High Courts16 Apr 2018Dismissed
PAHRUA RAM ALIAS INDRADEO RAM Vs JUGAL KISHORE AGARWALLA
Orissa High Court · (2018) 04 OHC CK 0095
COURT ARCHIVE
Orissa High Court judgments, 2018
351 judgments · page 5 of 18
High Courts16 Apr 2018Dismissed
SUBASH CHANDRA PANIGRAHI AND Vs MADHUSUDAN PRUSTY AND ANOTHER
Orissa High Court · (2018) 04 OHC CK 0094
Code of Civil Procedure, 1908 — Section 107, Order 41 Rule 27
High Courts16 Apr 2018Dismissed
SUBASH CHANDRA PANIGRAHI AND Vs ADRUSANTI PRADHAN AND ANOTHER
Orissa High Court · (2018) 04 OHC CK 0093
Code of Civil Procedure, 1908 — Section 107, Order 41 Rule 27
High Courts16 Apr 2018Dismissed
BHRAMARABAR BEHERA Vs NARAYAN PANDA AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0092
Hindu Minority and Guardianship Act, 1956 — Section 9(3)
High Courts16 Apr 2018Dismissed
BALARAM NAYAK Vs JUDHISTIR ROUT AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0091
Registration Act, 1908 — Section 17
High Courts16 Apr 2018Dismissed
SATISH KUMAR NAIK Vs DEBENDRA PATEL AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0090
Orissa Merged Territories (Village Offices Abolition) Act, 1963 — Section 3(g), 6Registration Act, 1908 — Section 17
High Courts16 Apr 2018Dismissed
KRUSHNA CHANDRA ROUT Vs SMT PHULARANI ROUT
Orissa High Court · (2018) 04 OHC CK 0089
High Courts16 Apr 2018Dismissed
STATE OF ORISSA AND OTHERS Vs MAA KURAI SHUNI BRICK INDUSTRIES AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0088
Orissa Sales Tax Act, 1947 — Section 3, 9, 9C, 9B(3), 11(3), 12, 12A, 12-B, 12(4a), 23, 23(1), 23(1), 23(1)(4), 22, 27Code of Criminal Procedure, 1973 — Section 80Code of Civil Procedure, 1908 — Section 9
High Courts16 Apr 2018Dismissed
RUKMANI DEI SINCE DEAD THROUGH Vs RAHAS BIHARI BARAL AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0087
High Courts16 Apr 2018Dismissed
MUCHU MUNDA AND ANOTHER Vs DASARATH MUNDA
Orissa High Court · (2018) 04 OHC CK 0086
High Courts12 Apr 2018Dismissed
PRAKASH KANHAR Vs STATE OF ORISSA
Orissa High Court · (2018) 04 OHC CK 0013
Indian Penal Code, 1860 — Section 376(2)(f)
High Courts12 Apr 2018Allowed
SHYAM SUNDAR PRUSTY Vs REPUBLIC OF INDIA
Orissa High Court · (2018) 04 OHC CK 0012
Prevention of Corruption Act, 1988 — Section 7, 13, 13(2), 13(1)(d), 13(1)(d)(i), (ii), 20
High Courts12 Apr 2018Dismissed
ASHOK KU.BARIK Vs UNION OF INDIA AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0011
Constitution of India, 1950 — Article 21, 226
High Courts11 Apr 2018Disposed of
VISHAL VISWAKARMA AND OTHERS Vs RAVENSHAW UNIVERSITY AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0004
Income Tax Act, 1961 — Section 10(22)Constitution of India, 1950 — Article 30(1)
High Courts11 Apr 2018Dismissed
ORISSA HIGH COURT Vs STATE OF ODISHA
Orissa High Court · (2018) 04 OHC CK 0003
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 306, 498A
High Courts11 Apr 2018Disposed of
RABINDRANATH SAHOO Vs CHAIRMAN AND MANAGING DIRECTOR ITDC AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0002
High Courts11 Apr 2018Dismissed
MANGUTU BHOTRA AND ANOTHER Vs BONU BHOTRA AND ANOTHER BONU BHOTRA AND ANOTHER
Orissa High Court · (2018) 04 OHC CK 0001
Code of Criminal Procedure, 1973 — Section 145
High Courts10 Apr 2018Allowed
ABHAY KUMAR SAHU Vs STATE OF ODISHA AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0057
High Courts10 Apr 2018Dismissed
DILIP KUMAR MALLICK Vs UNION OF INDIA AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0056
Constitution of India, 1950 — Article 226, 227
High Courts10 Apr 2018Allowed
RAMAKRUSHNA TRIPATHY AND OTHERS Vs SARBESWAR NAYAK .DEAD. THROUGH HIS LEGAL HEIRS AND
Orissa High Court · (2018) 04 OHC CK 0055
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3(1), 6, 7, 9(3), 10, 11, 12