High Courts11 Oct 1961
State of Orissa Vs Bhourilal Agarwalla (Accused)
Orissa High Court · (1962) CriLJ 835
Evidence Act, 1872 — Section 17, 21, 24
COURT ARCHIVE
Orissa High Court judgments, 1961
105 judgments · page 2 of 6
High Courts10 Oct 1961Dismissed
Muralidhar Marwari Vs Lalit Mohan Sahu and Others
Orissa High Court · AIR 1962 Ori 86
Transfer of Property Act, 1882 — Section 3, 53A
High Courts30 Sept 1961Dismissed
Padman Kulta alias Khamari and Another Vs The State
Orissa High Court · (1965) 31 CLT 357
Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Sept 1961Allowed
State of Orissa Vs Gadei Sahu
Orissa High Court · (1962) 28 CLT 47
Bihar and Orissa Excise Act, 1915 — Section 47, 77(2), 78(4), 87Criminal Procedure Code, 1898 (CrPC) — Section 190, 342
High Courts12 Sept 1961Allowed
Gerua Biswal Vs Kshyama Biswal
Orissa High Court · AIR 1962 Ori 107
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17, 49
High Courts12 Sept 1961
State Vs Jagadanand Panigrahi
Orissa High Court · AIR 1962 Ori 67
Legal Practitioners Act, 1879 — Section 13
High Courts11 Sept 1961Dismissed
Kasinath Martha and Others Vs Benudhar Baliarsingh and Others
Orissa High Court · (1962) 28 CLT 23
Constitution of India, 1950 — Article 320Orissa Communal Forest and Private Lands (Prohibition of Alienation) Act, 1948 — Section 14, 19, 5, 6Orissa Tenancy Act, 1913 — Section 204, 238, 24(1), 251, 61
High Courts11 Sept 1961
Arun Kumar Patra Vs Sudhansu Bala Patra
Orissa High Court · AIR 1962 Ori 65
Divorce Act, 1869 — Section 19, 19(1)
High Courts07 Sept 1961Allowed
Radhamohan Sundara Mohapatra Vs Sura Dei and Another
Orissa High Court · AIR 1962 Ori 181
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 122, 127, 128
High Courts01 Sept 1961
Jagabandhu Gial Vs State of Orissa
Orissa High Court · (1962) CriLJ 569
Central Excises and Salt Act, 1944 — Section 18Penal Code, 1860 (IPC) — Section 302, 307, 324, 326, 34
High Courts31 Aug 1961Dismissed
Sadasiba Panda Vs Bansidhar Sahu
Orissa High Court · AIR 1962 Ori 115 : (1962) 28 CLT 55
High Courts31 Aug 1961
S. Kalidas Vs The State
Orissa High Court · (1962) 28 CLT 107
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 304ARailways Act, 1989 — Section 101
High Courts23 Aug 1961Allowed
Dhani Mohanty Vs Hari Mohanty and Others
Orissa High Court · (1962) 28 CLT 129
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, Order 43 Rule 1, Order 47 Rule 1, Order 9 Rule 9, 109
High Courts22 Aug 1961Dismissed
Mahanta Sankarshan Ramanuja Das Goswami Vs The State of Orissa and Another
Orissa High Court · (1962) 28 CLT 95
Constitution of India, 1950 — Article 13, 132(1), 14, 19, 226Orissa Estates Abolition (Amendment) Act, 1954 — Section 3, 3(2)Orissa Estates Abolition Act, 1951 — Section 2, 3
High Courts21 Aug 1961Allowed
Ramkrishna Patnaik Vs Director of Grani Panchayets
Orissa High Court · (1962) 28 CLT 133
Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 311
High Courts16 Aug 1961
STATE OF ORISSA Vs RAM CHANDRA CHOUDHURY.
Orissa High Court · (1962) 46 ITR 246
High Courts09 Aug 1961Allowed
Alluru Pappayamma Vs U.V. Rama Raju
Orissa High Court · AIR 1962 Ori 69
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts07 Aug 1961Dismissed
Gour Chandra Rout and Another Vs Public Prosecutor
Orissa High Court · AIR 1962 Ori 197
Constitution of India, 1950 — Article 19(1)Criminal Procedure Code, 1898 (CrPC) — Section 198B(3), 428, 439Evidence Act, 1872 — Section 33
High Courts31 Jul 1961
Commissioner of Sales Tax Vs Nilei Sahoo
Orissa High Court · (1961) 12 STC 728
Orissa Sales Tax Act, 1947 — Section 12(6), 12(7), 24(1)
High Courts31 Jul 1961
Commissioner of Sales Tax Vs Ramakaran Agarwalla
Orissa High Court · (1962) 13 STC 407
Orissa Sales Tax Act, 1947 — Section 23(2), 24(1)