High Courts21 Jul 1975Dismissed
Kedarnath Rai and Others Vs Tarachand Dogra and Others
Orissa High Court · (1975) 41 CLT 1241
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Section 14, 14(1), 2(7)
COURT ARCHIVE
Orissa High Court judgments, 1975
285 judgments · page 8 of 15
High Courts16 Jul 1975Allowed
Panchn Bhuyan Vs Secretary, Regional Cooperative Marketing Society and Another
Orissa High Court · (1975) ACJ 418
Motor Vehicles Act, 1939 — Section 110D
High Courts16 Jul 1975
Commissioner of Income Tax Vs Agarwalla and Co.
Orissa High Court · (1976) 104 ITR 93
Income Tax Act, 1961 — Section 256(2)
High Courts16 Jul 1975
Commissioner of Income Tax Vs Puranmal Prabhudayal
Orissa High Court · (1977) 106 ITR 675
Income Tax Act, 1961 — Section 271(1)
High Courts15 Jul 1975Allowed
Patnaik and Co. (P.) Ltd. Vs The State of Orissa and Others
Orissa High Court · (1975) 41 CLT 1099 : (1975) 36 STC 362
Constitution of India, 1950 — Article 226, 227
High Courts15 Jul 1975
Satyabhama Debi Vs Bhagaban Misra and Others
Orissa High Court · (1975) 41 CLT 1187
Partition Act, 1893 — Section 4
High Courts11 Jul 1975Allowed
Dayalu Narayan Swamy Vs Kanika Ramaswamy Dora and Others
Orissa High Court · AIR 1976 Ori 31 : (1975) 41 CLT 1127
Orissa Money Lenders Act, 1939 — Section 17Specific Relief Act, 1963 — Section 38
High Courts11 Jul 1975
Nandu and Dhaneswar Naik Vs The State
Orissa High Court · (1975) 41 CLT 1049 : (1976) CriLJ 250
Penal Code, 1860 (IPC) — Section 300, 302, 326, 34, 342
High Courts09 Jul 1975Allowed
Girish Chandra Patra Vs Election Officer, Adhangagarh Grama Panchayat-cum-Block Development Officer and Others
Orissa High Court · (1975) 41 CLT 1072
Constitution of India, 1950 — Article 226, 227Orissa Grama Panchayat Act, 1964 — Section 100, 109, 115, 116, 117
High Courts08 Jul 1975
Kadraka Sitana and Another Vs The State
Orissa High Court · (1975) 41 CLT 945 : (1976) CriLJ 414
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts08 Jul 1975
Rama Kumari Meher Vs Meenaketan Meher
Orissa High Court · AIR 1976 Ori 32
Court Fees Act, 1870 — Article 11, 17AHindu Marriage Act, 1955 — Section 13Orissa High Court Hindu Marriage and Divorce Rules, 1956 — Rule 3 , 4
High Courts08 Jul 1975
Bandhu Kichei and Others Vs The State
Orissa High Court · (1975) 41 CLT 961 : (1976) CriLJ 325
Evidence Act, 1872 — Section 80Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Jul 1975Dismissed
Ram Kishun Ram Vs State of Orissa and Others
Orissa High Court · (1975) 41 CLT 934
Bihar and Orissa Excise Act, 1915 — Section 22, 22(1), 29, 29(1), 29(2)
High Courts03 Jul 1975Dismissed
State of Orissa Vs Padmapur Trading Company
Orissa High Court · (1975) 41 CLT 1179
Arbitration Act, 1940 — Section 30, 33, 34
High Courts03 Jul 1975Allowed
Diba Bhoi Vs Kapila Harijan and Others
Orissa High Court · (1976) 42 CLT 205
Criminal Procedure Code, 1973 (CrPC) — Section 145Orissa Prevention of Land Encroachment Act, 1972 — Section 6(1)
High Courts02 Jul 1975
Kanika Bewa Vs State of Orissa
Orissa High Court · (1975) 41 CLT 798 : (1976) CriLJ 418
Criminal Procedure Code, 1973 (CrPC) — Section 374, 376, 401, 408, 413Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 429
High Courts01 Jul 1975Dismissed
K. Narayana Kumandan Sons and Co. Vs Sales Tax Officer and Others
Orissa High Court · (1975) 41 CLT 1042 : (1975) 36 STC 374
Central Sales Tax Act, 1956 — Section 11, 12, 14, 15, 5
High Courts01 Jul 1975
Subudhi Krishna Murty and Sons Vs Sales Tax Officer and Others
Orissa High Court · (1975) 41 CLT 939 : (1975) 36 STC 419
Central Sales Tax Act, 1956 — Section 11, 12, 15, 8
High Courts01 Jul 1975Allowed
Natabar Hati Vs Block Development Officer and Others
Orissa High Court · AIR 1976 Ori 68 : (1975) 41 CLT 942
Evidence Act, 1872 — Section 114Orissa Grama Panchayat Act, 1964 — Section 25(1), 32(1)
High Courts01 Jul 1975
State of Orissa Vs S. Lal and Company (P) Ltd.
Orissa High Court · (1975) 41 CLT 955
Orissa Sales Tax Act, 1947 — Section 24(1), 3