High Courts30 Apr 2018Disposed of
PRADEEP KUMAR SAHOO AND OTHERS Vs SUB-COLLECTOR, KENDRAPARA-CUMADMINISTRATOR, KENDRAPARA MUNICIPALITY, KENDRAPARA AND ANOTHER
Orissa High Court · (2018) 04 OHC CK 0109
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Orissa High Court judgments, 2018
351 judgments · page 3 of 18
High Courts30 Apr 2018Allowed
SAMBHU SETHI AND OTHERS Vs MADHUSUDAN TARIA AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0108
High Courts30 Apr 2018Dismissed
BIKAL CHARAN SWAIN Vs NIDHI SWAIN AND ANOTHER
Orissa High Court · (2018) 04 OHC CK 0107
Code of Civil Procedure, 1908 — Order 41 Rule 23 (A), Order 41 Rule 25
High Courts30 Apr 2018Allowed
SRI GOVINDO BHUYAN .SINCE DEAD. THROUGH L.RS. Vs SRI SADHU CHARAN PATNAIK AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0106
Specific Relief Act, 1963 — Section 19
High Courts30 Apr 2018Allowed
ABHIMANYU DAS AND ANOTHER Vs KRUSHNA CHANDRA SAMAL AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0105
High Courts30 Apr 2018Dismissed
GAJRAJ PASAYAT Vs DEBRAJ PASAYAT AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0104
High Courts30 Apr 2018Allowed
Debi Prasad Dash Vs State of Orissa and another
Orissa High Court · (2018) 04 OHC CK 0061
Code of Criminal Procedure, 1973 — Section 190, 197, 197(1), 482Indian Penal Code, 1860 — Section 34, 294, 323, 324, 341, 342, 354, 506
High Courts27 Apr 2018Disposed of
Ravi Kumar Sahukar Vs State of Orissa
Orissa High Court · (2018) 04 OHC CK 0060
Code of Criminal Procedure, 1973 — Section 482Prevention of Food Adulteration Act, 1954 — Section 2(ia)(e)(l), 7, 13, 13(2), 16(1A)
High Courts25 Apr 2018Dismissed
NARAHARI SAHU .DEAD. AND OTHERS Vs MAHESWAR PRADHAN
Orissa High Court · (2018) 04 OHC CK 0103
Code of Criminal Procedure, 1973 — Section 145
High Courts25 Apr 2018Dismissed
TARJAN PATRA Vs STATE OF ODISHA AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0075
High Courts25 Apr 2018Allowed
FAKIR MOHAN SATPATHY Vs BIGHNESWAR SWAIN AND ANOTHER
Orissa High Court · (2018) 04 OHC CK 0074
Specific Relief Act, 1963 — Section 34Code of Civil Procedure, 1908 — Section 11, Order 1 Rule 8
High Courts23 Apr 2018Dismissed
DURYODHAN JENA Vs BAIKUNTHA NATH SAMAL AND ANOTHER
Orissa High Court · (2018) 04 OHC CK 0084
Orissa Land Reforms Act, 1960 — Section 2(31), 36A, 37A, 39, 40A, 44(1)
High Courts23 Apr 2018Dismissed
NITYANANDA PATNAIK Vs DIRECTOR GENERAL AND I.G. OF POLICE ORISSA Cuttack and others
Orissa High Court · (2018) 04 OHC CK 0083
Orissa General Financial Rules — Rule 65Limitation Act, 1963 — Article 58
High Courts23 Apr 2018Dismissed
PARVATI MISRA Vs NABIN CHANDRA MISRA AND ANOTHER
Orissa High Court · (2018) 04 OHC CK 0082
High Courts23 Apr 2018Dismissed
MANGULI CHARAN NAYAK .DEAD. THROUGH HIS L.RS. Vs STATE OF ORISSA AND ANOTHER
Orissa High Court · (2018) 04 OHC CK 0081
Orissa Tenancy Act, 1913 — Section 5(2), 23, 24, 24(1), 25
High Courts23 Apr 2018Allowed
DR. MAHESWAR PANDA AND OTHERS Vs STATE OF ORISSA AND ANOTHER
Orissa High Court · (2018) 04 OHC CK 0080
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 498ADowry Prohibition Act, 1961 — Section 4, 6A
High Courts23 Apr 2018Allowed
SUNIL PANDEY AND ORS. Vs STATE OF ORISSA
Orissa High Court · (2018) 04 OHC CK 0079
Code of Criminal Procedure, 1973 — Section 162, 482Indian Penal Code, 1860 — Section 34, 407Indian Evidence Act, 1872 — Section 3, 24, 25, 26, 30
High Courts23 Apr 2018Disposed of
MUKESH KUMAR WADHWA Vs STATE OF ORISSA
Orissa High Court · (2018) 04 OHC CK 0078
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 376, 376(2)(g), 506Indecent Representation of Women (Prohibition) Act, 1986 — Section 3, 4, 6
High Courts23 Apr 2018Dismissed
ASARAM KEOTA AND OTHERS Vs DASARATHA KEOTA AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0077
Code of Criminal Procedure, 1973 — Section 145
High Courts23 Apr 2018Dismissed
BRUNDABATI SATPATHY Vs STATE BANK OF INDIA AND ANOTHER
Orissa High Court · (2018) 04 OHC CK 0076
Indian Evidence Act, 1872 — Section 34Bankers Book Evidence Act, 1891 — Section 4Limitation Act, 1963 — Article 19