CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Orissa High Court/1980

COURT ARCHIVE

Orissa High Court judgments, 1980

170 judgments · page 2 of 9

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1935
High Courts12 Nov 1980Allowed

Hari Charan Das Babaji Vs Adhikari Baishnab Charan Das and Others

Orissa High Court · AIR 1981 Ori 78 : (1981) 51 CLT 12

Orissa Hindu Religious Endowments Act, 1951 — Section 30(1), 30(3), 41(1)
Read judgment
High Courts12 Nov 1980Dismissed

Rajkishore Misra Vs Bhikari Misra and Another

Orissa High Court · AIR 1981 Ori 48 : (1981) 51 CLT 38

Read judgment
High Courts11 Nov 1980Dismissed

Arakhita Swain and Others Vs Banshidhar Sahu and Others

Orissa High Court · (1981) 51 CLT 33

Criminal Procedure Code, 1973 (CrPC) — Section 107, 116(3), 116(6)
Read judgment
High Courts10 Nov 1980Dismissed

Raghunath Tripathy Vs Dibakar Tripathy and Others

Orissa High Court · AIR 1981 Ori 50 : (1981) 51 CLT 28

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)
Read judgment
High Courts10 Nov 1980Dismissed

Brajabandhu Patnaik Vs Kanhu Charan Patnaik

Orissa High Court · (1981) 51 CLT 105

Penal Code, 1860 (IPC) — Section 323, 504
Read judgment
High Courts06 Nov 1980Dismissed

K. Lakshman Das Vs K. Krishna Murty

Orissa High Court · (1980) 50 CLT 573

Penal Code, 1860 (IPC) — Section 406
Read judgment
High Courts05 Nov 1980Dismissed

Gudabarti Adinarayan Vs Netri Padhan and Others

Orissa High Court · (1981) 51 CLT 64

Criminal Procedure Code, 1973 (CrPC) — Section 145
Read judgment
High Courts03 Nov 1980

Kanhei Pradhan Vs Basanti Khati

Orissa High Court · (1980) 50 CLT 563 : (1981) CriLJ 266

Criminal Procedure Code, 1973 (CrPC) — Section 249, 259Penal Code, 1860 (IPC) — Section 493
Read judgment
High Courts01 Nov 1980Dismissed

Gangadhar Mandal and Others Vs Shyamsundar Mandal and Others

Orissa High Court · (1981) 51 CLT 61

Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3, 4(4)
Read judgment
High Courts10 Oct 1980Dismissed

Karunakar Panda Vs Durgabati Bewa and Others

Orissa High Court · AIR 1981 Ori 23 : (1980) 50 CLT 507

Civil Procedure Code, 1908 (CPC) — Section 11
Read judgment
High Courts06 Oct 1980Allowed

Radhakrishna Padhi etc. Vs Bhajakrishna Panda and Others

Orissa High Court · AIR 1981 Ori 63 : (1981) 51 CLT 42

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
Read judgment
High Courts30 Sept 1980Allowed

Niranjan Ray Vs Jogendra Behera and Others

Orissa High Court · AIR 1981 Ori 68

Constitution of India, 1950 — Article 226
Read judgment
High Courts29 Sept 1980

Srinivasa Distributing Agencies Vs The State of Orissa

Orissa High Court · (1981) 48 STC 453

Central Sales Tax Act, 1956 — Section 14, 15
Read judgment
High Courts25 Sept 1980Allowed

Chandramani Dhar Vs State of Orissa and Others

Orissa High Court · (1980) 50 CLT 469

Orissa Service of Engineers (Amendment) Rules, 1974 — Rule 14AOrissa Service of Engineers Rules, 1941 — Rule 14, 9
Read judgment
High Courts24 Sept 1980Allowed

Bhagaban Behera Vs Maheswar Behera and Others

Orissa High Court · (1980) 50 CLT 443

Criminal Procedure Code, 1973 (CrPC) — Section 311, 540Evidence Act, 1872 — Section 121, 122, 123, 124, 125Penal Code, 1860 (IPC) — Section 395
Read judgment
High Courts22 Sept 1980Dismissed

Padma Charan Samantsinghar Vs The Registrar of Co-operative Societies, Bhubaneswar and Others

Orissa High Court · AIR 1981 Ori 150 : (1980) 50 CLT 527

Read judgment
High Courts18 Sept 1980

Durga Charan Rautara Vs State of Orissa and Another

Orissa High Court · (1982) 54 CLT 454

Arbitration Act, 1940 — Section 20
Read judgment
High Courts17 Sept 1980Dismissed

Pravat Kumar Chatterjee Vs Mahendra Parida

Orissa High Court · (1980) 50 CLT 467

Penal Code, 1860 (IPC) — Section 379
Read judgment
High Courts17 Sept 1980Dismissed

Jaganath Misra and Others Vs Lokanath Misra and Another

Orissa High Court · AIR 1981 Ori 52 : (1980) 50 CLT 534

Read judgment
High Courts15 Sept 1980

Jamuna Vs State of Orissa

Orissa High Court · (1980) 50 CLT 523 : (1982) 49 STC 115

Central Excises and Salt Act, 1944 — Section 2
Read judgment
Previous1234…9Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions