Orissa High Court Judgments 2014

High Courts24 Dec 2014

Jay Balaji Jyoti Steels Ltd. Vs Customs, Excise and Service Tax

Orissa High Court · (2015) 119 CLT 1114 : (2015) 1 ILR 488 : (2015) 37 STR 673

Central Excises and Salt Act, 1944 — Section 35(C), 35F, 37(C), 37C, 37C(1)(a)Finance Act, 1994 — Section 85(3)Post Office Act, 1898 — Section 28

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High Courts24 Dec 2014

MGM Minerals Ltd. Vs State Environment Impact Assessment Authority (SEIAA)

Orissa High Court · (2015) 5 FLT 393 : (2015) 1 ILR 499

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High Courts24 Dec 2014Dismissed

Chittaranjan Choudhury Vs State of Odisha and Others

Orissa High Court · (2015) 119 CLT 992 : (2015) 1 ILR 240

Orissa Special Courts Act, 2006 - Section 13(1), 2(d), 3, 5, 5(1) — Penal Code, 1860 (IPC) - Section 21 — Prevention of Corruption Act, 1988 - Section 13, 13(1), 13(1)(e), 13(2), 2

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High Courts24 Dec 2014Dismissed

Bipin Bihari Panda and Others Vs State of Odisha and Others

Orissa High Court · (2015) 1 ILR 450

Orissa Special Courts Act, 2006 - Section 13, 13(1) — Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2)

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High Courts24 Dec 2014

Mideast Integrated Steel Ltd. Vs Industrial Promotion and Investment Corporation of Orissa Ltd.

Orissa High Court · (2014) 12 OHC CK 0023

Limitation Act, 1963 — Section 18

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High Courts24 Dec 2014Dismissed

State of Orissa Vs Jagabandhu Sahu

Orissa High Court · (2015) 1 OLR 625

Criminal Procedure Code, 1973 (CrPC) - Section 378 — Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20(b)(i)

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High Courts23 Dec 2014

Rajendra Kumar Dhawan Vs National Insurance Company Ltd.

Orissa High Court · (2014) 12 OHC CK 0069

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High Courts23 Dec 2014

Gobinda Mallia Vs UCO Bank

Orissa High Court · (2015) 145 FLR 372 : (2015) LabIC 747 : (2015) 1 LLJ 395

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 248(1)Penal Code, 1860 (IPC) — Section 148, 149, 302, 506

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High Courts23 Dec 2014

Rajanikanta Priyadarshy Vs Utkal University

Orissa High Court · (2015) 1 OLR 212

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High Courts23 Dec 2014

Dwaraka Resorts Pvt. Ltd. Vs State of Orissa

Orissa High Court · (2014) 12 OHC CK 0037

Constitution of India, 1950 — Article 12, 14, 300AElectricity (Supply) Act, 1948 — Section 78AElectricity Act, 2003 — Section 108, 108(1), 108(2), 111, 173

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High Courts23 Dec 2014Allowed

Pramod Chandra Senapati Vs Sanatan Jena and Others

Orissa High Court · (2015) 119 CLT 1127 : (2015) 1 ILR 1043

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4, Order 26 Rule 10, Order 26 Rule 9, Order 39 Rule 7

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High Courts23 Dec 2014Allowed

AIE Valley Traders (P) Ltd. Vs Union of India and Others

Orissa High Court · (2015) 119 CLT 1121

Railway Claims Tribunal Act, 1987 - Section 13, 36, 37 — Railways Act, 1989 - Section 2(33), 2(41), 63, 64, 65

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High Courts23 Dec 2014

Madhu Sudan Mohanty Vs Republic of India (CBI)

Orissa High Court · (2015) 120 CLT 469 : (2015) 2 ILR 264 : (2015) 1 OLR 447

Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 120B, 294, 34, 341, 406Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 3, 4, 5

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High Courts23 Dec 2014