High Courts29 Sept 1975Dismissed

Tikaram Agarwalla Vs State and Others

Orissa High Court · (1976) 42 CLT 107

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 190(1), 202, 210(1)Evidence Act, 1872 — Section 162, 164(1), 167, 25, 26Penal Code, 1860 (IPC) — Section 147, 302