High Courts21 Dec 2001Dismissed
Sasmita Praharaj Vs Bharat Petroleum Corporation Limited and Others
Orissa High Court · (2002) 93 CLT 254 : (2002) 1 OLR 640
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Orissa High Court judgments, 2001
425 judgments · page 1 of 22
High Courts21 Dec 2001Allowed
Raghunath Prasad Harichandan and Others Vs State of Orissa and Others
Orissa High Court · (2002) 93 CLT 249
High Courts20 Dec 2001
Managing Director, ITC Agrotech Ltd. Vs Sri Purna Chandra Mishra and Another
Orissa High Court · (2002) 1 OLR 285
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts20 Dec 2001Allowed
State of Orissa Vs Muralidhar Sahu
Orissa High Court · (2002) CriLJ 2096
Criminal Procedure Code, 1973 (CrPC) — Section 374Evidence Act, 1872 — Section 27, 32(1), 32(2), 32(3), 32(4)Penal Code, 1860 (IPC) — Section 302
High Courts20 Dec 2001Dismissed
Miss. Mausumi Mohanty Vs State of Orissa and Others
Orissa High Court · AIR 2002 Ori 107 : (2002) 1 OLR 203
Constitution of India, 1950 — Article 226
High Courts19 Dec 2001Allowed
Kshiti Sundari Nanda @ Kshiti Nanda Vs Fani Bhusan Nanda
Orissa High Court · AIR 2002 Ori 104 : (2002) 93 CLT 257
Family Courts Act, 1984 — Section 19Hindu Adoptions and Maintenance Act, 1956 — Section 22
High Courts19 Dec 2001Allowed
Prafulla Das and Others Vs State of Orissa
Orissa High Court · (2002) 1 OLR 212
Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Dec 2001Dismissed
National Insurance Co. Ltd. Vs Bijay Kumar Sahu and Another
Orissa High Court · (2002) 93 FLR 1149 : (2002) 1 OLR 148
Workmens Compensation Act, 1923 — Section 4(1), 4(2)
High Courts19 Dec 2001Dismissed
Sambhunath Rout Vs Malati Dhada and Others
Orissa High Court · (2002) 93 CLT 170
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 147
High Courts18 Dec 2001Allowed
Sk. Abou Sufiyan Vs State of Orissa and Others
Orissa High Court · (2002) 93 CLT 337
Constitution of India, 1950 — Article 226, 227Consumer Protection Act, 1986 — Section 10, 10(1)
High Courts18 Dec 2001Allowed
Bibekananda Das Vs State of Orissa and Others
Orissa High Court · (2002) 1 OLR 243
High Courts18 Dec 2001Dismissed
Vishnu Borewell Vs Income Tax Officer and Another
Orissa High Court · (2002) 178 CTR 409 : (2002) 257 ITR 512
Income Tax Act, 1961 — Section 133A, 147, 148
High Courts14 Dec 2001Dismissed
Chunta Nayak and fifty Ors. Vs State of Orissa and Others
Orissa High Court · (2002) 1 OLR 139
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8Constitution of India, 1950 — Article 226, 227
High Courts13 Dec 2001Allowed
Gandua alias Laxman Mallik and Others Vs State of Orissa
Orissa High Court · (2002) CriLJ 871 : (2002) 1 OLR 344
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Dec 2001
Dhanu alias Dhanurdhar Sahu and Another Vs State of Orissa
Orissa High Court · (2002) 1 OLR 164
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts13 Dec 2001Dismissed
Harihar Sethi and Another Vs Ladukishore Sethi and Others
Orissa High Court · AIR 2002 Ori 110 : (2002) 2 CivCC 546 : (2002) 93 CLT 261 : (2002) 1 OLR 142
High Courts12 Dec 2001Allowed
Ambika Charan Misra Vs Anadi Charan Samantaray and Another
Orissa High Court · (2002) 93 CLT 342
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, 108
High Courts12 Dec 2001Allowed
Siba Mahala Vs State of Orissa and Others
Orissa High Court · (2002) 93 CLT 267 : (2002) 93 CLT 12
National Security Act, 1980 — Section 3(2), 3(5)
High Courts11 Dec 2001
Anama Naik Vs State of Orissa
Orissa High Court · (2002) 93 CLT 28
Penal Code, 1860 (IPC) — Section 302, 326
High Courts11 Dec 2001Dismissed
Bise Jhara Vs State of Orissa
Orissa High Court · (2002) 1 OLR 208
Penal Code, 1860 (IPC) — Section 302, 307, 34