High Courts19 Nov 2018Dismissed
Smt. Namitarani @ Pratimarani Khuntia Vs State Odisha, Represented Through The Collector, Cuttack And Others
Orissa High Court · (2018) 11 OHC CK 0005
Code Civil Procedure, 1908 — Section 96, 100
COURT ARCHIVE
Orissa High Court judgments, 2018
351 judgments · page 1 of 18
High Courts19 Nov 2018Dismissed
Smt. Damayanti Panda (Since Dead) Smt. Chandrashree Panigrahi Vs Bijoy Tanti And Others
Orissa High Court · (2018) 11 OHC CK 0004
Code Civil Procedure, 1908 — Section 100Registration Act, 1908 — Section 17, 49
High Courts19 Nov 2018Dismissed
Jadab Sri Raghunath Barik Vs Sri Harekrushna Sahu And Others
Orissa High Court · (2018) 11 OHC CK 0003
Code Civil Procedure, 1908 — Section 96, 100, Order 41, Rule 27Orissa Land reforms Act, 1960 — Section 22
High Courts19 Nov 2018Dismissed
Lalita Behera Vs Jayadev Behera And Others
Orissa High Court · (2018) 11 OHC CK 0002
Code Civil Procedure, 1908 — Section 96
High Courts19 Nov 2018Dismissed
Idan Bibi And Others Vs Aziz Khan And Others
Orissa High Court · (2018) 11 OHC CK 0001
Code Civil Procedure, 1908 — Order 47 Rule 27
High Courts02 Jul 2018Desposed Of
Bauribandhu Mangaraj Vs State Of Orissa & Others
Orissa High Court · (2018) 07 OHC CK 0001
Orissa Estate Abolition Act, 1951 — Section 2(oo), 6, 7, 8A(3), 9, 13(D), 13DShri Jagannath Temple Act, 1955 — Section 2, 5Orissa Tenancy Act, 1913 — Section 23, 28
High Courts19 Jun 2018Allowed
FANI BHUSAN DAS Vs STATE OF ORISSA
Orissa High Court · (2018) 06 OHC CK 0002
Code of Criminal Procedure, 1973 — Section 197, 362, 482Prevention of Corruption Act, 1988 — Section 13(2), 13(1)(d), 19Indian Penal Code, 1860 — Section 120B, 420
High Courts19 Jun 2018Allowed
DURYODHAN SAHOO Vs REPUBLIC OF INDIA
Orissa High Court · (2018) 06 OHC CK 0001
Prevention of Corruption Act, 1988 — Section 4, 7, 13, 13(2), 13(1)(d), 20Code of Criminal Procedure, 1973 — Section 313Indian Evidence Act, 1872 — Section 67
High Courts17 May 2018Disposed of
RAKHAL KISHORE MOHANTY Vs STATE OF ORISSA VIGILANCE
Orissa High Court · (2018) 05 OHC CK 0030
Code of Criminal Procedure, 1973 — Section 197, 319, 397, 397(2), 482Indian Penal Code, 1860 — Section 120B, 420, 468, 471, 477APrevention of Corruption Act, 1988 — Section 5(2), 5(1)(a)
High Courts11 May 2018Disposed of
MODERN BOOK DEPOT REPRESENTED THROUGH ITS PROPRIET Vs ASWINI HANS
Orissa High Court · (2018) 05 OHC CK 0011
Code of Criminal Procedure, 1973 — Section 197, 202, 203, 482India Penal Code, 1860 — Section 34, 294, 323
High Courts11 May 2018Allowed
RAIGURU PITAMBAR MOHAPATRA AND OTHERS Vs RAIGURU NIMAI CHARAN MOHAPATRA AND OTHERS
Orissa High Court · (2018) 05 OHC CK 0010
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 9, 36
High Courts11 May 2018Dismissed
MALATI DEVI Vs STATE OF ORISSA AND OTHERS
Orissa High Court · (2018) 05 OHC CK 0009
High Courts11 May 2018Dismissed
SURYA DEI ALIAS SAHU AND OTHERS Vs LAXMI SAHU
Orissa High Court · (2018) 05 OHC CK 0008
High Courts11 May 2018Allowed
BAMBUDHAR ALIAS KAMBUDHAR PANDA Vs HIRA ALIAS HARIHAR ALIAS HIRADHAN PATEL AND OTHERS
Orissa High Court · (2018) 05 OHC CK 0007
Hindu Minority and Guardianship Act, 1956 — Section 8(2)
High Courts11 May 2018Dismissed
SADANANDA DAS Vs SUKADEV DAS
Orissa High Court · (2018) 05 OHC CK 0006
Orissa Land Reforms Act, 1960 — Section 9Limitation Act, 1963 — Article 64
High Courts11 May 2018Dismissed
SAMANTA UMESH PRASAD DHIR AND OTHERS Vs SAHADEV SAHOO
Orissa High Court · (2018) 05 OHC CK 0005
Transfer of Property Act, 1882 — Section 54, 55(4)(b)Indian Evidence Act, 1872 — Section 92
High Courts11 May 2018Dismissed
ANI TANTI .SINCE DEAD THROUGH L.RS. AND OTHER Vs KAILASH CHANDRA MOHANTA
Orissa High Court · (2018) 05 OHC CK 0004
High Courts11 May 2018Disposed of
KAILASH CH. NATH .SINCE DEAD. THROUGH L.RS. Vs RAMA CH. NATH
Orissa High Court · (2018) 05 OHC CK 0003
High Courts10 May 2018Disposed of
SANJIB GUPTA Vs STATE OF ORISSA
Orissa High Court · (2018) 05 OHC CK 0029
Code of Criminal Procedure, 1973 — Section 482Factories Act, 1948 — Section 31, 92, 112Orissa Factories Rules, 1950 — Rule 56(7), 103
High Courts09 May 2018Allowed
NIRANJAN PANDA Vs SUSILA DEVI AND OTHERS
Orissa High Court · (2018) 05 OHC CK 0014