High Courts20 Jan 2022Disposed Of
Chandrasekhar Choudhury Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0127
Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29, 37
COURT ARCHIVE
Orissa High Court judgments, 2022
2,258 judgments · page 108 of 113
High Courts20 Jan 2022Disposed Of
Akshay Ojha Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0126
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(D), 394
High Courts20 Jan 2022Disposed Of
K. Chandra Reddy Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0111
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 342, 376(1), 376(2)(n), 457, 506
High Courts20 Jan 2022Disposed Of
Madan Sahu Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0110
Code of Criminal Procedure, 1973 — Section 439Odisha Excise Act, 2008 — Section 52(a)
High Courts20 Jan 2022Dismissed
Bhima Khilo Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0109
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37(1)(b)
High Courts20 Jan 2022
M/S. Behera Paints & Hardware And Another Vs Reserve Bank Of India, Bhubaneswar & Others
Orissa High Court · (2022) 01 OHC CK 0108
High Courts20 Jan 2022Dismissed
Pravat @ Pabitra Mohan Sethi Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0107
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4
High Courts20 Jan 2022Disposed Of
Ajay Kumar Sahoo Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0106
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts19 Jan 2022Allowed
Rudrakanta Panda Vs State Of Odisha & Others
Orissa High Court · (2022) 01 OHC CK 0125
Constitution of India, 1950 — Article 14, 16, 309Industrial Disputes Act, 1947 — Section 25(T)Contract Act, 1872 — Section 23
High Courts19 Jan 2022Allowed
Raghunath Sahu Vs State Of Odisha & Others
Orissa High Court · (2022) 01 OHC CK 0124
Constitution of India, 1950 — Article 12, 14, 226, 227Code of Civil Procedure, 1908 — Section 80
High Courts19 Jan 2022
Dr. Manamohan Biswal Vs State Of Odisha & Ors
Orissa High Court · (2022) 01 OHC CK 0123
High Courts19 Jan 2022Disposed Of
Bharatiya Bikarsh Parisad Vs Union Of India And Others
Orissa High Court · (2022) 01 OHC CK 0122
High Courts19 Jan 2022Disposed Of
Odisha Pradesh Congress Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0121
High Courts19 Jan 2022Allowed
M/s. Om Sri Laxmi Ganesh Cashew Industries Vs State Of Odisha And Others
Orissa High Court · (2022) 01 OHC CK 0120
Odisha Value Added Tax Act, 2004 — Section 39, 40, 42, 43Odisha Value Added Tax Rules, 2004 — Rule 50
High Courts19 Jan 2022
M/S. Sri Krishna Solvent Extraction Pvt. Ltd Vs Commissioner Of Sales Tax And Others
Orissa High Court · (2022) 01 OHC CK 0119
Odisha Value Added Tax Act, 2004 — Section 79(1)
High Courts19 Jan 2022Disposed Of
Kalim Khan Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0118
Code of Criminal Procedure, 1973 — Section 451, 457Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C),51, 52, 55, 60(3)
High Courts19 Jan 2022Disposed Of
Rajendra Kumar Panda And Ors Vs State Of Orissa And Anr
Orissa High Court · (2022) 01 OHC CK 0117
Hindu Marriage Act, 1955 — Section 13B
High Courts19 Jan 2022Disposed Of
Binod Luhar Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0116
Code of Criminal Procedure, 1973 — Section 457
High Courts19 Jan 2022Disposed Of
Chakradhar Rout and Ors Vs State Of Odisha And Anr
Orissa High Court · (2022) 01 OHC CK 0115
Indian Penal Code, 1860 — Section 34, 294, 307, 323, 325, 341, 506
High Courts19 Jan 2022Disposed Of
Anadi Nayak Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0114
Code of Criminal Procedure, 1973 — Section 317