High Courts17 Dec 1947
King Emperor Vs Sree Narayan and Others
Orissa High Court · AIR 1949 Ori 48 : (1949) CriLJ 1013
Penal Code, 1860 (IPC) — Section 302, 304
COURT ARCHIVE
Orissa High Court judgments, 1947
1 judgments · page 1 of 1
COURT ARCHIVE
1 judgments · page 1 of 1
Orissa High Court · AIR 1949 Ori 48 : (1949) CriLJ 1013