High Courts18 Dec 2008
Rata Tiria Vs State of Orissa
Orissa High Court · (2009) 1 ILR (Ori) 343 : (2009) 42 OCR 130 : (2009) 1 OLR 440 Supp
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Orissa High Court judgments, 2008
1,099 judgments · page 2 of 55
High Courts18 Dec 2008
Padmaja Pandit and Another Vs State of Orissa and Another
Orissa High Court · (2009) 107 CLT 102 : (2009) 1 OLR 537 Supp
Constitution of India, 1950 — Article 14, 39
High Courts18 Dec 2008Dismissed
Abala Mohapatra Vs Krushna Ch. Tripathy and Others
Orissa High Court · (2008) 12 OHC CK 0022
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Orissa Estates Abolition Act, 1951 — Section 39, 6, 7, 8(A)
High Courts17 Dec 2008Allowed
Dwarikanath Nayak Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 453
High Courts17 Dec 2008Dismissed
Krishan Kumar Pareek Vs State Bank of India and Others
Orissa High Court · AIR 2009 Ori 100 : (2009) 107 CLT 362
Constitution of India, 1950 — Article 226
High Courts17 Dec 2008Allowed
Sana Santa Vs State of Orissa
Orissa High Court · (2009) 107 CLT 219 : (2009) 1 OLR 426 Supp
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts17 Dec 2008Dismissed
Dr. Gouri Shankar Acharya Vs Secretary, Heath and Family Welfare and Others
Orissa High Court · (2008) 12 OHC CK 0088
Administrative Tribunals Act, 1985 — Section 15
High Courts17 Dec 2008
Ganesh Panda Vs Kailash Auto Finance Ltd.
Orissa High Court · (2009) 107 CLT 277 : (2009) 1 OLR 428 Supp
Civil Procedure Code, 1908 (CPC) — Section 94Contempt of Courts Act, 1971 — Section 12, 2
High Courts17 Dec 2008Allowed
Suresh Kumar Sahoo Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 285
High Courts17 Dec 2008
Jholei Baba Agency and Others Vs State Bank of India, Stressed Assets Resolution Centre
Orissa High Court · AIR 2009 Ori 109 : (2009) 107 CLT 368
Constitution of India, 1950 — Article 14
High Courts17 Dec 2008
State of Orissa Vs Sidhartha Engineering Pvt. Ltd., N.T.P.C.
Orissa High Court · (2009) 107 CLT 182 : (2009) 1 OLR 394 : (2009) 23 VST 230
Central Sales Tax Act, 1956 — Section 8
High Courts17 Dec 2008Allowed
Babula Patra Vs The State of Orissa
Orissa High Court · (2009) CLT 712 (Suppl Crl) : (2009) 1 OLR 433 : (2009) OLR 712 (Suppl Crl)
Essential Commodities Act, 1955 — Section 7(1)(a)(ii)
High Courts17 Dec 2008Dismissed
State and Others Vs Prasanta Kumar Rout @ Teru and Others
Orissa High Court · (2009) CLT 224 (Suppl Crl)
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 315Evidence Act, 1872 — Section 154
High Courts17 Dec 2008Allowed
Huika Somanna and Another Vs State of Orissa
Orissa High Court · (2008) 12 OHC CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts16 Dec 2008Allowed
Saibu ' Tshering Lepcha Vs State of Orissa
Orissa High Court · (2009) CLT 243 (Suppl Crl) : (2009) 1 ILR (Ori) 408 : (2009) 1 OLR 328 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(1), 342Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts16 Dec 2008Dismissed
Paradeep Phosphates Ltd. Vs Board of Trustees, Paradeep Port Trust
Orissa High Court · AIR 2009 Ori 114 : (2009) 1 CLR 531
Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105
High Courts16 Dec 2008Dismissed
Sri Dola Govinda Samal Vs State of Orissa and Another
Orissa High Court · (2009) 1 ILR (Ori) 245
Orissa Service Code, 1939 — Rule 71(a)
High Courts16 Dec 2008
Lakhiram Jain and sons Vs Sales Tax Officer and Another
Orissa High Court · (2009) 107 CLT 107 : (2009) 21 VST 280
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 148
High Courts16 Dec 2008Allowed
Pauia Jagayya and Others Vs State of Orissa
Orissa High Court · (2009) 42 OCR 379
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 34
High Courts16 Dec 2008Dismissed
Ajaya Kumar Pradhan Vs State of Orissa and Another
Orissa High Court · (2008) 12 OHC CK 0004
Orissa Judicial Service Rules, 1994 — Rule 21(1)