High Courts11 Jan 2022Disposed Of
Gahala Mahananda Vs State Of Orissa And Others
Orissa High Court · (2022) 01 OHC CK 0065
Code of Criminal Procedure, 1973 — Section 401
COURT ARCHIVE
Orissa High Court judgments, 2022
2,258 judgments · page 111 of 113
High Courts11 Jan 2022Disposed Of
Sulochana Rout Vs State Of Odisha & Others
Orissa High Court · (2022) 01 OHC CK 0064
High Courts11 Jan 2022Disposed Of
Bijaya Kumar Sethy Vs State Of Odisha & Others
Orissa High Court · (2022) 01 OHC CK 0063
Indian Penal Code, 1860 — Section 34, 323, 363, 366, 376D(a), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts11 Jan 2022Disposed Of
Rudra Narayan Bhutia Vs State Of Orissa And Others
Orissa High Court · (2022) 01 OHC CK 0062
Code of Criminal Procedure, 1973 — Section 164
High Courts11 Jan 2022Disposed Of
Santosh Kumar Patanayak @ Pattnaik & Anr Vs M/s. Sri Mandir through Umasankar Mohanty & Anr
Orissa High Court · (2022) 01 OHC CK 0061
Code of Civil Procedure, 1908 — Order 39 Rule 4
High Courts11 Jan 2022Disposed Of
Dillip Kumar Karma Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0060
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)
High Courts11 Jan 2022Dismissed
Tapan Rout Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0059
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)
High Courts11 Jan 2022Dismissed
Paradip Port Trust Vs M/s. Cimmco Birla Ltd
Orissa High Court · (2022) 01 OHC CK 0058
High Courts11 Jan 2022Disposed Of
Amit Kumar Agarwal @ Amit Agarwal Vs State Of Odisha And Another
Orissa High Court · (2022) 01 OHC CK 0057
Code of Criminal Procedure, 1973 — Section 439Odisha Goods and Services Tax Act, 2017 — Section 69, 132, 132(1), 132(1)(b), 132(1)(c), 132(1)(i)
High Courts11 Jan 2022Disposed Of
Satindra Kumar Yadav Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0056
Code of Criminal Procedure, 1973 — Section 439Odisha Goods and Services Tax Act, 2017 — Section 69, 132, 132(1)(b), 132(1)(c), 132(1)(i)
High Courts11 Jan 2022Disposed Of
Rohit Berlia Vs Intelligence Officer, Director General of Goods & Service Tax Intelligence, Bhubaneswar
Orissa High Court · (2022) 01 OHC CK 0055
Code of Criminal Procedure, 1973 — Section 439Central Goods And Services Tax Act, 2017 — Section 16(2), 132(1)(c), 132(1)(i)
High Courts10 Jan 2022Disposed Of
Banditarani Praharaj Vs Life Insurance Corporation Of India And Another
Orissa High Court · (2022) 01 OHC CK 0054
High Courts10 Jan 2022Disposed Of
M/s. Pintu Rice Mill Vs State Of Orissa & Others
Orissa High Court · (2022) 01 OHC CK 0053
High Courts10 Jan 2022Dismissed
Bajaj Finance Ltd Vs M/s. Ali Agency And Others
Orissa High Court · (2022) 01 OHC CK 0052
Constitution of India, 1950 — Article 226, 227Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(1), 13(2), 13(4), 14, 14(1), 14(1A), 17, 17(1), 17(4), 34Transfer of Property Act, 1882 — Section 69, 69A
High Courts10 Jan 2022Disposed Of
Odisha Small Industries Corporation Vs Micro Small And Medium Enterprises Industrial Facilitation Council And Others
Orissa High Court · (2022) 01 OHC CK 0051
Micro, Small and Medium Enterprises Development Act, 2006 — Section 18(4)
High Courts10 Jan 2022
Sandeep Jajodia Vs IDBI Bank Ltd. And Others
Orissa High Court · (2022) 01 OHC CK 0050
Insolvency and Bankruptcy Code, 2016 — Section 60, 95, 99
High Courts10 Jan 2022Dismissed
Branch Manager, New India Assurance Company Ltd., Sundargarh Branch Vs Pranchi Majhi And Others
Orissa High Court · (2022) 01 OHC CK 0049
High Courts10 Jan 2022Disposed Of
Geli Dei And Another Vs Bhubaneswar Mohapatra And Others
Orissa High Court · (2022) 01 OHC CK 0048
High Courts10 Jan 2022Disposed Of
Divisional Manager, National Insurance Co. Ltd Vs Kamini Bewa And Others
Orissa High Court · (2022) 01 OHC CK 0047
High Courts10 Jan 2022Disposed Of
Shankar Bakul Vs Mangelal Agrawal And Others
Orissa High Court · (2022) 01 OHC CK 0046