High Courts21 Nov 1975Dismissed
Surendranath Naik Vs Ratha Biswal and Others
Orissa High Court · (1976) 42 CLT 232
Orissa Tenancy Act, 1913 — Section 204(3), 26(2)
COURT ARCHIVE
Orissa High Court judgments, 1975
285 judgments · page 3 of 15
High Courts20 Nov 1975Allowed
Pitta Seethamma and Others Vs Ramachandra Mahapatra
Orissa High Court · (1976) 42 CLT 143
Civil Procedure Code, 1908 (CPC) — Section 100Orissa Estates Abolition Act, 1951 — Section 39, 7, 8(1), 8A
High Courts19 Nov 1975
Commissioner of Income Tax Vs Gopal Ch. Patnaik
Orissa High Court · (1975) 11 OHC CK 0016
Income Tax Act, 1922 — Section 12(2)Income Tax Act, 1961 — Section 57
High Courts19 Nov 1975
Mahendra Ram Vs Union of India (UOI) and Others
Orissa High Court · (1976) 42 CLT 70 : (1977) 1 LLJ 74
Constitution of India, 1950 — Article 311
High Courts19 Nov 1975
Commissioner of Income Tax (Central) Vs Biju Patnaik
Orissa High Court · (1976) 103 ITR 713
Income Tax Act, 1961 — Section 139, 271(1), 60, 61, 62
High Courts17 Nov 1975Allowed
Sk. Diljan and Others Vs State of Orissa
Orissa High Court · (1976) 42 CLT 67
Bihar and Orissa Motor Vehicles Taxation Act, 1930 — Section 12(1)Motor Vehicles Act, 1939 — Section 112, 123, 125
High Courts17 Nov 1975Allowed
Bainapali Enkma and Others Vs The State
Orissa High Court · (1975) 41 CLT 1379
Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 323
High Courts14 Nov 1975Dismissed
Sushila Dei Vs Madhusudan Kisan
Orissa High Court · (1976) 42 CLT 125
High Courts12 Nov 1975Allowed
Sarat Chandra Naik and Others Vs State of Orissa
Orissa High Court · (1975) 41 CLT 1392
Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 147, 148, 323, 324, 325
High Courts12 Nov 1975Dismissed
Arta Naik Vs Balakrishna Naik and Others
Orissa High Court · (1976) 42 CLT 45
High Courts11 Nov 1975
Gananath Gartia and Another Vs Ugrasan Pradhan and Others
Orissa High Court · (1975) 41 CLT 1371
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 139
High Courts07 Nov 1975Allowed
Shukadev Sahu Vs The Administrator, Utkal University
Orissa High Court · AIR 1976 Ori 101
Utkal University Regulations — Regulation 11, 29
High Courts06 Nov 1975
Joda East Iron Mines Vs State of Orissa
Orissa High Court · (1976) 37 STC 574
Orissa Sales Tax Act, 1947 — Section 2(g)
High Courts06 Nov 1975Allowed
The Vanguard Insurance Co. Ltd. Vs Raghunath Patra and Others
Orissa High Court · (1976) ACJ 12
Motor Vehicles Act, 1939 — Section 110(2), 96(2)
High Courts06 Nov 1975
State of Orissa Vs Rama Engineering and Manufacturing Works
Orissa High Court · (1976) 37 STC 182
Orissa Sales Tax Act, 1947 — Section 24(1), 5(1)
High Courts04 Nov 1975Allowed
Gaya Rout Vs The State
Orissa High Court · (1975) 41 CLT 1301
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376
High Courts30 Oct 1975Dismissed
Dandapani Sahu Vs Konchada Panduranga Subudhi and Others
Orissa High Court · (1975) 41 CLT 1320
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 144Orissa Land Reforms (Amendment) Act, 1973 — Section 28, 29, 33, 35A, 36
High Courts30 Oct 1975
Orissa Co-Operative Handicrafts Corporation Ltd. Vs State of Orissa
Orissa High Court · (1976) 42 CLT 63 : (1976) 38 STC 131
Orissa Sales Tax Act, 1947 — Section 24(1), 5(1)
High Courts30 Oct 1975Allowed
Sarat Chandra Misra Vs The State of Orissa and Another
Orissa High Court · (1975) 41 CLT 1348
High Courts30 Oct 1975
Commissioner of Income Tax Vs Rupsa Rice Mill
Orissa High Court · (1975) 41 CLT 1326 : (1976) 104 ITR 249
Income Tax Act, 1961 — Section 37