High Courts02 Sept 1975
Hirji Nagji and Co. Vs Commissioner of Income Tax
Orissa High Court · (1976) 105 ITR 286
Income Tax Act, 1961 — Section 271(1)
COURT ARCHIVE
Orissa High Court judgments, 1975
285 judgments · page 6 of 15
High Courts02 Sept 1975
Autoways (India) Vs Commissioner of Income Tax
Orissa High Court · (1976) 102 ITR 761
Income Tax Act, 1961 — Section 171, 171(1), 256(2)
High Courts01 Sept 1975Allowed
Mageta Dakua Vs Secretary to Govt. of Orissa, Finance Department and Others
Orissa High Court · (1975) 41 CLT 1131
Constitution of India, 1950 — Article 226, 309Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 31
High Courts28 Aug 1975Dismissed
State of Orissa Vs Manguli Sahu
Orissa High Court · (1976) 42 CLT 267
Criminal Procedure Code, 1973 (CrPC) — Section 417(1)Penal Code, 1860 (IPC) — Section 190(1), 379, 411Telegraph Wires (Unlawful Possession) Act, 1950 — Section 2, 5, 7
High Courts27 Aug 1975Allowed
Sambalpur Automobiles and Others Vs Bidyabhusan Mohapatra and Others
Orissa High Court · (1975) 41 CLT 1137
Limitation Act, 1963 — Section 5
High Courts25 Aug 1975
Commissioner of Income Tax Vs Baijnath Chopolia
Orissa High Court · (1976) 102 ITR 551
Income Tax Act, 1961 — Section 271(1)(a)
High Courts20 Aug 1975Allowed
N. Sowbbagyalakshmi alias Bhagyavati Vs Ch. Lakshmikantamma and Others
Orissa High Court · (1975) 41 CLT 1107
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Orissa Land Reforms Act, 1960 — Section 35A
High Courts20 Aug 1975Allowed
Maliput Grama Panchayat Vs Kundali Grama Panchayat and Others
Orissa High Court · AIR 1976 Ori 128
Orissa Grama Panchayat Act, 1964 — Section 72(1)
High Courts20 Aug 1975Allowed
Teipal Khandelwal and Others Vs Mst. Purnima Bai and Others
Orissa High Court · AIR 1976 Ori 62
Partition Act, 1893 — Section 4, 4(1)
High Courts19 Aug 1975
State of Orissa Vs Chhaganlal Sundarka and Others
Orissa High Court · (1976) 42 CLT 577
Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 342Penal Code, 1860 (IPC) — Section 120B, 396, 414
High Courts19 Aug 1975
Singhbhum Timber Trading Company Vs State of Orissa
Orissa High Court · (1982) 51 STC 334
High Courts19 Aug 1975Dismissed
Madhusudan Subudhi Vs D. Jma alias Dama Swain and Others
Orissa High Court · (1975) 41 CLT 987
Constitution of India, 1950 — Article 226, 227Orissa Survey and Settlement Act, 1958 — Section 12B, 23, 36, 42, 42(1)Orissa Tenancy Act, 1913 — Section 119(2), 237, 3(23), 4, 5
High Courts18 Aug 1975Allowed
Dwijendranath Dutta Vs Siria Jena and Others
Orissa High Court · (1975) 41 CLT 1155
Criminal Procedure Code, 1973 (CrPC) — Section 247, 342, 403
High Courts18 Aug 1975Dismissed
Brajendra Maharana and Others Vs The Utkal University
Orissa High Court · AIR 1976 Ori 25
Constitution of India, 1950 — Article 226
High Courts14 Aug 1975
Chittaranjan Sahu Vs Collector
Orissa High Court · (1975) 41 CLT 1221
Civil Procedure Code, 1908 (CPC) — Section 149Court Fees Act, 1870 — Article 1, 4, 6Land Acquisition Act, 1894 — Section 12(2), 18, 19, 21, 30
High Courts12 Aug 1975Partly Allowed
The New Great Insurance Company of India Ltd. Vs Baladeb Gahir and Others
Orissa High Court · AIR 1976 Ori 201 : (1975) 41 CLT 1190
Motor Vehicles Act, 1939 — Section 110B
High Courts11 Aug 1975Allowed
Registrar of Companies Vs Utkal Distributors Pvt. Ltd. and Others
Orissa High Court · (1975) 41 CLT 1356 : (1978) 48 CompCas 768
Companies Act, 1913 — Section 32(5)Companies Act, 1956 — Section 162, 162(1)
High Courts08 Aug 1975Allowed
Madhusudan Bhuyan Vs State of Orissa and Others
Orissa High Court · (1975) 41 CLT 1195
Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 12(1)
High Courts08 Aug 1975
State Vs Dharanidhar Mohanty and Another
Orissa High Court · AIR 1976 Ori 79 : (1976) 42 CLT 29
Penal Code, 1860 (IPC) — Section 100, 302, 304, 326, 34
High Courts08 Aug 1975Dismissed
J. Balunkeswar Dev and Others Vs Braja Kishore Misra and Others
Orissa High Court · (1975) 41 CLT 1232
Orissa Hindu Religious Endowments Act, 1951 — Section 41, 44(2)