High Courts24 Dec 1975Allowed
Baljinder Singh Vs Mohammad C. Musha
Orissa High Court · (1976) 42 CLT 463
Stamp Act, 1899 — Article 1
COURT ARCHIVE
Orissa High Court judgments, 1975
285 judgments · page 1 of 15
High Courts23 Dec 1975
Krutibash Kar and Another Vs Birabar Pani and Others
Orissa High Court · (1976) 42 CLT 273
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Court Fees Act, 1870 — Section 7
High Courts23 Dec 1975Allowed
State of Orissa Vs Chandan Singh
Orissa High Court · (1976) 42 CLT 244
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 25(3)Limitation Act, 1963 — Article 52, 18
High Courts23 Dec 1975Allowed
Dhoiram Sahu Vs Sambhu Das and Others
Orissa High Court · (1976) 42 CLT 241
Criminal Procedure Code, 1973 (CrPC) — Section 145, 397(2), 401, 482
High Courts23 Dec 1975Dismissed
Harikrishna Agarwalla Vs State of Orissa and Another
Orissa High Court · (1976) 42 CLT 339
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(2)
High Courts19 Dec 1975Allowed
Kintali Samba Murty Vs Bidika Arichito and Others
Orissa High Court · (1976) 42 CLT 358
High Courts16 Dec 1975
Bavchand and Co. Vs State of Orissa
Orissa High Court · (1976) 38 STC 42
Orissa Sales Tax Act, 1947 — Section 24(1), 5
High Courts16 Dec 1975Allowed
Mst. Danda Pujarini Vs Mst. Bhagabati Pujarini and Others
Orissa High Court · (1976) 42 CLT 314 : (1977) 107 ITR 345
High Courts16 Dec 1975Dismissed
The Orissa Cooperative Insurance Society Ltd. Vs Gnnei Behera and Another
Orissa High Court · (1976) ACJ 385
Motor Vehicles Act, 1988 — Section 110A
High Courts16 Dec 1975Dismissed
Subarna Besoyani and Others Vs Khadika Bisoyani and Others
Orissa High Court · (1976) 42 CLT 518
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(6)
High Courts15 Dec 1975Dismissed
Budhinath Tad Vs State and Others
Orissa High Court · (1976) 42 CLT 86
Criminal Procedure Code, 1973 (CrPC) — Section 514, 514(5)Penal Code, 1860 (IPC) — Section 395
High Courts12 Dec 1975
State of Orissa Vs Harekrushana Sahu
Orissa High Court · (1976) 42 CLT 159 : (1982) 50 STC 180
Orissa Sales Tax Act, 1947 — Section 16, 24(1), 4
High Courts12 Dec 1975
Joseph Vallooran Vs Commissioner of Income Tax
Orissa High Court · (1977) 108 ITR 544
Income Tax Act, 1961 — Section 269C, 269F
High Courts10 Dec 1975Dismissed
Bishnu Priya Dei and Another Vs Brusabhanu Mohapatra and Others
Orissa High Court · AIR 1976 Ori 163
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Contract Act, 1872 — Section 16(3)Limitation Act, 1908 — Section 91
High Courts10 Dec 1975Allowed
Marsi Balayya and Others Vs State of Orissa
Orissa High Court · (1976) 42 CLT 374
Arms Act, 1959 — Section 27, 27Criminal Procedure Code, 1973 (CrPC) — Section 162, 173, 231, 233, 234Evidence Act, 1872 — Section 33
High Courts09 Dec 1975
Bhaja Pradhan Vs State of Orissa
Orissa High Court · (1976) 42 CLT 80 : (1976) CriLJ 1347
Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 103, 104, 302, 304, 99
High Courts08 Dec 1975Dismissed
Rushi Behera and Others Vs Mst. Pancha Behera and Others
Orissa High Court · (1976) 42 CLT 330
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 40 Rule 1, 47Transfer of Property Act, 1882 — Section 6
High Courts08 Dec 1975Allowed
Sri Lakshmi Narayan Padhi Vs Sri B. Baskar Panda
Orissa High Court · (1976) 42 CLT 238
Arbitration Act, 1940 — Section 20Partnership Act, 1932 — Section 69(1), 69(2), 69(3)
High Courts08 Dec 1975Dismissed
Collector and Others Vs Guruprasad Mahakud and Others
Orissa High Court · (1976) 42 CLT 174
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 39 Rule 1, 26 , 80
High Courts07 Dec 1975
Bhramarbar Choudhury Vs The District Magistrate and Others
Orissa High Court · (1976) 42 CLT 345 : (1976) CriLJ 934
Constitution of India, 1950 — Article 22Penal Code, 1860 (IPC) — Section 143, 379, 435, 447