High Courts24 Dec 2008
Sri S.N. Dasmohapatra and Another Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 95 : (2009) 1 OLR 447
COURT ARCHIVE
Orissa High Court judgments, 2008
1,099 judgments · page 1 of 55
High Courts24 Dec 2008Allowed
Saraswati Das Vs State Of Orissa and Others
Orissa High Court · (2009) 1 ILR (Ori) 183
High Courts24 Dec 2008Dismissed
Ramesh Kumar Gupta Vs State of Orissa and Others
Orissa High Court · (2009) 1 ILR (Ori) 186
Bihar and Orissa Excise Act, 1915 — Section 42, 42(2)
High Courts24 Dec 2008Allowed
Re-A Juvenile Vs State of Orissa
Orissa High Court · (2009) CLT 366 (Suppl Crl) : (2009) CriLJ 2002 : (2009) 1 OLR 494 : (2009) OLR 366 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 302, 380
High Courts24 Dec 2008
Biranchi Narayan Mishra and Another Vs State of Orissa
Orissa High Court · (2009) CLT 205 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 299, 82, 83Penal Code, 1860 (IPC) — Section 134, 34, 489D
High Courts23 Dec 2008Allowed
Tarakeswar Mohanty Vs Life Insurance Corporation of India and Others
Orissa High Court · (2009) 107 CLT 381
High Courts23 Dec 2008
K. Srinivas Vs The Secretary, Orissa Legislative Assembly and Another
Orissa High Court · (2009) 107 CLT 375
Constitution of India, 1950 — Article 134A
High Courts23 Dec 2008Allowed
Nata @ Maheswar Mahakud Vs State of Orissa
Orissa High Court · (2009) 107 CLT 87 : (2009) 1 OLR 457
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 34, 498A, 506
High Courts23 Dec 2008Dismissed
Kaishar Allam and Another Vs State of Orissa
Orissa High Court · (2009) 107 CLT 86 : (2009) 1 OLR 452 Supp
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 323, 34, 341, 427, 452
High Courts23 Dec 2008
Gopal Chandra Pradhan and Others Vs State of Orissa
Orissa High Court · (2009) 2 OLR 779
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 114, 294, 323, 34, 377
High Courts23 Dec 2008
Deepak Mohapatra Vs State of Orissa
Orissa High Court · (2009) 107 CLT 93 : (2009) 1 OLR 516
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 376, 451
High Courts23 Dec 2008
Nachika Sinduru Vs State of Orissa
Orissa High Court · (2009) CLT 468 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 302, 304, 84
High Courts23 Dec 2008Allowed
Sania Hantal Vs State of Orissa
Orissa High Court · (2009) CLT 695 (Suppl Crl)
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 326
High Courts22 Dec 2008Allowed
Sundargarh Citizen's Forum Vs Orissa State Road Transport Corporation and Others
Orissa High Court · (2009) 1 OLR 361
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 14, 21
High Courts22 Dec 2008Allowed
Dhobulu Saunta Vs State of Orissa
Orissa High Court · (2009) CLT 261 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 428Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 302, 304
High Courts19 Dec 2008Allowed
Madhusudan Sethi Vs Director General, C.R.P.F. and Others
Orissa High Court · (2009) 107 CLT 359
High Courts19 Dec 2008
Suvendu Mohanty Vs Executive Director (S and P), NALCO and Others
Orissa High Court · (2009) 107 CLT 378 : (2009) 1 OLR 543 Supp
High Courts19 Dec 2008Dismissed
State Vs Labendra Tandia and Another
Orissa High Court · (2009) CLT 282 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts18 Dec 2008Disposed Off
Subash Kumar Baral Vs State of Orissa
Orissa High Court · (2015) 120 CutLT 163
High Courts18 Dec 2008Dismissed
Suria ' Surendra Kumar Sahu Vs State of Orissa
Orissa High Court · (2009) 107 CLT 222 : (2009) 1 OLR 445 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 109, 302, 304