High Courts20 Apr 1979Allowed
Basudev Misra and Others Vs Panchanan Misra and Others
Orissa High Court · (1979) 48 CLT 255
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 11, Order 11 Rule 12, Order 11 Rule 13, Order 11 Rule 14
COURT ARCHIVE
Orissa High Court judgments, 1979
176 judgments · page 7 of 9
High Courts19 Apr 1979Partly Allowed
Union of India (UOI) and Another Vs Orissa Textile Mills Ltd. and Another
Orissa High Court · AIR 1979 Ori 165 : (1979) 48 CLT 245
Contract Act, 1872 — Section 41Evidence Act, 1872 — Section 101 , 102, 103, 104Railways Act, 1890 — Section 73, 78B
High Courts19 Apr 1979Dismissed
Sudhir Sulemon Sahu and Others Vs Chittaranjan Pradhan and Others
Orissa High Court · (1979) 48 CLT 28
Penal Code, 1860 (IPC) — Section 160, 324
High Courts18 Apr 1979Allowed
Jurinath Sahu Vs Ramaballava Brahma and Another
Orissa High Court · (1979) 48 CLT 416
Arbitration Act, 1940 — Section 30, 35Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Apr 1979Allowed
Bisra Stone Lime Co. Limited Vs Sales Tax Officer and Others
Orissa High Court · (1979) 48 CLT 13 : (1979) 44 STC 418
Central Sales Tax Act, 1956 — Section 10, 2Constitution of India, 1950 — Article 19, 226, 31
High Courts18 Apr 1979
Siba Kumar Misra Vs The State of Orissa and Others
Orissa High Court · (1979) 48 CLT 232
Constitution of India, 1950 — Article 166, 226, 309Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 46, 46(2), 49Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 23
High Courts18 Apr 1979Dismissed
Gourishankar Misra Vs Banamali Babu
Orissa High Court · (1979) 47 CLT 620
Limitation Act, 1908 — Article 145Limitation Act, 1963 — Article 70
High Courts17 Apr 1979Dismissed
Ananta Keshari alias Rama Sarkar Vs Collector and Another
Orissa High Court · (1979) 48 CLT 282
Court Fees Act, 1870 — Article 11, 19 , 19C, 19I
High Courts13 Apr 1979Partly Allowed
Draupadi Patel and Others Vs Mangal Prasad Patel and Another
Orissa High Court · AIR 1979 Ori 190 : (1979) 47 CLT 567
Orissa Board of Revenue Act, 1951 — Section 7(1)Orissa Merged Territories (Village Offices Abolition) Act, 1963 — Section 13
High Courts11 Apr 1979Allowed
Biramoni Sahu Vs Collector of Customs and Excise and Others
Orissa High Court · (1979) 48 CLT 101 : (1980) CriLJ 54 : (1979) 4 ELT 541
Customs Act, 1962 — Section 2, 57, 58, 63, 9
High Courts09 Apr 1979
Adhikari Gopinath Das Vs Nirmal Chandra Mohanty and Others
Orissa High Court · AIR 1979 Ori 159 : (1979) 48 CLT 93
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4(4), 51
High Courts03 Apr 1979Dismissed
Executive Engineer, National Highways, Division No. II Vs Kamala Gouduni and Others
Orissa High Court · (1979) ACJ 477
Workmens Compensation Act, 1923 — Section 12, 12(1), 2(2)
High Courts03 Apr 1979Allowed
Biprocharan Sabato and Others Vs Bauri Sabato and Others
Orissa High Court · (1979) 47 CLT 553
High Courts30 Mar 1979Dismissed
State of Orissa Vs Krushna Sardar and Others
Orissa High Court · (1979) 47 CLT 504
Criminal Procedure Code, 1973 (CrPC) — Section 161, 378Penal Code, 1860 (IPC) — Section 100, 103, 302, 304, 34
High Courts29 Mar 1979Dismissed
State of Orissa Vs Pradip Kumar Gour and Others Pradip Kumar Gour Vs The State of Orissa
Orissa High Court · (1979) 47 CLT 648
Criminal Procedure Code, 1973 (CrPC) — Section 164, 184, 377, 386Penal Code, 1860 (IPC) — Section 376Probation of Offenders Act, 1958 — Section 4
High Courts27 Mar 1979Allowed
State of Orissa Vs Ghana Padhan and Others
Orissa High Court · (1979) 47 CLT 575
Criminal Law (Amendment) Act, 1932 — Section 14Penal Code, 1860 (IPC) — Section 104, 114, 300, 302, 304
High Courts23 Mar 1979Dismissed
Prafulla Kumar Chotray and Others Vs Union of India (UOI) and Others
Orissa High Court · (1979) 48 CLT 294
Contract Act, 1872 — Section 29
High Courts22 Mar 1979Allowed
Khitish Chandra Sahu Vs Rajkishore Sahu
Orissa High Court · AIR 1980 Ori 10 : (1979) 48 CLT 79
Contract Act, 1872 — Section 70Evidence Act, 1872 — Section 91Stamp Act, 1899 — Section 35
High Courts09 Mar 1979Dismissed
Manpure Math and Another Vs State of Orissa and Others
Orissa High Court · (1979) 48 CLT 433
Constitution of India, 1950 — Article 14, 19, 226, 26, 31Orissa Estates Abolition (Amendment) Act, 1970 — Section 7Orissa Estates Abolition Act, 1951 — Section 13A, 13A(1), 2, 3, 3A
High Courts09 Mar 1979Allowed
Surajmall Shiwbhagawan Vs Kalinga Iron Works
Orissa High Court · AIR 1979 Ori 126 : (1979) 48 CLT 104
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 28Evidence Act, 1872 — Section 114