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Orissa High Court judgments, 1980

170 judgments · page 1 of 9

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High Courts23 Dec 1980

Madhab Chandra Naik and Others Vs Ashai Devi

Orissa High Court · (1981) 51 CLT 144 : (1981) CriLJ 1181

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 367, 397, 398
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High Courts19 Dec 1980Allowed

Bidhan Chandra Das Vs Utkal University and Another

Orissa High Court · (1981) 51 CLT 300

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High Courts19 Dec 1980Allowed

Hrudananda Mahapatra and Others Vs State of Orissa and Another

Orissa High Court · (1981) 51 CLT 174

Orissa Revised Scale of Pay (for Gazetted Officers) Rules, 1974 — Rule 2(1), 2(2)Orissa Service Code, 1939 — Rule 17
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High Courts19 Dec 1980Allowed

Bhagirathi Saha and Others Vs Anantanarayan Das Choudhury and etc.

Orissa High Court · AIR 1981 Ori 58 : (1981) 51 CLT 126 : (1981) 51 CLT 125

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4Orissa Municipal Rules, 1953 — Rule 534ESpecific Relief Act, 1963 — Section 38
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High Courts19 Dec 1980Dismissed

Nityananda Muduli and Others Vs Sri Baladev Jew Thakur and Others

Orissa High Court · (1981) 51 CLT 224

Criminal Procedure Code, 1973 (CrPC) — Section 145Orissa Hindu Religious Endowments Act, 1951 — Section 41, 68, 69(1)Orissa Land Reforms Act, 1960 — Section 36A
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High Courts17 Dec 1980Dismissed

Executive Engineer, Rural Engineering Division Vs Jagadish Chandra Budharaja

Orissa High Court · (1981) 51 CLT 121

Arbitration Act, 1940 — Section 15, 29, 30, 39
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High Courts16 Dec 1980Allowed

Industrial Development Corporation of Orissa Ltd. Vs Hira Steels and Alloys Ltd.

Orissa High Court · (1980) 12 OHC CK 0009

Companies Act, 1956 — Section 159, 433
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High Courts15 Dec 1980Dismissed

Raghunath Bisoi and Others Vs Hansa Bdrada and Others

Orissa High Court · (1981) 51 CLT 243

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4, 115 , 151
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High Courts15 Dec 1980Dismissed

Dr. Sudhir Kumar Mohanty Vs State of Orissa and Others

Orissa High Court · (1981) 51 CLT 461

Constitution of India, 1950 — Article 226
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High Courts08 Dec 1980

Bauribandhu Mohanty Vs Champabati Bewa and Others

Orissa High Court · AIR 1981 Ori 61 : (1981) 51 CLT 107

Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3, 4(4)
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High Courts08 Dec 1980Dismissed

Babaji Charan Sahoo and Others Vs Laxmipriya Debi and Others

Orissa High Court · (1981) 51 CLT 137

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 144 , 151
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High Courts02 Dec 1980Dismissed

Laxmi Nina and Others Vs Kundan Nina and Others

Orissa High Court · (1981) 51 CLT 134

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115
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High Courts01 Dec 1980Allowed

Hadupani Sabato Vs Ganta Ratnam

Orissa High Court · AIR 1981 Ori 42 : (1981) 51 CLT 87

Contract Act, 1872 — Section 55
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High Courts18 Nov 1980Dismissed

State of Orissa and Another Vs Bani Ray and Others

Orissa High Court · (1981) ACJ 178

Motor Vehicles Act, 1988 — Section 110D
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High Courts18 Nov 1980Allowed

Gopal Chandra Misra Vs State of Orissa

Orissa High Court · (1981) 51 CLT 98

Evidence Act, 1872 — Section 105, 5Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
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High Courts14 Nov 1980Dismissed

Pratap Chandra Deb Vs State of Orissa

Orissa High Court · AIR 1981 Ori 47 : (1981) 51 CLT 24

Constitution of India, 1950 — Article 226
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High Courts14 Nov 1980Dismissed

Minerals and Metals Trading Corporation of India Ltd. Vs Indian Metals and Ferro Alloys Ltd.

Orissa High Court · AIR 1981 Ori 76 : (1981) 51 CLT 55

Civil Procedure Code, 1908 (CPC) — Section 20
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High Courts13 Nov 1980

Gourahari Mohanty Vs State of Orissa

Orissa High Court · (1981) 51 CLT 19 : (1981) CriLJ 535

Dangerous Drugs Act, 1930 — Section 14, 21
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High Courts12 Nov 1980Dismissed

State at the instance of the Inspector of Employees' Provident Fund Vs Prajatantra Prachar Samiti and Another

Orissa High Court · (1981) 51 CLT 79

Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2), 472Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14(1A), 14(2), 14BLimitation Act, 1963 — Section 5
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High Courts12 Nov 1980Allowed

Dinabandhu Panda and Others Vs Kulamani Das and Others

Orissa High Court · AIR 1981 Ori 158 : (1980) 50 CLT 586

Orissa Hindu Religious Endowments Act, 1951 — Section 41
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