Gobardhan Mohapatra and Another Vs State of Orissa
Orissa High Court · (1980) 49 CLT 98
Central Motor Vehicles Rules, 1989 — Rule 83AMotor Vehicles Act, 1988 — Section 112
High Courts04 Dec 1979Allowed
Rama Chandra Pradhan and Others Vs Union of India (UOI) and Others
Orissa High Court · (1980) 49 CLT 266
High Courts04 Dec 1979Dismissed
Lokanath Prasad Das Vs Bijoya Kumar Bhuyan and Others
Orissa High Court · (1980) 49 CLT 150
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 64
High Courts30 Nov 1979
Damji Jairam Vs Commissioner of Wealth-tax
Orissa High Court · (1980) 49 CLT 103 : (1980) 126 ITR 245
Wealth Tax Act, 1957 — Section 4, 4(1), 5, 5(1), 5(3)
High Courts28 Nov 1979Allowed
Murahdhar Nanda and Others Vs Suraja Dei ' Danu Bou and Others
Orissa High Court · (1980) 50 CLT 151
Orissa Hindu Religious Endowments Act, 1951 — Section 3(15), 41, 44