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Orissa High Court judgments, 1979

176 judgments · page 9 of 9

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High Courts23 Jan 1979Allowed

Rajkishore Prasad and Others Vs The State of Orissa and Others

Orissa High Court · AIR 1979 Ori 96 : (1979) 47 CLT 451

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12
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High Courts19 Jan 1979Allowed

Hari Bhagat Agarwala Vs Food Corporation of India

Orissa High Court · (1979) 47 CLT 462

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 16, Order 11 Rule 21
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High Courts18 Jan 1979Dismissed

Nagendranath Roy Vs Ramaprasad Panda

Orissa High Court · (1979) 47 CLT 303

Civil Procedure Code Amendment Act, 1976 — Order 26 Rule 10, Order 26 Rule 10(3), 115 , 115(2)
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High Courts16 Jan 1979Dismissed

State of Orissa Vs Amitava Prasad Das

Orissa High Court · (1979) 47 CLT 298

Criminal Procedure Code, 1973 (CrPC) — Section 164, 164(1)Penal Code, 1860 (IPC) — Section 366
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High Courts15 Jan 1979Dismissed

Rajkishore Baral Vs Commissioner of Endowment and Others

Orissa High Court · AIR 1979 Ori 169 : (1979) 47 CLT 341

Orissa Hindu Religious Endowments Act, 1951 — Section 27
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High Courts12 Jan 1979Allowed

Paramananda Fateshingh and Others Vs Labanya Bewa and Others

Orissa High Court · AIR 1979 Ori 132

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
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High Courts12 Jan 1979Dismissed

Surajbali Ram and Another Vs Dhani Ram and Others

Orissa High Court · AIR 1979 Ori 101

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 116Orissa House Rent Control Act, 1968 — Section 12, 2(4), 7
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High Courts12 Jan 1979Dismissed

Artabandhu Mohapatra and Others Vs Bisweswar Bhutia and Others

Orissa High Court · AIR 1979 Ori 110 : (1979) 47 CLT 420

Limitation Act, 1963 — Article 65
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High Courts11 Jan 1979Dismissed

Sabitri Debi and Another Vs Baikuntha Das and Another

Orissa High Court · AIR 1979 Ori 140 : (1979) 47 CLT 266

Civil Procedure Code, 1908 (CPC) — Section 105(1), 115
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High Courts10 Jan 1979Allowed

Ramachandra Misra and Another Vs Additional Director of Public Instruction (Schools) and Another

Orissa High Court · AIR 1979 Ori 141 : (1979) 47 CLT 306

Orissa Education Act, 1969 — Section 11(1)
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High Courts10 Jan 1979Allowed

Registrar of Companies Vs Subimal Chandra Mallick and Another

Orissa High Court · (1979) 01 OHC CK 0013

Companies Act, 1956 — Section 166, 168, 210, 210(5), 220
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High Courts10 Jan 1979Dismissed

Jadunath Das Vs State of Orissa

Orissa High Court · (1979) 47 CLT 349

Penal Code, 1860 (IPC) — Section 107, 108, 114, 115, 116
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High Courts10 Jan 1979Dismissed

State of Orissa Vs Basudev Das and Another

Orissa High Court · (1982) 49 STC 143

Orissa Sales Tax Act, 1947 — Section 24(2)(b), 5(2)(A)(a)(ii)
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High Courts09 Jan 1979Dismissed

Managing Committee, Orissa Police High School Vs Rasbehari Patnaik and Others

Orissa High Court · (1979) 47 CLT 517

Industrial Disputes Act, 1947 — Section 33C(2)Limitation Act, 1963 — Article 137, 10, 11, 12, 13Orissa Education Act, 1969 — Section 10A, 10A(3), 27(4), 3B
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High Courts05 Jan 1979Dismissed

Chintamani Mahasuar and Others Vs Kasinath Mahasuar

Orissa High Court · (1979) 47 CLT 365

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 1 Rule 8(3)
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High Courts03 Jan 1979Allowed

Bhaja Govinda Maikap and Another Vs Janaki Dei and Others

Orissa High Court · AIR 1980 Ori 108 : (1979) 47 CLT 290

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
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