High Courts06 Jan 2022Disposed Of
Jayaram Muduli Vs State Of Odisha
Orissa High Court · (2022) 01 OHC CK 0022
Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
COURT ARCHIVE
Orissa High Court judgments, 2022
2,258 judgments · page 113 of 113
High Courts05 Jan 2022Disposed Of
M/s. Bajaj Electricals Limited Vs Micro Small And Enterprisers Facilitation And Another
Orissa High Court · (2022) 01 OHC CK 0021
Constitution of India, 1950 — Article 226, 227Arbitration and Conciliation Act, 1996 — Section 11(6), 34, 37Limitation Act, 1963 — Section 3, 29, 29(2)
High Courts05 Jan 2022Disposed Of
Dr. Harekrishna Nayak Vs State Of Orissa And Others
Orissa High Court · (2022) 01 OHC CK 0020
High Courts05 Jan 2022Dismissed
Divisional Manager, New India Assurance Company Ltd Vs Sulochan Pradhan And Another
Orissa High Court · (2022) 01 OHC CK 0016
High Courts05 Jan 2022Disposed Of
Pitabas Palei Vs State Of Odisha
Orissa High Court · (2022) 01 OHC CK 0015
High Courts04 Jan 2022
M/s. Ruby Associates, Pvt. Ltd., Jajpur Vs Central Board Of Direct Taxes, New Delhi And Others
Orissa High Court · (2022) 01 OHC CK 0014
Income Tax Act, 1961 — Section 148
High Courts04 Jan 2022Disposed Of
Divisional Manager, National Insurance Co. Ltd Vs Sk. Sakil Allam And Another
Orissa High Court · (2022) 01 OHC CK 0013
High Courts04 Jan 2022Disposed Of
M/s. Puri Hotel Private Ltd Vs Additional Commissioner of Income Tax, Orissa, Bhubaneswar
Orissa High Court · (2022) 01 OHC CK 0012
Income Tax Act, 1961 — Section 254
High Courts04 Jan 2022Disposed Of
Legal Manager, M/s.New India Assurance Co. Ltd Vs Bipina Mallick And Another
Orissa High Court · (2022) 01 OHC CK 0011
High Courts04 Jan 2022Disposed Of
D.M., M/s.Oriental Insurance Co. Ltd Vs Anjali Pradhan And Others
Orissa High Court · (2022) 01 OHC CK 0010
High Courts04 Jan 2022Allowed
M/s. Ultratech Cement Limited & Another Vs State Of Orissa And Others
Orissa High Court · (2022) 01 OHC CK 0009
Constitution of India, 1950 — Article 14, 226Orissa Sales Tax Act, 1947 — Section 6
High Courts04 Jan 2022Dismissed
State Of Orissa And Others Vs M/s. Engineers & Builders Ltd
Orissa High Court · (2022) 01 OHC CK 0008
Arbitration and Conciliation Act, 1996 — Section 34
High Courts04 Jan 2022Dismissed
Babulal Sahu And Two Others Vs State Of Odisha
Orissa High Court · (2022) 01 OHC CK 0007
Indian Penal Code, 1860 — Section 34, 37, 37(c), 302, 323Evidence Act, 1872 — Section 134
High Courts03 Jan 2022Disposed Of
Manoj Kumar Sahu Vs A.O, State Bank Of India, Cuttack & Another
Orissa High Court · (2022) 01 OHC CK 0006
High Courts03 Jan 2022Dismissed
Divisional Manager, National Insurance Company Ltd Vs Bidyut Prabha Sahoo And Others
Orissa High Court · (2022) 01 OHC CK 0004
High Courts03 Jan 2022Dismissed
Leena Mishra Vs State Of Odisha
Orissa High Court · (2022) 01 OHC CK 0003
Code of Criminal Procedure, 1973 — Section 202, 482Indian Penal Code, 1860 — Section 34, 294, 307, 323, 498A, 506Dowry Prohibition Act, 1961 — Section 4
High Courts03 Jan 2022Dismissed
Pruthwiraj Lenka Vs State Of Odisha (Vig.)
Orissa High Court · (2022) 01 OHC CK 0002
Code of Criminal Procedure, 1973 — Section 389, 389(1)Indian Penal Code, 1860 — Section 120B, 201, 409, 477APrevention of Corruption Act, 1988 — Section 13(1)(c), 13(2)
High Courts03 Jan 2022Disposed Of
Sankar Dev Seth @ Deepak Vs State Of Odisha
Orissa High Court · (2022) 01 OHC CK 0001
Indian Penal Code, 1860 — Section 34, 120B, 274, 275Narcotic Drugs and Psychotropic Substances Act 1985 — Section 21(C), 25, 29