High Courts05 Aug 1975Dismissed

Bira Kishore Das Vs The State of Orissa and Others

Orissa High Court · (1975) 41 CLT 1025

Bihar and Orissa Service Code, 1929 — Rule 1, 112, 36, 7, 71Constitution of India, 1950 — Article 226, 227, 245, 246, 302Government of India Act, 1935 — Section 241(2), 50(2), 59(2)
High Courts01 Aug 1975

State Vs Dwari Behera and Others

Orissa High Court · (1976) 42 CLT 726 : (1976) CriLJ 262

Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 342, 366Evidence Act, 1872 — Section 11Penal Code, 1860 (IPC) — Section 302, 34
High Courts28 Jul 1975

State Vs Dhruba Charan Bahali

Orissa High Court · (1976) 42 CLT 192 : (1976) CriLJ 246

Contempt of Courts Act, 1971 — Section 13, 14, 15, 2, 23Criminal Procedure Code, 1973 (CrPC) — Section 423
High Courts25 Jul 1975

State Vs R.N. Patra

Orissa High Court · (1976) CriLJ 440

Constitution of India, 1950 — Article 235Contempt of Courts Act, 1971 — Section 10, 12, 13, 14, 15