High Courts22 Dec 1961Dismissed
Janab Jahada Begum Sahib and Others Vs The State of Orissa
Orissa High Court · (1962) 28 CLT 209
Constitution of India, 1950 — Article 14, 19, 31Evidence Act, 1872 — Section 35Government Grants Act, 1895 — Section 2
COURT ARCHIVE
Orissa High Court judgments, 1961
105 judgments · page 1 of 6
High Courts22 Dec 1961Dismissed
Tulsiram Sanganeria and Another Vs Smt. Anni Bai and Others
Orissa High Court · AIR 1963 Ori 11
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 7 Rule 5Income Tax Act, 1922 — Section 54Orissa Money Lenders Act, 1939 — Section 26
High Courts22 Dec 1961Dismissed
Budhi Panigrahi and Others Vs Bhagirathi Swain and Others
Orissa High Court · AIR 1962 Ori 159
Constitution of India, 1950 — Article 133(1)
High Courts22 Dec 1961Dismissed
Smt. Puddipeddi Laxminarasamma Vs Gadi Ranganayakemma and Others
Orissa High Court · AIR 1962 Ori 147
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, Order 21 Rule 96Limitation Act, 1908 — Article 144Transfer of Property Act, 1882 — Section 2 , 44
High Courts15 Dec 1961
Gour Chandra Rout and Another Vs Public Prosecutor
Orissa High Court · (1962) 28 CLT 104 : (1960) 26 CLT 362 : (1962) CriLJ 574
Constitution of India, 1950 — Article 132, 134Penal Code, 1860 (IPC) — Section 501
High Courts15 Dec 1961Dismissed
M.V. Suryanarayana Vs The State
Orissa High Court · (1966) 32 CLT 184
Criminal Procedure Code, 1898 (CrPC) — Section 342, 342APenal Code, 1860 (IPC) — Section 408, 477A
High Courts08 Dec 1961Allowed
V.V. Apparao Vs The Sub-Collector, Atmakuri Balaramaya Chetty alias Lakhminarasimham and Others
Orissa High Court · (1962) 28 CLT 136
Land Acquisition Act, 1894 — Section 18, 23(1), 24(5), 28, 30
High Courts08 Dec 1961Dismissed
Radhakanta Patnaik Vs State of Orissa
Orissa High Court · AIR 1962 Ori 125
Bihar and Orissa Boards Miscellaneous Rules, 1928 — Rule 176Constitution of India, 1950 — Article 311(2)
High Courts05 Dec 1961Dismissed
State of Orissa Vs Nityananda Bohidar
Orissa High Court · AIR 1962 Ori 105
Constitution of India, 1950 — Article 132, 133, 311
High Courts27 Nov 1961Allowed
The State of Orissa Vs Epilli Ananta Patra
Orissa High Court · (1963) 14 STC 109
Orissa Sales Tax Act, 1947 — Section 19(1), 19(2)
High Courts22 Nov 1961Allowed
Baidi Singh Vs Singrai Murmu and Others
Orissa High Court · AIR 1962 Ori 170 : (1962) 28 CLT 451
Limitation Act, 1908 — Article 142, 44
High Courts22 Nov 1961Allowed
Naran Bandhu Balliar Singh Vs Lokenath Santra and Others
Orissa High Court · AIR 1962 Ori 132
High Courts20 Nov 1961Allowed
Shanti Prasad Jain Vs Kalinga Tubes Ltd. and Others
Orissa High Court · AIR 1962 Ori 202
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2, 11Companies Act, 1956 — Section 10, 173, 397, 398, 399Evidence Act, 1872 — Section 114 , 115
High Courts14 Nov 1961
Commissioner of Sales Tax Vs K.C. Mohapatra
Orissa High Court · (1962) 13 STC 412
Contract Act, 1872 — Section 182Sales of Goods Act, 1930 — Section 2, 27
High Courts30 Oct 1961Dismissed
State of Orissa Vs Jagannath Baral and Another
Orissa High Court · (1962) 28 CLT 34
Criminal Procedure (Amendment) Act, 1955 — Section 479ACriminal Procedure Code, 1898 (CrPC) — Section 195, 195(1), 476, 476(1), 477Penal Code, 1860 (IPC) — Section 192, 193, 323, 426
High Courts26 Oct 1961Dismissed
Burmah Construction Company Vs The State of Orissa and Others
Orissa High Court · (1962) 28 CLT 150
Constitution of India, 1950 — Article 226Orissa Sales Tax Act, 1947 — Section 14, 14A
High Courts12 Oct 1961
Khetramohan Baral and Others Vs Moni Behera and Others
Orissa High Court · AIR 1962 Ori 128
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 4, 152
High Courts12 Oct 1961Allowed
Khetramohan Baral and Others Vs Rasananda Misra and Others
Orissa High Court · AIR 1962 Ori 141
Civil Procedure Code, 1908 (CPC) — Section 11Orissa Tenancy Act, 1913 — Section 117(3), 5(5)
High Courts11 Oct 1961Dismissed
Rajkishore Dhal and Others Vs Dadhi Sahu and Others
Orissa High Court · (1962) 28 CLT 204
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 115
High Courts11 Oct 1961Dismissed
Gajendranath Das Vs D.P. Misra
Orissa High Court · (1962) 28 CLT 60
Contract Act, 1872 — Section 74Orissa House Rent Control Act, 1958 — Section 13, 6, 7