High Courts31 Jul 1961Allowed
Miss Sailabala Das Vs Jitendra Kumar Hazra and Others
Orissa High Court · AIR 1962 Ori 74
Transfer of Property Act, 1882 — Section 122, 123
COURT ARCHIVE
Orissa High Court judgments, 1961
105 judgments · page 3 of 6
High Courts28 Jul 1961
The State Vs Awoo Bewa
Orissa High Court · (1961) CriLJ 878
Penal Code, 1860 (IPC) — Section 211, 302
High Courts24 Jul 1961Dismissed
Biswanath Naik and Others Vs Shaik Dilbar and Others
Orissa High Court · (1962) 28 CLT 6
Orissa Estates Abolition Act, 1951 — Section 2, 3(1), 5, 6, 7Orissa Land Revenue Sales Act, 1859 — Section 52Trusts Act, 1882 — Section 90
High Courts19 Jul 1961Dismissed
Hajee Sheikh Ali Mohammed and Others Vs Mohemmed Yusuf
Orissa High Court · AIR 1962 Ori 111
Evidence Act, 1872 — Section 145
High Courts30 Jun 1961Allowed
Kishori Mukhi Vs Dhaneswar Sahu and Others
Orissa High Court · AIR 1962 Ori 110
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151
High Courts29 Jun 1961
State Vs Gundicha Bhoi and Others
Orissa High Court · AIR 1962 Ori 172 : (1963) 29 CLT 15 : (1962) 28 CLT 262
Criminal Procedure Code, 1898 (CrPC) — Section 207A, 207A(4)
High Courts29 Jun 1961
State Vs Bhimcharan Mandal
Orissa High Court · AIR 1962 Ori 139
Criminal Procedure Code, 1898 (CrPC) — Section 251A(7)
High Courts21 Jun 1961
Commissioner of Sales Tax Vs H.K. Sahebranka
Orissa High Court · (1962) 13 STC 990
Constitution of India, 1950 — Article 286
High Courts12 May 1961Allowed
Jogeswar Patel Vs Ramnivas Agarwall and Another
Orissa High Court · AIR 1962 Ori 52
Penal Code, 1860 (IPC) — Section 480, 482, 483, 486
High Courts11 May 1961Dismissed
Lucky Bidi Co. Vs Secretary of state of Orissa (in charge of Commercial Taxes)
Orissa High Court · AIR 1962 Ori 90
Constitution of India, 1950 — Article 133(1)
High Courts11 May 1961
State of Orissa Vs Ganesh Prasad Dutta
Orissa High Court · (1962) CriLJ 658
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 21, 409Provincial Insolvency Act, 1920 — Section 56
High Courts10 May 1961Dismissed
State of Orissa Vs P.C. Chanda
Orissa High Court · AIR 1962 Ori 91
Arbitration Act, 1940 — Section 30
High Courts09 May 1961Dismissed
Anirudha Behera and Another Vs Dhanu Behera and Another
Orissa High Court · (1961) 27 CLT 230
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 7 Rule 1, Order 7 Rule 11, 80Orissa Money Lenders Act, 1939 — Section 19, 2, 5, 7, 8Orissa Money Lenders Rules, 1939 — Rule 10, 11, 12
High Courts05 May 1961Dismissed
Taher Ali Khan Vs The State
Orissa High Court · (1962) 28 CLT 17
Essential Commodities Act, 1955 — Section 14, 3, 7Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 412
High Courts04 May 1961
Commissioner of Sales Tax Vs Bhima Palo
Orissa High Court · (1961) 12 STC 785
Civil Procedure Code, 1908 (CPC) — Section 61
High Courts30 Apr 1961Dismissed
Hindustan Steel Ltd. Vs The Workers of Refractories Department, Hindustan Steel Ltd. and Another
Orissa High Court · (1965) 31 CLT 71
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(4)
High Courts25 Apr 1961
Harihar Pati and Others Vs Bada Pitei Naik and Others
Orissa High Court · (1962) CriLJ 60
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4), 540
High Courts25 Apr 1961
Nilambar Bisi Vs Kshyama Sagar Bisi and Others
Orissa High Court · (1961) 27 CLT 314
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)
High Courts24 Apr 1961Allowed
Provas Chandra Poddar Vs Visyaraju Kasi Viswanatham Raju and Another
Orissa High Court · AIR 1962 Ori 149 : (1961) 27 CLT 210
General Clauses Act, 1897 — Section 3(35)Orissa House Rent Control Act, 1958 — Section 2(5), 8Transfer of Property Act, 1882 — Section 106
High Courts21 Apr 1961Dismissed
Babaji Padhan Vs Mst. Gurubara Padhani and Others
Orissa High Court · AIR 1962 Ori 94
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9, Order 22 Rule 9(2), Order 22 Rule 9(3), 115