High Courts25 Nov 1988Dismissed

State Vs Narasingh Charan Satpathy

Orissa High Court · (1989) 1 OLR 62

Constitution of India, 1950 — Article 225Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 113, 307, 376, 465
High Courts16 Nov 1988Allowed

Emil Soren Vs State of Orissa

Orissa High Court · (1989) 67 CLT 334

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 149, 302, 323, 34
High Courts15 Nov 1988Dismissed

Utkal Fero Alloys Ltd. Vs State of Orissa

Orissa High Court · (1989) 20 ECC 71 : (1992) 61 ELT 600

Central Excise Rules, 1944 — Rule 173B, 173C, 173F, 173G, 53Central Excises and Salt Act, 1944 — Section 9(1)Criminal Procedure Code, 1973 (CrPC) — Section 204