High Courts23 Dec 1988Dismissed

Abdul Rauf Khan Vs Halemon Bibi and Another

Orissa High Court · (1989) 67 CLT 285 : (1990) 1 DMC 315 : (1989) 2 OCR 100

Criminal Procedure Code, 1973 (CrPC) — Section 125, 128Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3 , 7
High Courts14 Dec 1988Allowed

Ananta Charan Tripathy Vs State of Orissa and Others

Orissa High Court · (1989) 67 CLT 377

Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 20, 21(1), 21(2), 24Orissa Education Act, 1969 — Section 3