High Courts18 Jan 2022
M/s IDCOL Kalinga Iron Works Ltd Vs Union Of India And Others
Orissa High Court · (2022) 01 OHC CK 0085
COURT ARCHIVE
Orissa High Court judgments, 2022
2,258 judgments · page 110 of 113
High Courts18 Jan 2022Disposed Of
Azad Hind Sevak, Cuttack Vs State Of Odisha And Others
Orissa High Court · (2022) 01 OHC CK 0084
High Courts18 Jan 2022
Paradip Port Trust Vs Union Of India And Others
Orissa High Court · (2022) 01 OHC CK 0083
Income Tax Act, 1961 — Section 12AA
High Courts12 Jan 2022Dismissed
Debaraj Sahoo Vs Branch Manager, Orissa State Financial Corporation & Others
Orissa High Court · (2022) 01 OHC CK 0082
High Courts12 Jan 2022Dismissed
Executive Engineer, Electrical, Ganjam North Electrical Division (GNED), Southco Utility Services, Atchhatrapur, Dist.-Ganjam And Others Vs Smt. Sasmita Sahu And Another
Orissa High Court · (2022) 01 OHC CK 0081
High Courts12 Jan 2022Disposed Of
Divisional Manager, M/s.National Insurance Co. Ltd. Vs Basanta Kumar Swain And Others
Orissa High Court · (2022) 01 OHC CK 0080
High Courts12 Jan 2022Disposed Of
Jashobanta Mohanty @ Brahma Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0079
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394
High Courts12 Jan 2022Disposed Of
Akash Meher Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0078
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376A, 376B, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts12 Jan 2022Disposed Of
Bhuban Behera @ Jilu Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0077
Code of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 313, 376(2)(n), 417Information Technology Act, 2000 — Section 66E, 67, 67(A)
High Courts12 Jan 2022Disposed Of
D.Gobinda Reddy & Others Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0076
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395Arms Act, 1959 — Section 25(1B)(a)
High Courts12 Jan 2022Dismissed
Padu Patra Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0075
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 37
High Courts12 Jan 2022Disposed Of
Satyabrata Pani & Others Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0074
Code of Criminal Procedure, 1973 — Section 439
High Courts12 Jan 2022Disposed Of
Rabi @ Gobinda Sahoo Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0073
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 323, 354, 354(A), 354(B), 506Protection of Children from Sexual Offences Act, 2012 — Section 12
High Courts12 Jan 2022Disposed Of
Trinath Behera Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0072
High Courts11 Jan 2022Dismissed
Prabhat Kumar Banerjee Vs Union Of India & Others
Orissa High Court · (2022) 01 OHC CK 0071
High Courts11 Jan 2022Disposed Of
New India Assurance Co. Ltd. Vs Bimal Kumar Sahoo And Another
Orissa High Court · (2022) 01 OHC CK 0070
High Courts11 Jan 2022Disposed Of
Manager, New India Assurance Co. Limited Vs Sabita Das And Another
Orissa High Court · (2022) 01 OHC CK 0069
High Courts11 Jan 2022Disposed Of
Divisional Manager, New India Assurance Co. Ltd Vs Arjun Nayak And Another
Orissa High Court · (2022) 01 OHC CK 0068
High Courts11 Jan 2022Disposed Of
State of Orissa And Other Vs Puspalata Mishra And Another
Orissa High Court · (2022) 01 OHC CK 0067
Orissa Education Act, 1969 — Section 10(2)
High Courts11 Jan 2022Disposed Of
National Insurance Company Ltd Vs Achyut Kumar Nath And Another
Orissa High Court · (2022) 01 OHC CK 0066