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Orissa High Court judgments, 2022

2,258 judgments · page 1 of 113

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High Courts21 Dec 2022Disposed Of

M/s. Sushree Automotives Vs State of Odisha And others

Orissa High Court · (2022) 12 OHC CK 0160

Motor Vehicles Act, 1988 — Section 2(8), 39Central Motor Vehicles Rules, 1989 — Rule 33, 34, 35, 41, 81, 126Orissa Motor Vehicles Taxation Act, 1975 — Section 5
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High Courts21 Dec 2022Disposed Of

Kiranbala Mohanty Vs Atandrita Mishra, A.G.M., State Bank Of India

Orissa High Court · (2022) 12 OHC CK 0159

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High Courts20 Dec 2022Allowed

M/s. Maharana Supply and Co., Kotsahi, Tangi Vs State Of Odisha And Others

Orissa High Court · (2022) 12 OHC CK 0158

Orissa Value Added Tax Act, 2004 — Section 3(2), 5, 41, 42, 79(1), 79(7)Odisha Value Added Tax Rules, 2005 — Rule 5(2)
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High Courts20 Dec 2022Allowed

Srikanta Kumar Behera Vs State Of Odisha And Others

Orissa High Court · (2022) 12 OHC CK 0157

Constitution of India, 1950 — Article 14, 16, 226, 227Utkal University Act, 1966 — Section 75(15), 75(19), 76(25)Orissa Universities Act, 1989 — Section 3, 24(3)
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High Courts20 Dec 2022Disposed Of

Deba Prasad Nayak Vs State Of Odisha And Others

Orissa High Court · (2022) 12 OHC CK 0155

Odisha Hindu Religious Endowments Act, 1951 — Section 27
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High Courts19 Dec 2022Disposed Of

Pragati Milk Products Pvt. Ltd. Cuttack Vs Industrial Development Corporation Of Odisha (IDCO) & Others

Orissa High Court · (2022) 12 OHC CK 0154

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High Courts19 Dec 2022Disposed Of

Ramakanta Nayak Vs State Of Odisha And Others

Orissa High Court · (2022) 12 OHC CK 0153

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High Courts19 Dec 2022Disposed Of

Amarjyoti Educational Trust Vs State Of Odisha And Others

Orissa High Court · (2022) 12 OHC CK 0152

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High Courts19 Dec 2022Disposed Of

Lal Chitaranjan Sekhar Deo (Since Dead) And Others Vs State Of Odisha And Others

Orissa High Court · (2022) 12 OHC CK 0151

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High Courts19 Dec 2022Disposed Of

Sumati Dei Vs State Of Odisha And Others

Orissa High Court · (2022) 12 OHC CK 0150

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High Courts19 Dec 2022Disposed Of

Jabar Khan Vs State Of Odisha And Others

Orissa High Court · (2022) 12 OHC CK 0149

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High Courts14 Dec 2022Dismissed

Manoranjan Bisoyee Vs Vice Chancellor, Berhampur University And Others

Orissa High Court · (2022) 12 OHC CK 0148

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High Courts14 Dec 2022Dismissed

Department Of Higher Education, Government Of Odisha And Another Vs Dr. Jayashree Sarangi

Orissa High Court · (2022) 12 OHC CK 0147

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High Courts14 Dec 2022Allowed

Mayurbhanj Central Co-operative Bank Ltd Vs Ganeswar Sahu

Orissa High Court · (2022) 12 OHC CK 0146

Industrial Disputes Act, 1947 — Section 10(1)(c), 12(5), 17 1947
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High Courts14 Dec 2022Disposed Of

M/s. Seetal Automobiles, Bhubaneswar Vs Odisha Sales Tax Tribunal, Cuttack And Another

Orissa High Court · (2022) 12 OHC CK 0145

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High Courts14 Dec 2022Disposed Of

Aruna Kumar Sahoo Vs Sate Of Odisha And Others

Orissa High Court · (2022) 12 OHC CK 0144

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High Courts14 Dec 2022Dismissed

Management of M/s. Tata Refractories Ltd Vs State Of Odisha & Others

Orissa High Court · (2022) 12 OHC CK 0143

Industrial Disputes Act, 1947 — Section 10(1)(c), 12(5)
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High Courts14 Dec 2022

Maa Mutyalu Self Help Group, Nabarangpur Vs Commissioner Cum-Secretary, Women And Child Development Dept., Bhubaneswar And Other

Orissa High Court · (2022) 12 OHC CK 0142

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High Courts14 Dec 2022Dismissed

K.Gurunath Rao Vs Sate Of Odisha And Others

Orissa High Court · (2022) 12 OHC CK 0141

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High Courts14 Dec 2022Disposed Of

M/s ESL Steel Limited And Another Vs Union Of India And Others

Orissa High Court · (2022) 12 OHC CK 0140

Insolvency and Bankruptcy Code, 2016 — Section 3(10), 5(20), 5(21), 7, 30(2), 31(1)
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