High Courts13 Jan 2014Allowed
Rama Chandra Rana and Others Vs Purusottam Rana and Others
Orissa High Court · (2015) 119 CLT 793
Orissa Estates Abolition Act, 1951 - Section 36, 6, 7
COURT ARCHIVE
Orissa High Court judgments, 2014
824 judgments · page 41 of 42
High Courts13 Jan 2014Dismissed
Surya Narayan Rana and Others Vs Addl. Commissioner, Consolidation and Others
Orissa High Court · (2015) 119 CLT 732
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 - Section 9(3) — Transfer of Property Act, 1882 - Section 122
High Courts10 Jan 2014Allowed
Essel Mining and Industries Ltd. Vs Barnabas Dang and Another
Orissa High Court · (2015) 120 CLT 1128 : (2014) 141 FLR 244 : (2015) 1 ILR 1016 : (2014) 3 LLN 496 : (2014) LLR 583
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10, 11A
High Courts10 Jan 2014
Dr. Trilochan Baral Vs Sri Bankanidhi Mahapatra and Another
Orissa High Court · (2014) 117 CLT 958 : (2014) CriLJ 1930 : (2014) 1 ILR 550 : (2014) 1 OLR 368
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 197, 197(1), 200Penal Code, 1860 (IPC) — Section 304(1), 304A, 504, 80, 88
High Courts10 Jan 2014Allowed
Pabitra Mohan Palei Vs Registrar of Co-operative Societies and Another
Orissa High Court · (2014) 118 CLT 254 : (2014) 1 ILR 526 : (2014) 1 OLR 777
High Courts10 Jan 2014Allowed
Sanjay Kumar Roula Vs Registrar of Cooperative Societies and Another
Orissa High Court · (2014) LabIC 1756
High Courts10 Jan 2014Allowed
Sushanta Kumar Sahu Vs Registrar of Co-operative Societies and Another
Orissa High Court · (2014) LabIC 1753
High Courts10 Jan 2014Allowed
Namita Mohanty and Another Vs Pankaja Kumar Mohanty and Others
Orissa High Court · (2014) 3 Crimes 484 : (2014) 1 Crimes 594 : (2014) 2 DMC 343 : (2014) 1 OLR 782
Protection of Women From Domestic Violence Act, 2005 - Section 12 12(1) 14
High Courts09 Jan 2014
Rudra Mohan Pradhan Vs State of Orissa (Vigilance)
Orissa High Court · (2014) 1 OLR 666
Criminal Procedure Code, 1973 (CrPC) — Section 482Orissa Survey and Settlement Act, 1958 — Section 34, 40Penal Code, 1860 (IPC) — Section 120B
High Courts09 Jan 2014Allowed
Jagannath Sethi Vs Adikanda Palata and Others
Orissa High Court · AIR 2014 Ori 69 : (2014) 117 CLT 624 : (2014) 1 OLR 521
High Courts09 Jan 2014Dismissed
Oriental Insurance Co. Ltd. Vs Sumitra Sahoo
Orissa High Court · (2014) 3 ACC 583 : (2014) 1 OLR 524 Suppl.
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 173(1)
High Courts09 Jan 2014Dismissed
Chittaranjan Sahoo Vs Collector, Khurda and Others
Orissa High Court · (2014) 117 CLT 809 : (2014) 2 ILR 740 : (2014) 1 OLR 602
ORISSA ESTATES ABOLITION ACT, 1951 - Section 38B 5 6 7 8ORISSA HINDU RELIGIOUS ENDOWMENTS Act, 1951 - Section 19 3(xii)
High Courts09 Jan 2014Disposed Off
Shri Babuli Maharana Vs The Presiding Officer and Another
Orissa High Court · (2014) 141 FLR 258 : (2014) 1 LLJ 548
Evidence Act, 1872 - Section 106Industrial Disputes Act, 1947 - Section 10 12 25-F
High Courts09 Jan 2014Allowed
Makardhwaja Mohanty Vs Dharmabira Kanungo
Orissa High Court · (2014) 117 CLT 393 : (2014) 1 OLR 378
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1, Order 18 Rule 1, Order 18 Rule 2, Order 18 Rule 3Orissa Grama Panchayat Act, 1964 - Section 150 27 37 39 40
High Courts08 Jan 2014
Divisional Manager, National Insurance Co. Ltd. Vs Babaji Dalai and Others
Orissa High Court · (2014) 1 AnWR 776 : (2014) 117 CLT 500 : (2014) 1 OLR 327
Limitation Act, 1963 — Section 5
High Courts07 Jan 2014Allowed
Sarthak Beura Vs Secretary, Board of Secondary Education and Others
Orissa High Court · AIR 2014 Ori 48 : (2015) 120 CLT 1138 : (2015) 1 ILR 1012 : (2014) 1 OLR 513 Suppl.
High Courts07 Jan 2014Allowed
Nalini Pradhan and Others Vs Chief Executive Officer, CESCO and Others
Orissa High Court · (2014) 118 CLT 260 : (2014) 1 OLR 546
Constitution of India, 1950 - Article 226 227 32Fatal Accidents Act, 1855 - Section 1A 3
High Courts07 Jan 2014Disposed Off
Udaya Gagarai Vs Executive Engineer, Electrical Division and Another
Orissa High Court · (2014) 2 ACC 394 : (2014) ACJ 2029 : AIR 2014 Ori 33 : (2014) 1 OLR 516 Suppl.
High Courts06 Jan 2014Dismissed
Sunil Kumar Vs Sumitra Panda
Orissa High Court · (2014) CriLJ 1293 : (2014) 3 Crimes 454 : (2014) 2 Crimes 253 : (2014) 2 DMC 436 : (2014) 1 ILR 758 : (2014) 2 JCC 1466 : (2014) 1 OLR 532 : (2014) 2 RCR(Civil) 459 : (2014) 2 RCR(Criminal) 209
Criminal Procedure Code, 1973 (CrPC) — Section 125Protection of Women From Domestic Violence Act, 2005 — Section 12, 2, 2(a), 2(f), 26
High Courts03 Jan 2014Disposed Off
Santanu Kumar Panda and Others Vs State of Orissa and Another
Orissa High Court · (2014) 118 CLT 5 : (2014) 2 Crimes 307 : (2014) 1 OLR 470
Civil Procedure Code, 1908 (CPC) — Section 155(2), 156(1)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202, 202(2), 482