COURT ARCHIVE

Orissa High Court judgments, 1961

105 judgments · page 4 of 6

High Courts18 Apr 1961Allowed

Misralal Jain and Another Vs State of Orissa and Another

Orissa High Court · AIR 1962 Ori 24 : (1962) 28 CLT 66

Constitution of India, 1950 — Article 251Mines and Minerals (Development and Regulation) Act, 1957 — Section 18(1), 18(2), 2Mines and Minerals (Regulation and Development) Act, 1948 — Section 6(1)

High Courts17 Apr 1961Allowed

Damodar Behera Vs Kubera Baliarsingh and Others

Orissa High Court · (1961) 27 CLT 321

Criminal Procedure Code, 1898 (CrPC) — Section 256, 367Penal Code, 1860 (IPC) — Section 379

High Courts12 Apr 1961Allowed

Banomali Behera Vs Markanda Mahapatra and Another

Orissa High Court · AIR 1961 Ori 205

Constitution of India, 1950 — Article 191(1), 58(2), 59(2), 64, 66(4)Orissa Grama Panchayat Act, 1948 — Section 10(9)

High Courts12 Apr 1961Allowed

Banomali Behera Vs Markand Mahapatra and Another

Orissa High Court · (1961) 27 CLT 307

Constitution of India, 1950 — Article 102(1), 191(1), 226, 58(2), 59(2)Orissa Grama Panchayat Act, 1949 — Section 10(9), 19(9)Orissa Licensing of Deed Writers Rules, 1950 — Rule 10, 4, 5(1), 5(2), 5(4)

High Courts10 Apr 1961Allowed

Nitya Ranjan Bohidar Vs The State

Orissa High Court · AIR 1962 Ori 78 : (1961) 27 CLT 266

Constitution of India, 1950 — Article 226, 311, 311(2)Disciplinary Proceedings (Administrative Tribunal) Rules, 1951 — Rule 6(2)

High Courts06 Apr 1961Dismissed

Muralidhar Panda and Another Vs Brundaban Chandra Jew Thakur

Orissa High Court · (1961) 27 CLT 353

Child Marriage Restraint Act, 1929 — Section 12Civil Procedure Code, 1908 (CPC) — Section 100

High Courts03 Apr 1961Dismissed

Jadabandnda Bbuyan Vs The Firm the New Orissa Trading Union and Another

Orissa High Court · (1961) 27 CLT 331

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 5 Rule 20, Order 9 Rule 13, Order 9 Rule 13(1)Limitation (Amendment) Act, 1928 — Article 161, 164, 5

High Courts31 Mar 1961Dismissed

Khati and Others Vs Mirza Hossain Beg and Others

Orissa High Court · AIR 1962 Ori 95

High Courts28 Mar 1961Allowed

Basudeb Prasad Modi and Others Vs Biswanath Modi and Others

Orissa High Court · AIR 1962 Ori 97

Constitution of India, 1950 — Article 226

High Courts28 Mar 1961

Silla Krishna Murty Vs Commissioner of Sales Tax

Orissa High Court · (1961) 12 STC 584

Income Tax Act, 1961 — Section 13

High Courts28 Mar 1961

Jami Biswanath Prusthy Vs Commissioner of Sales Tax

Orissa High Court · (1961) 12 STC 606

Constitution of India, 1950 — Article 226

High Courts24 Mar 1961Allowed

The Orient Paper Mills Ltd. Vs The State of Orissa and Others The State of Orissa and Others Vs The Orient Paper Mills Ltd.

Orissa High Court · (1961) 27 CLT 361

Constitution of India, 1950 — Article 19(1), 286(1)Orissa Sales Tax Act, 1947 — Section 14, 14A, 9B, 9B(1), 9B(3)

High Courts23 Mar 1961

Commissioner of Sales Tax Vs Sri Jagatbandhu Mohanty

Orissa High Court · (1961) 12 STC 706

Orissa Sales Tax Act, 1947 — Section 13(4)(b), 19(1), 19(2)

High Courts23 Mar 1961

Commissioner of Sales Tax Vs S.C. Roy

Orissa High Court · (1961) 12 STC 821

Orissa Sales Tax Act, 1947 — Section 23(3), 4(1), 4(2), 4(5)

High Courts22 Mar 1961

Commissioner of Sales Tax Vs Sakhigopal Cocoanut Grower Co-operative Society

Orissa High Court · AIR 1962 Ori 99 : (1961) 12 STC 652

Constitution of India, 1950 — Article 286(1)Orissa Sales Tax Act, 1947 — Section 12(2)

High Courts22 Mar 1961

Commissioner of Sales Tax Vs Chunilal Parameswar Lal

Orissa High Court · (1961) 12 STC 677

Civil Procedure Code, 1908 (CPC) — Section 107

High Courts19 Mar 1961

COMMISSIONER OF AGRICULTURAL INCOME TAX Vs P. V. JAGANNATH RAO.

Orissa High Court · (1962) 45 ITR 396

Orissa Agricultural Income Tax Act, 1947 — Section 2(a)(1), 2(h), 20(3)

High Courts17 Mar 1961Dismissed

Bankim Bihari Roy Vs Halima Bibi and Another

Orissa High Court · AIR 1962 Ori 54

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 11 , 145Contract Act, 1872 — Section 133 , 134, 135, 136, 137

High Courts14 Mar 1961Dismissed

Mrutunjay Pani and Another Vs Narmada Bala Sasmal and Another

Orissa High Court · (1961) 27 CLT 286

Trusts Act, 1882 — Section 90

High Courts14 Mar 1961Dismissed

Dibakar Satpathy Vs The Hon'ble the Chief Justice and his companion Justices of the Orissa High Court and Another

Orissa High Court · (1961) 27 CLT 284

Cattle Trespass Act, 1871 — Section 20Criminal Procedure Code, 1898 (CrPC) — Section 190